High Courts05 May 1964
Basantu and Others Vs Kanhaiya Singh and Others
Allahabad High Court · AIR 1965 All 263 : (1965) CriLJ 670
Criminal Procedure Code, 1898 (CrPC) — Section 561AUttar Pradesh Panchayat Raj Act, 1947 — Section 83, 89
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,951 of 5,024
High Courts05 May 1964Dismissed
GAURI DUTT BHAGWAN DAS Vs COMMISSIONER OF Income Tax, U.P.
Allahabad High Court · (1965) 56 ITR 423
Income Tax Act, 1961 — Section 10, 24
High Courts04 May 1964Dismissed
Syed Ashfaq Husain Sajjad Hussain Vs Sant Ram and Another
Allahabad High Court · AIR 1964 All 420
Civil Procedure Code, 1908 (CPC) — Section 115, 24, 96Provincial Small Cause Courts Act, 1887 — Section 35
High Courts01 May 1964Partly Allowed
Raghubir Singh Vs State
Allahabad High Court · (1966) CriLJ 202
Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 400, 405, 406, 408, 424
High Courts30 Apr 1964Dismissed
Har Sarup Lal Vs Chiddalal
Allahabad High Court · AIR 1965 All 291
Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 3(1)
High Courts30 Apr 1964
MOMAN RAM RAM KUMAR Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1966) 59 ITR 135
Income Tax Act, 1961 — Section 25A(3), 28(1)(c), 66(5)
High Courts28 Apr 1964Dismissed
Karan Singh Vs The State
Allahabad High Court · (1966) CriLJ 318
Penal Code, 1860 (IPC) — Section 302, 366, 376, 394
High Courts28 Apr 1964Dismissed
Property Agents Vs Shamsher Bahadur and Others
Allahabad High Court · AIR 1966 All 424
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7, 7(2), 7(3), 8
High Courts27 Apr 1964Dismissed
Lalta Ram and Others Vs Dalip Singh
Allahabad High Court · AIR 1965 All 294 : (1965) CriLJ 39
Criminal Procedure Code, 1898 (CrPC) — Section 145, 537, 540
High Courts27 Apr 1964Dismissed
J.K. Cotton Spinning and Weaving Mills Company Ltd. Vs Sales Tax Officer and Another
Allahabad High Court · (1964) 15 STC 711
Central Sales Tax Act, 1956 — Section 7, 8
High Courts22 Apr 1964Dismissed
Shesh Mani Nath Tripathi Vs Deputy Inspector General of Police and Others
Allahabad High Court · AIR 1964 All 540 : (1964) CriLJ 625 : (1964) 9 FLR 347
Police Act, 1861 — Section 46(2)
High Courts21 Apr 1964Allowed
JHANDA RAM and SONS Vs H. C. GARG, Income Tax OFFICER, KANPUR.
Allahabad High Court · (1966) 59 ITR 148
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 142, 146, 246, 274
High Courts21 Apr 1964Dismissed
Sobba Vs Thakur Thaman Singh and Others
Allahabad High Court · AIR 1965 All 77
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 4, Order 1 Rule 9
High Courts17 Apr 1964Allowed
The State of U.P. Vs Ram Pal
Allahabad High Court · AIR 1965 All 15 : (1965) CriLJ 1
Constitution of India, 1950 — Article 258(1)Explosive Substances Act, 1908 — Section 7
High Courts17 Apr 1964Dismissed
Mohd. Aivaz and Another Vs Ram Prasad and Others
Allahabad High Court · (1965) 35 AWR 199
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209
High Courts14 Apr 1964Disposed Of
Jagannath Mahadeo Prasad Vs Commissioner of Income Tax
Allahabad High Court · AIR 1965 All 94 : (1965) 55 ITR 501
Income Tax Act, 1922 — Section 10, 24(1)
High Courts14 Apr 1964
SADA SUKH JOHRI LAL Vs COMMISSIONER OF Income Tax, UTTAR PRADESH.
Allahabad High Court · (1965) 56 ITR 433
Income Tax Act, 1961 — Section 10, 14, 24, 66
High Courts13 Apr 1964Dismissed
SMT. KESHO BAI Vs COMMISSIONER OF Income Tax, U.P.
Allahabad High Court · (1965) 56 ITR 426
Income Tax Act, 1961 — Section 16(3)(a)(ii)
High Courts13 Apr 1964Dismissed
Roshan and Another Vs Purshottam Lal
Allahabad High Court · AIR 1965 All 287
Transfer of Property Act, 1882 — Section 106
High Courts13 Apr 1964Dismissed
Kastoori Devi and Another Vs Guru Granth Saheb Mauqooa Guru Duwara Shri Guru Singh Sabha and Others
Allahabad High Court · AIR 1965 All 193
Transfer of Property Act, 1882 — Section 70, 70(3)