High Courts02 Apr 1968

Vishwanath Vs State and Another

Allahabad High Court · AIR 1968 All 415 : (1968) 38 AWR 373 : (1968) CriLJ 1640

Criminal Procedure Code, 1898 (CrPC) — Section 423, 423(1), 439, 517, 520Penal Code, 1860 (IPC) — Section 447
High Courts27 Mar 1968Allowed

Nawab Husain Vs State of U.P.

Allahabad High Court · AIR 1969 All 466

Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226, 311, 311(1), 311(2)
High Courts27 Mar 1968Dismissed

Bhopal Vs State of UP

Allahabad High Court · (1968) 38 AWR 889

Penal Code, 1860 (IPC) — Section 324, 394Penal Code, 1860 (IPC) — Section 324, 394Penal Code, 1860 (IPC) — Section 324, 394
High Courts22 Mar 1968Dismissed

Pancham Vs Raja Singh

Allahabad High Court · (1968) 38 AWR 401

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 228
High Courts21 Mar 1968Disposed Of

Shyam Singh Vs Dharam Singh and others

Allahabad High Court · (1968) 38 AWR 322

Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 326Uttar Pradesh First Offenders Probation Act, 1938 — Section 4