High Courts26 Apr 1968Allowed
Khushi Ram Vs State
Allahabad High Court · (1968) 38 AWR 444
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(6)
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,881 of 5,024
High Courts26 Apr 1968Dismissed
Mandir Shivji Maharaj, through Parmal Singh Vs The Commissioner (Director of Consolidation), Meerut and others
Allahabad High Court · (1968) 38 AWR 549
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 8
High Courts25 Apr 1968Allowed
Baldeo Krishen Nagar Vs State
Allahabad High Court · (1968) 38 AWR 503 : (1969) CriLJ 1154
Criminal Procedure Code, 1898 (CrPC) — Section 147, 561A
High Courts24 Apr 1968Dismissed
Ratan Chand Gulati Vs Brij Bhushan Lal
Allahabad High Court · (1968) 38 AWR 658
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 9
High Courts23 Apr 1968Dismissed
Income Tax Officer Vs Bisheshwar Lal
Allahabad High Court · (1970) 76 ITR 653
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 28
High Courts23 Apr 1968Dismissed
Chhotey Lal and Another Vs The State
Allahabad High Court · AIR 1968 All 358
Penal Code, 1860 (IPC) — Section 302, 323, 324, 34
High Courts23 Apr 1968Dismissed
Jalaluddin Vs State
Allahabad High Court · (1968) 38 AWR 590
Criminal Procedure Code, 1898 (CrPC) — Section 288, 342Evidence Act, 1872 — Section 73
High Courts22 Apr 1968Dismissed
State of U.P. and Others Vs Jaswant Singh Sarna
Allahabad High Court · AIR 1968 All 383 : (1968) 38 AWR 404
Arms Act, 1959 — Section 13, 14, 14(1)Constitution of India, 1950 — Article 19, 19(1), 226
High Courts17 Apr 1968Allowed
Zeenatullah Vs State
Allahabad High Court · (1968) 38 AWR 769
Penal Code, 1860 (IPC) — Section 224
High Courts16 Apr 1968Allowed
Brij Mohan Chandra Vs Municipal Board, Nainital and others
Allahabad High Court · (1968) 38 AWR 438
Uttar Pradesh Municipalities Act, 1916 — Section 128(1)(vii)
High Courts15 Apr 1968Dismissed
Shankar and Others Vs Dy. Director of Consolidation, U.P., Lucknow and Others
Allahabad High Court · AIR 1968 All 407
Constitution of India, 1950 — Article 226
High Courts15 Apr 1968Dismissed
Ram Chandra Vyas Vs State of Uttar Pradesh and Another
Allahabad High Court · AIR 1969 All 480
Constitution of India, 1950 — Article 226, 309Fundamental Rules — Rule 22Government of India Act, 1935 — Section 211(1)
High Courts12 Apr 1968Dismissed
Rani Dullaiya and another Vs Ganga Prasad
Allahabad High Court · (1968) 38 AWR 487
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 12
High Courts12 Apr 1968Disposed Of
HARI OM COMPANY Vs COMMISSIONER OF Income Tax, U.P.
Allahabad High Court · (1969) 71 ITR 584
Income Tax Act, 1961 — Section 66(1)
High Courts12 Apr 1968Allowed
Punni Lal Vs G.O.C.-in-Chief, Central Command and Others
Allahabad High Court · (1970) 1 LLJ 694
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 109, 323, 342, 504
High Courts12 Apr 1968Dismissed
Bhuwaneshwar Prasad Gupta Vs The State
Allahabad High Court · AIR 1969 All 503 : (1968) 38 AWR 575 : (1969) CriLJ 1217
Criminal Procedure Code, 1898 (CrPC) — Section 156(1), 161, 161(3), 173(4)Prevention of Corruption Act, 1947 — Section 5A
High Courts12 Apr 1968Allowed
State Vs Mohd. Yasin
Allahabad High Court · (1968) 38 AWR 521
Prevention of Food Adulteration Act, 1954 — Section 10(2), 2(xiii)
High Courts11 Apr 1968Dismissed
Firm Birohichand Badri Vishal and Others Vs Firm Gangadhar Baijnath
Allahabad High Court · AIR 1970 All 43
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, Order 21 Rule 11, Order 21 Rule 11(2), Order 21 Rule 89, Order 21 Rule 89(2)
High Courts08 Apr 1968Disposed Of
Mazharul Islam and Others Vs Khacher Bux and Another
Allahabad High Court · AIR 1969 All 554
Administration of Evacuee Property Act, 1950 — Section 10(2)Transfer of Property Act, 1882 — Section 54, 9
High Courts08 Apr 1968Dismissed
Shyama Charan Sri Ram Saran Vs The State
Allahabad High Court · AIR 1969 All 61 : (1969) CriLJ 129
Criminal Procedure Code, 1898 (CrPC) — Section 342Evidence Act, 1872 — Section 105, 54Penal Code, 1860 (IPC) — Section 300, 302