High Courts08 Oct 1969Allowed
Murtaza Ali Vs State
Allahabad High Court · (1970) 40 AWR 59
Criminal Procedure Code, 1898 (CrPC) — Section 367Penal Code, 1860 (IPC) — Section 409
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,866 of 5,024
High Courts07 Oct 1969Dismissed
Central India Agencies (P.) Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1970) 77 ITR 959
Income Tax Act, 1922 — Section 66(1), 66(4)
High Courts07 Oct 1969Disposed Of
Commissioner of Income Tax Vs Indian Turpentine and Rosin Co. Ltd.
Allahabad High Court · (1970) 75 ITR 533
Income Tax Act, 1922 — Section 10(2), 10(5)
High Courts07 Oct 1969Dismissed
Sethu Prasad Lalta Prasad Vs The U.P. Government
Allahabad High Court · AIR 1970 All 594 : (1969) 39 AWR 824
Central Sales Tax Act, 1956 — Section 8(2A)Uttar Pradesh Sales Tax Act, 1948 — Section 11
High Courts07 Oct 1969Dismissed
Rama Kant Vs State
Allahabad High Court · (1970) 40 AWR 81
Prevention of Food Adulteration Act, 1954 — Section 10(7)
High Courts06 Oct 1969Allowed
Smt. Shafiqa and Others Vs Maqsood Ahmad Khan and Others
Allahabad High Court · (1970) 40 AWR 100
Transfer of Property Act, 1882 — Section 106
High Courts06 Oct 1969
Ganeshi Lal Ram Kumar Vs Commissioner of Income Tax
Allahabad High Court · (1970) 77 ITR 974
Uttar Pradesh Sales Tax Act, 1948 — Section 3
High Courts06 Oct 1969
Ram Shanker Tewari and Another Vs The State and Others
Allahabad High Court · (1970) CriLJ 770
Criminal Procedure Code, 1898 (CrPC) — Section 145Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts03 Oct 1969Disposed Of
The Commissioner of Gift Tax, Lucknow Vs Jagdish Saran
Allahabad High Court · AIR 1971 All 101 : (1970) 75 ITR 529
Gift Tax Act, 1958 — Section 2, 26(4)
High Courts30 Sept 1969Allowed
Commissioner of Income Tax Vs Agarwal Brothers and Co.
Allahabad High Court · (1970) 75 ITR 451
Companies Act, 1913 — Section 4Income Tax Act, 1922 — Section 26A
High Courts30 Sept 1969Disposed Of
Hajilal Mohammad Bidi Works, Allahabad Vs The State of U.P. and Others
Allahabad High Court · AIR 1970 All 330 : (1970) 25 STC 383
Uttar Pradesh Sales Tax Act, 1948 — Section 8(1A)
High Courts29 Sept 1969Dismissed
Bijli Mazdoor Sangh Vs Resident Engineer, Allahabad Electric Supply Undertaking, U.P. State Electricity Board, Allahabad and Others
Allahabad High Court · AIR 1970 All 589
Electricity (Supply) Act, 1948 — Section 79Electricity Act, 1910 — Section 5, 6, 7Industrial Employment (Standing Orders) Act, 1946 — Section 10, 3, 3(2), 5, 6
High Courts26 Sept 1969Dismissed
Smt. Shanti Devi and Another Vs State and Another
Allahabad High Court · (1970) 40 AWR 61
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 420
High Courts26 Sept 1969Dismissed
Kripa Ram Gupta Vs R.K. Talwar and Others
Allahabad High Court · AIR 1970 All 296 : (1969) 39 AWR 763
Constitution of India, 1950 — Article 14, 16
High Courts26 Sept 1969Disposed Of
J.K. Cotton Manufacturers Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1970) 75 ITR 592
Income Tax Act, 1922 — Section 10(2), 66(2)
High Courts25 Sept 1969Allowed
Mangal Sen Vs The State of UP
Allahabad High Court · (1970) 40 AWR 165
Penal Code, 1860 (IPC) — Section 441
High Courts24 Sept 1969Allowed
Mohammad Miyan and Another Vs Joint Director of Consolidation UP, Lucknow and Others
Allahabad High Court · (1970) 40 AWR 73
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 157
High Courts23 Sept 1969Allowed
Jagannath Prasad and Others Vs Smt. Chandrawati and Another
Allahabad High Court · AIR 1970 All 309 : (1969) 39 AWR 720
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 7 Rule 11, 100, 101, 146Transfer of Property Act, 1882 — Section 111Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 7(2)
High Courts23 Sept 1969
State of UP Vs Baboo Ram
Allahabad High Court · (1970) 40 AWR 11
Criminal Procedure Code, 1898 (CrPC) — Section 562(1A)Penal Code, 1860 (IPC) — Section 409
High Courts23 Sept 1969Dismissed
Sadiq Husain Vs State and Others
Allahabad High Court · (1970) 40 AWR 174
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(5)