High Courts23 Aug 1971Disposed Of
Baijnath Hari Shanker Vs Commissioner of Income Tax
Allahabad High Court · (1973) 91 ITR 208
Income Tax Act, 1922 — Section 34(1)
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 3,831 of 5,024
High Courts20 Aug 1971Disposed Of
Arshad Waliullah Vs Controller of Estate Duty
Allahabad High Court · (1972) 83 ITR 150
Transfer of Property Act, 1882 — Section 116
High Courts20 Aug 1971Disposed Of
Hamid Hussain Vs Controller of Estate Duty
Allahabad High Court · (1972) 83 ITR 309
Estate Duty Act, 1953 — Section 10, 12, 12(1), 2(19)
High Courts20 Aug 1971Dismissed
Padam Chand Garg Vs Atar Singh Rikshawala
Allahabad High Court · AIR 1972 All 217 : (1971) 41 AWR 742
Transfer of Property Act, 1882 — Section 113
High Courts17 Aug 1971Dismissed
K. Kumar Vs Onkar Nath
Allahabad High Court · AIR 1972 All 81 : (1971) 41 AWR 650
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1Hindu Minority and Guardianship Act, 1956 — Section 11
High Courts17 Aug 1971Dismissed
Mirzapur Electric Supply Co. Ltd. Vs U.P. State Electricity Board, Lucknow and Another
Allahabad High Court · AIR 1972 All 127
Electricity (Supply) Act, 1948 — Section 36
High Courts16 Aug 1971Dismissed
Chandrika Prasad Vs Smt. Sukhdibya Devi
Allahabad High Court · (1975) AWC 115
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 3(1)Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 3(1)Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 3(1)
High Courts16 Aug 1971Dismissed
Mamchand Vs State
Allahabad High Court · (1971) 41 AWR 621 : (1971) CriLJ 1772
Prevention of Food Adulteration Act, 1954 — Section 10, 16Prevention of Food Adulteration Act, 1954 — Section 10, 16Prevention of Food Adulteration Act, 1954 — Section 10, 16
High Courts16 Aug 1971Dismissed
Mrs. Lynatte Caroline Maria Mansford and Another Vs Mr. Granville Jacobs
Allahabad High Court · AIR 1972 All 129
High Courts12 Aug 1971Dismissed
Rajendra Prasad Gupta Vs Krishan Murari Lal and Others
Allahabad High Court · AIR 1972 All 181 : (1971) 41 AWR 654
Registration Act, 1908 — Section 17
High Courts11 Aug 1971
Chitra Cinema Vs Commissioner of Income Tax
Allahabad High Court · (1972) 86 ITR 203
Income Tax Act, 1922 — Section 26APartnership Act, 1932 — Section 4
High Courts10 Aug 1971Allowed
L. Kashi Nath Vs The Collector, Central Excise, Allahabad and Others
Allahabad High Court · AIR 1972 All 16 : (1971) 41 AWR 612
Constitution of India, 1950 — Article 226Gold (Control) Act, 1968 — Section 55, 55(1), 55(2), 55(3), 66
High Courts10 Aug 1971Dismissed
Turabuddin Haji Niaz Ahmad and Others Vs The Commissioner, Meerut Division, Meerut and Others
Allahabad High Court · AIR 1972 All 146
Motor Vehicles Act, 1939 — Section 46, 47(3), 62
High Courts09 Aug 1971
Commissioner of Income Tax Vs Security Printers of India (P.) Ltd.
Allahabad High Court · (1972) 86 ITR 210
Super Profits Tax Act, 1963 — Rule 1
High Courts05 Aug 1971Dismissed
Kundan Kishanlal Vs Board of Revenue, U.P. at Allahabad and Others
Allahabad High Court · AIR 1972 All 184 : (1971) 41 AWR 632
Civil Procedure Code, 1908 (CPC) — Section 144(2)Constitution of India, 1950 — Article 226Limitation Act, 1908 — Section 142
High Courts03 Aug 1971Dismissed
Commissioner of Income Tax Vs Radha Swami Bank
Allahabad High Court · (1972) 85 ITR 136
Income Tax Act, 1922 — Section 10, 8Income Tax Act, 1961 — Section 10(15), 19
High Courts03 Aug 1971Allowed
Mahabir Prasad Sharma and Another Vs The State Transport (Appellate) Tribunal, U.P., Lucknow and Others
Allahabad High Court · AIR 1972 All 186
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 134
High Courts03 Aug 1971
Singhal Electric Works Vs Commissioner, Sales Tax
Allahabad High Court · (1971) 41 AWR 721 : (1973) 30 STC 112
Uttar Pradesh Sales Tax Act, 1948 — Section 21Uttar Pradesh Sales Tax Rules, 1948 — Rule 77(a)
High Courts02 Aug 1971Allowed
H.T. Chemical Laboratories Vs The State of U.P. and Others
Allahabad High Court · (1972) 29 STC 148
Uttar Pradesh Sales Tax Act, 1948 — Section 4(1)(a)
High Courts29 Jul 1971Dismissed
Kali Nath Vs Commissioner of Income Tax
Allahabad High Court · (1973) 88 ITR 347
Income Tax Act, 1922 — Section 10