High Courts31 Oct 1969Dismissed
Um Deo alias Umapati Vs Board of Revenue U.P. and Others
Allahabad High Court · (1970) 40 AWR 570
Kumaon Tenancy Rules — Rule 8, 9
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,865 of 5,024
High Courts31 Oct 1969Allowed
Om Swaroop Vs State
Allahabad High Court · (1970) 40 AWR 86
Criminal Procedure Code, 1898 (CrPC) — Section 198B(3)Prevention of Food Adulteration Act, 1954 — Section 20Rice Milling Industry (Regulation) Act, 1958 — Section 8
High Courts31 Oct 1969Allowed
Dal Chand Chittar Mal Vs Commissioner of Income Tax
Allahabad High Court · (1970) 75 ITR 710
Income Tax Act, 1922 — Section 10(2A)
High Courts30 Oct 1969Dismissed
The Saharanpur Cooperative Marketing Society Ltd. Saharanpur Vs Devendra Kumar
Allahabad High Court · (1970) 40 AWR 134
Uttar Pradesh Co-operative Societies Act, 1965 — Section 117
High Courts30 Oct 1969Allowed
Hakim and Others Vs Nem Singh and State
Allahabad High Court · (1970) 40 AWR 14
Criminal Procedure Code, 1898 (CrPC) — Section 145, 435
High Courts30 Oct 1969Dismissed
Shital Prasad Vs State of UP
Allahabad High Court · (1970) 40 AWR 332
Evidence Act, 1872 — Section 106Trade and Merchandise Marks Act, 1958 — Section 78
High Courts29 Oct 1969Dismissed
Chief Inspector of Stamps, U.P., Allahabad Vs Mahanth Laxmi Narain and Others
Allahabad High Court · AIR 1970 All 488 : (1969) 39 AWR 879
High Courts29 Oct 1969Disposed Of
Rama Surat Singh Vs Shiv Kumar Pandey and Others
Allahabad High Court · AIR 1971 All 170 : (1970) 40 AWR 280 : (1971) CriLJ 580
Contempt of Courts Act, 1971 — Section 3
High Courts29 Oct 1969Dismissed
Kallu Vs State
Allahabad High Court · (1970) 40 AWR 23
Arms Act, 1959 — Section 25Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 395
High Courts29 Oct 1969Allowed
Upper India Sugar Mills Ltd. Vs Kartara
Allahabad High Court · (1970) ACJ 79
Workmens Compensation Act, 1923 — Section 30
High Courts28 Oct 1969Allowed
Jagatnarain Durga Prasad Vs Commissioner of Income Tax
Allahabad High Court · (1970) 76 ITR 214
Income Tax Act, 1922 — Section 10(2A)
High Courts25 Oct 1969Allowed
State of U.P. Vs Moti and Other
Allahabad High Court · (1970) 40 AWR 13
Criminal Procedure Code, 1898 (CrPC) — Section 251APenal Code, 1860 (IPC) — Section 149
High Courts23 Oct 1969Dismissed
Ram Raja Vs Board of Revenue, UP Allahabad and Another
Allahabad High Court · (1970) 40 AWR 36
Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117
High Courts20 Oct 1969Allowed
Padam Singh and Others Vs Superintendent of Police Agra and Others
Allahabad High Court · (1970) 40 AWR 145
Uttar Pradesh Police Regulations, 1948 — Regulation 236
High Courts16 Oct 1969Allowed
Jhabboo Vs Laxmi Narayan and Others
Allahabad High Court · AIR 1970 All 595 : (1970) CriLJ 1459
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(5), 517, 547, 561A
High Courts16 Oct 1969
Bajai and Other Vs The Dy. Director of Consolidation and Other
Allahabad High Court · (1970) 40 AWR 305
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 19(i)(e), 21(2), 44A
High Courts14 Oct 1969Allowed
Lal Singh and Other Vs Kaur Singh and Other
Allahabad High Court · (1970) 40 AWR 309
Registration Act, 1908 — Section 17(1)(b), 17(2)(vi), 39
High Courts13 Oct 1969Dismissed
Commissioner of Income Tax Vs Ram Laxman Sugar Mills
Allahabad High Court · (1970) 76 ITR 123
Income Tax Act, 1922 — Section 10(4)
High Courts10 Oct 1969Dismissed
Shitla Prasad and Others Vs Deputy Director of Consolidation UP Lucknow In Camp At Faizabad and Others
Allahabad High Court · (1970) 40 AWR 52
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 22Civil Procedure Code, 1908 (CPC) — Section 24
High Courts08 Oct 1969Dismissed
Prithvi Singh Vs State of U.P. and Another
Allahabad High Court · (1970) 40 AWR 7
Criminal Procedure Code, 1898 (CrPC) — Section 209Penal Code, 1860 (IPC) — Section 220