COURT ARCHIVE

Allahabad High Court judgments

1,00,469 judgments · page 3,820 of 5,024

High Courts24 Feb 1972Allowed

Fanni Lal Vs Smt. Chironja

Allahabad High Court · (1972) 42 AWR 299

Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(a)

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High Courts23 Feb 1972

Commissioner of Income Tax Vs Babu Ram Chander Bhan

Allahabad High Court · (1973) 90 ITR 230

Income Tax Act, 1961 — Section 28(1), 66(1)

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High Courts22 Feb 1972Dismissed

Ram Chandra and Others Vs Dharam Pal and Others

Allahabad High Court · (1972) 42 AWR 277

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 30, 49

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High Courts22 Feb 1972Dismissed

Niranjan Shukla and Another Vs Shanker Shukla

Allahabad High Court · AIR 1972 All 556 : (1972) 42 AWR 405

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A

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High Courts22 Feb 1972Allowed

Chunni and Another Vs Sullahar and Another

Allahabad High Court · AIR 1972 All 418 : (1972) 42 AWR 279

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Specific Relief Act, 1963 — Section 41, 5, 6

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High Courts22 Feb 1972Dismissed

Babu Khan Vs Shiva Kumar

Allahabad High Court · (1972) 42 AWR 282

Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 2(a)

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High Courts22 Feb 1972

Union of India (UOI) and Others Vs Union Carbide India Ltd.

Allahabad High Court · (1978) 2 ELT 1

Central Excises and Salt Act, 1944 — Section 2, 3Constitution of India, 1950 — Article 366(2)Government of India Act, 1935 — Section 311(2)

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High Courts21 Feb 1972Allowed

Molhar Singh Vs Raghunath

Allahabad High Court · AIR 1972 All 483 : (1972) 42 AWR 326

Provincial Insolvency Act, 1920 — Section 17Succession Act, 1925 — Section 306(1)

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High Courts21 Feb 1972Allowed

Hari Ratan Swarup and Another Vs Nizamuddin and Others

Allahabad High Court · (1972) 42 AWR 290

Limitation Act, 1963 — Article 120Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 29A

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High Courts18 Feb 1972Partly Allowed

Ram Kishore and Others Vs Kesho Ram and Others

Allahabad High Court · AIR 1972 All 336 : (1972) 42 AWR 301

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 16, Order 21 Rule 30, Order 41 Rule 30

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High Courts18 Feb 1972Disposed Of

State of U.P. and Others Vs Chaddha Srichand and Co.

Allahabad High Court · AIR 1972 All 437 : (1972) 42 AWR 354

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts18 Feb 1972

Nagar Swasthya Adhikari, Municipal Board Vs Gopi Chand

Allahabad High Court · (1972) 42 AWR 382 : (1972) CriLJ 1695

Prevention of Food Adulteration Act, 1954 — Section 11, 13, 16, 7

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High Courts18 Feb 1972

United Timber Corporation Vs Commissioner, Sales Tax

Allahabad High Court · (1972) 29 STC 646

Central Sales Tax Act, 1956 — Section 2

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High Courts18 Feb 1972Allowed

Abdul Junaid Vs Dy. Director of Consolidation and Others

Allahabad High Court · (1972) 42 AWR 292

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48(1)

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High Courts17 Feb 1972Dismissed

Ganga Din Vs Krishna Dutt

Allahabad High Court · AIR 1972 All 420 : (1972) 42 AWR 364

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts17 Feb 1972

Jageshwar Vs State

Allahabad High Court · (1972) 42 AWR 431 : (1973) CriLJ 501

Penal Code, 1860 (IPC) — Section 333

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High Courts16 Feb 1972Dismissed

Smt. Katki Devi Vs Rameshwar Prasad Alias Budhai and Others

Allahabad High Court · (1973) 43 AWR 324 : (1973) CriLJ 1095

Penal Code, 1860 (IPC) — Section 120B, 465, 467

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High Courts16 Feb 1972Dismissed

Suraj Prasad Agarwal Vs Commissioner of Wealth Tax

Allahabad High Court · (1973) 90 ITR 417

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High Courts16 Feb 1972Dismissed

Hari Ram Sharma and Another Vs Government of U.P. and Others

Allahabad High Court · AIR 1973 All 214

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 68C, 68D(2), 68E

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High Courts16 Feb 1972Allowed

Daulat Singh and Others Vs Additional District Magistrate and Others

Allahabad High Court · (1972) 42 AWR 297

Uttar Pradesh Government Premises (Rent Recovery and Eviction) Act, 1952 — Section 15AUttar Pradesh Industrial Housing Act, 1955 — Section 24AUttar Pradesh Public Land and Premises Laws (Amendment and Validation) Act, 1970 — Section 33

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