High Courts29 Jul 1971Allowed
Karuna Shanker Dube Vs Krishna Kant Shukla and Others
Allahabad High Court · AIR 1972 All 478
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 3
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,832 of 5,024
High Courts29 Jul 1971Dismissed
Prem Narain Vs Hirday Narain
Allahabad High Court · AIR 1972 All 47 : (1971) 41 AWR 633
Limitation Act, 1908 — Article 144
High Courts29 Jul 1971
Tara Chand Hoti Lal Babu Ram Vs Income Tax Officer
Allahabad High Court · (1973) 89 ITR 298
Income Tax Act, 1961 — Section 148
High Courts28 Jul 1971Dismissed
Laxmi Sugar and Oil Mills Vs Commissioner of Income Tax
Allahabad High Court · (1972) 84 ITR 439
Income Tax Act, 1922 — Section 10(2)
High Courts28 Jul 1971Allowed
Ajai Singh Chirangi Lal Vs District Magistrate, Pilibhit
Allahabad High Court · AIR 1972 All 190 : (1971) 41 AWR 731
Legal Practitioners Act, 1879 — Section 36(2)
High Courts28 Jul 1971Dismissed
L.H. Sugar Factory and Oil Mills (P.) Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1972) 84 ITR 575
Income Tax Act, 1922 — Section 10(2)
High Courts28 Jul 1971Allowed
Rudra Pal Singh Vs Ram Pal Singh and Others
Allahabad High Court · AIR 1972 All 67 : (1971) 41 AWR 714
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 12, 97Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 20Uttar Pradesh Tenancy Act, 1939 — Section 49
High Courts28 Jul 1971
Behari Lal Matanhelia Vs Controller of Estate Duty
Allahabad High Court · (1972) 86 ITR 346
Estate Duty Act, 1953 — Section 10
High Courts28 Jul 1971
Commissioner of Income Tax Vs Gopal Krishna Singhania
Allahabad High Court · (1973) 89 ITR 27
Income Tax Act, 1922 — Section 28(1), 34Income Tax Act, 1961 — Section 271(1)
High Courts27 Jul 1971
Sudarsan Singh Vs Govind
Allahabad High Court · (1971) 41 AWR 587 : (1971) CriLJ 1822
Criminal Procedure Code, 1898 (CrPC) — Section 107Criminal Procedure Code, 1898 (CrPC) — Section 107Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts27 Jul 1971Dismissed
The Union of India (UOI) Vs Paul Scientific and Chemical Corporation, Manufacturers and Importers
Allahabad High Court · AIR 1972 All 192 : (1971) 41 AWR 652
Limitation Act, 1908 — Article 30, 31Railways Act, 1890 — Section 75
High Courts22 Jul 1971Dismissed
Kalua Vs Dy. Director of Consolidation and Others
Allahabad High Court · (1972) 42 AWR 177
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 172, 174
High Courts16 Jul 1971Allowed
Shrinath Khandelwal Vs Bishwanath Prasad
Allahabad High Court · AIR 1972 All 321 : (1971) 41 AWR 801
Succession Act, 1925 — Section 214(1)
High Courts15 Jul 1971
Vithal Das Vs Controller of Estate Duty
Allahabad High Court · (1972) 85 ITR 432
Transfer of Property Act, 1882 — Section 130
High Courts14 Jul 1971Dismissed
Deputy Registrar, Co-operative Societies, U.P., Lucknow Vs Chaudhari Sarfaraz-un-Zaman and Another
Allahabad High Court · AIR 1972 All 515
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1)
High Courts13 Jul 1971Dismissed
Smt. Saraswati Devi Vs Sarjoo Prasad
Allahabad High Court · AIR 1972 All 481
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, 100
High Courts13 Jul 1971Partly Allowed
Smt. Kulsumun-nisa Vs Smt. Ahmadi Begum and Others
Allahabad High Court · AIR 1972 All 219
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 6 Rule 2Evidence Act, 1872 — Section 111, 114, 145, 85Registration Act, 1908 — Section 60
High Courts12 Jul 1971Dismissed
Narendra Kumar Varshney Vs The State of Uttar Pradesh and Others
Allahabad High Court · AIR 1972 All 55
Constitution of India, 1950 — Article 14, 19(1), 19(6), 31(2), 31(2A)Motor Vehicles Act, 1939 — Section 68C, 68D, 68D(2)Uttar Pradesh State Road Transport Services (Development) Rules, 1958 — Rule 1(4)
High Courts12 Jul 1971
Goel Industries (Pvt.) Ltd. Vs Commissioner of Sales Tax
Allahabad High Court · (1971) 41 AWR 789 : (1971) 28 STC 729
Uttar Pradesh Sales Tax Act, 1948 — Section 4(1)(a)
High Courts09 Jul 1971Allowed
Mohammad Iliyas Vs Shri Ram
Allahabad High Court · AIR 1972 All 394
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7C(1), 7C(4), 7C(6)