High Courts06 Mar 1964Allowed
State Vs District Judge and Others
Allahabad High Court · AIR 1964 All 451
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10, 5, 9
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,953 of 5,024
High Courts05 Mar 1964Dismissed
BANKEY LAL VAIDYA, ALIGARH Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1965) 55 ITR 400
Income Tax Act, 1961 — Section 66
High Courts05 Mar 1964Dismissed
Satya Pal Khetra Pal and Others Vs State Transport Appellate Tribunal and Others
Allahabad High Court · AIR 1965 All 242
Motor Vehicles Act, 1939 — Section 47, 47(1), 47(3), 48, 57
High Courts03 Mar 1964Dismissed
Commissioner of Sales Tax Vs Lord Krishna Sugar Mills Ltd.
Allahabad High Court · (1964) 15 STC 335
Contract Act, 1872 — Section 59, 60
High Courts02 Mar 1964
CHATURBHUJ AND COMPANY Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1965) 55 ITR 575
Income Tax Act, 1961 — Section 28, 66
High Courts26 Feb 1964Dismissed
HIRA LAL SUTWALA Vs COMMISSIONER OF Income Tax, U.P. and V.P.
Allahabad High Court · (1965) 56 ITR 339
Income Tax Act, 1961 — Section 34, 35, 46, 66
High Courts26 Feb 1964Dismissed
Bholanath Vs Balbhadra Prasad and Others
Allahabad High Court · AIR 1964 All 527
Contract Act, 1872 — Section 11Specific Relief Act, 1877 — Section 23
High Courts25 Feb 1964Dismissed
Madan Gopal Vs State
Allahabad High Court · (1965) 35 AWR 804
Criminal Procedure Code, 1898 (CrPC) — Section 510, 510A
High Courts25 Feb 1964
Gajadhar Singh Vs Harnandan Singh and Others
Allahabad High Court · AIR 1964 All 442 : (1964) RD 109
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 240B
High Courts25 Feb 1964Allowed
Kishan Chand Vs Ram Babu
Allahabad High Court · AIR 1965 All 65
Constitution of India, 1950 — Article 372, 372(1)Uttar Pradesh Agricultural Relief Act, 1934 — Section 2(2), 41
High Courts19 Feb 1964Dismissed
Vidya Bhushan Chandra Shekhar and Others Vs Parag Balbhadra and Others
Allahabad High Court · AIR 1964 All 360
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 12, 12(1), 12(2), 12(4)Uttar Pradesh Consolidation of Holdings Rules, 1954 — Rule 34, 34(1), 34(2)
High Courts18 Feb 1964Allowed
Khageshwar Vs Hoshram and Others
Allahabad High Court · AIR 1966 All 191
Constitution of India, 1950 — Article 226
High Courts13 Feb 1964Dismissed
Loon Karan Sethiya and Another Vs Additional Collector and Others
Allahabad High Court · AIR 1965 All 373
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 16(1), 8
High Courts12 Feb 1964Partly Allowed
Union of India (UOI) Vs Mohamad Usman
Allahabad High Court · AIR 1965 All 269
Arbitration Act, 1940 — Section 20, 39, 39(1), 49, 8General Clauses Act, 1897 — Section 8Limitation Act, 1908 — Article 158, 178, 181
High Courts12 Feb 1964Allowed
Kusum Lata Vs Kampta Prasad
Allahabad High Court · AIR 1965 All 280
Civil Procedure Code, 1908 (CPC) — Section 100, 11, 96Hindu Marriage Act, 1955 — Section 10, 20, 21, 26
High Courts12 Feb 1964Dismissed
Ram Chand Textile Vs Sales Tax Officer
Allahabad High Court · AIR 1965 All 24 : (1964) 15 STC 340
Constitution of India, 1950 — Article 286(3)Uttar Pradesh Sales Tax (Amendment) Act, 1952 — Section 4, 8Uttar Pradesh Sales Tax Act, 1948 — Section 24, 3A
High Courts12 Feb 1964Dismissed
RAJA YUVRAJ DUTTA SINGH Vs Income Tax OFFICER, A-WARD, SITAPUR AND ANOTHER.
Allahabad High Court · (1966) 59 ITR 141
Constitution of India, 1950 — Article 226
High Courts07 Feb 1964Dismissed
Daya Ram Vs State
Allahabad High Court · AIR 1967 All 81 : (1967) CriLJ 151 : (1968) RD 236
Penal Code, 1860 (IPC) — Section 379
High Courts06 Feb 1964Allowed
Jai Narain Kalloo Ram Vs Union of India (UOI)
Allahabad High Court · AIR 1965 All 122
Civil Procedure Code, 1908 (CPC) — Section 80Railways Act, 1890 — Section 3(6), 77, 80
High Courts04 Feb 1964Dismissed
Tej Singh Vs State
Allahabad High Court · AIR 1965 All 508 : (1965) CriLJ 455
Criminal Procedure Code, 1898 (CrPC) — Section 199, 238(3), 4, 4(1)Penal Code, 1860 (IPC) — Section 366, 376, 497