High Courts11 Feb 1972Dismissed
Mohammadoo Khan Vs Ghulam Rasul
Allahabad High Court · AIR 1972 All 441 : (1972) 42 AWR 287
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,821 of 5,024
High Courts11 Feb 1972Allowed
Jagannath Kapoor and Another Vs Premier Credit and Instalment Corporation (P) Ltd.
Allahabad High Court · AIR 1973 All 49
Arbitration Act, 1940 — Section 30, 33Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 2Evidence Act, 1872 — Section 115
High Courts11 Feb 1972
Prakash Trading Company Vs Commissioner of Sales Tax
Allahabad High Court · (1972) 30 STC 345
High Courts10 Feb 1972
Commissioner, Sales Tax Vs Lucknow Co-operative Milk Supply Union Ltd.
Allahabad High Court · (1973) 30 STC 165
Uttar Pradesh Sales Tax Act, 1948 — Section 11
High Courts10 Feb 1972
Sales Tax Commissioner Vs Lachman Singh
Allahabad High Court · (1973) 30 STC 372
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts10 Feb 1972Dismissed
Amar Singh and Others Vs Bishwanath Singh
Allahabad High Court · AIR 1972 All 353 : (1972) 42 AWR 178
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72, Order 21 Rule 84(2)
High Courts09 Feb 1972
Commissioner of Wealth Tax Vs Padampat Singhania
Allahabad High Court · (1973) 90 ITR 418
Wealth Tax Act, 1957 — Section 2Wealth Tax Rules, 1957 — Rule 2
High Courts09 Feb 1972
Commissioner of Expenditure Tax Vs Laxmipat Singhania
Allahabad High Court · (1973) 91 ITR 459
Expenditure Tax Act, 1957 — Section 2, 4, 4(1)
High Courts09 Feb 1972Dismissed
Ram Dayal Vs L. Misri Lal and Others
Allahabad High Court · (1972) 42 AWR 232
Uttar Pradesh Tenancy Act, 1939 — Section 180(2), 3(9)Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 4, 5
High Courts08 Feb 1972Dismissed
The State of Uttar Pradesh Vs The Hindustan Lever Ltd.
Allahabad High Court · AIR 1972 All 486
Constitution of India, 1950 — Article 300(1)Limitation Act, 1908 — Article 120, 36, 48, 49
High Courts07 Feb 1972Allowed
P.C. Chaturvedi Vs Smt. Harbans Kaur
Allahabad High Court · (1972) 42 AWR 118
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 499, 500
High Courts07 Feb 1972
Jupiter Battery Works Vs Commissioner, Sales Tax
Allahabad High Court · (1973) 31 STC 80
Uttar Pradesh Sales Tax Act, 1948 — Section 11
High Courts04 Feb 1972Dismissed
Smt. Haleeman Vs Abdul Sattar and Another
Allahabad High Court · (1972) 42 AWR 312
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts04 Feb 1972Dismissed
Kunj Behari Lal Gupta Vs Shri Shivji Maharaj, Birajman Mandir and Another
Allahabad High Court · AIR 1973 All 217 : (1972) 42 AWR 641
Transfer of Property Act, 1882 — Section 105, 108Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 2, 3(1), 7(3)
High Courts03 Feb 1972Allowed
Sitaram Sharan and Another Vs Johri Mal and Another
Allahabad High Court · AIR 1972 All 317 : (1972) 42 AWR 114
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 2, 3(1)
High Courts02 Feb 1972
Commissioner of Income Tax Vs Doon Builders
Allahabad High Court · (1973) 90 ITR 234
Income Tax Act, 1961 — Section 186(1), 297(2)
High Courts02 Feb 1972
Shambhu Ratan Shailendra Kumar Vs Commissioner, Sales Tax
Allahabad High Court · (1973) 30 STC 374
Uttar Pradesh Sales Tax Act, 1948 — Section 11(4)
High Courts02 Feb 1972
STANDARD CHEMICAL CO. PVT. LTD. Vs Income Tax OFFICER, COMPANY CIRCLE, A-WARD, KANPUR.
Allahabad High Court · (1977) 110 ITR 832
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 148, 154
High Courts01 Feb 1972Dismissed
Shakra Begum Vs Ahmad Hasan and Another
Allahabad High Court · (1972) 42 AWR 310
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts01 Feb 1972Allowed
Ch. Syed Iqbal Husain Vs Rameshwar Dayal and Others
Allahabad High Court · AIR 1972 All 350 : (1972) 42 AWR 174
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 11, 47, 60Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 134