High Courts31 Oct 1973Dismissed
Sri Ram Chandra Ram Vs The State of U.P. and Others
Allahabad High Court · (1974) 33 STC 394
Constitution of India, 1950 — Article 141, 226
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,784 of 5,024
High Courts24 Oct 1973Dismissed
Ram Newas Vs State
Allahabad High Court · (1973) 10 AHC CK 0023
Criminal Procedure Code, 1898 (CrPC) — Section 110Evidence Act, 1872 — Section 54(1)
High Courts23 Oct 1973
Kalika Vs Smt. Jagdei and Others
Allahabad High Court · (1975) CriLJ 465
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts22 Oct 1973Allowed
Raghunath Prasad Vs State
Allahabad High Court · (1973) 10 AHC CK 0020
Penal Code, 1860 (IPC) — Section 418
High Courts20 Oct 1973Disposed Off
ADDITIONAL COMMISSIONER OF Income Tax, KANPUR Vs UTTAM KUMAR PROMOD KUMAR.
Allahabad High Court · (1974) 97 ITR 730
Income Tax Act, 1961 — Section 185Partnership Act, 1932 — Section 30, 48Income Tax Act, 1961 — Section 185
High Courts20 Oct 1973
Sihori Vs State
Allahabad High Court · (1973) 43 AWR 657
Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts19 Oct 1973Dismissed
Vijay Prakash Gaur Vs State
Allahabad High Court · (1974) 33 STC 495
Central Sales Tax Act, 1956 — Section 14, 2
High Courts19 Oct 1973Allowed
Swadeshi Cotton Mills Co. Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1975) 101 ITR 621
Income Tax Act, 1922 — Section 33, 33A
High Courts19 Oct 1973Dismissed
Ram Autar Santosh Kumar Ltd. and Others Vs B.B. Saxena, District Magistrate, Moradabad and Another
Allahabad High Court · AIR 1974 All 467
Constitution of India, 1950 — Article 19(1)
High Courts19 Oct 1973
Rajvir Singh Vs Board of Revenue, U.P. at Allahabad and others
Allahabad High Court · (1973) 43 AWR 649
Hindu Minority and Guardianship Act, 1956 — Section 8(3)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 168A
High Courts18 Oct 1973Disposed Off
Commissioner of Sales Tax Vs Satyanarain Singh
Allahabad High Court · (1974) 33 STC 187
Uttar Pradesh Sales Tax Act, 1948 — Section 3A
High Courts18 Oct 1973
Commissioner of Income Tax Vs H.C. Gupta
Allahabad High Court · (1975) 100 ITR 244
Income Tax Act, 1922 — Section 12B
High Courts16 Oct 1973
Abdul Karim Vs Smt. Premwati and others
Allahabad High Court · (1973) 43 AWR 574
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1)
High Courts10 Oct 1973Disposed Off
Commissioner of Sales Tax Vs Bharat Traders
Allahabad High Court · (1974) 33 STC 3
Uttar Pradesh Sales Tax Act, 1948 — Section 11(3)
High Courts10 Oct 1973Dismissed
Glaxo Laboratories (India) Limited Vs Glaxo Staff Association and Others
Allahabad High Court · (1974) 2 LLJ 389
Contract Act, 1872 — Section 196, 200
High Courts10 Oct 1973Dismissed
Brij Lal and Others Vs State
Allahabad High Court · (1973) 43 AWR 678
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146(1B)
High Courts10 Oct 1973Allowed
Prem Singh and Others Vs Hukam Singh and Others
Allahabad High Court · AIR 1974 All 50 : (1973) 43 AWR 549 : (1974) RD 69
Uttar Pradesh Tenancy (Amendment) Act, 1947 — Section 27(3)Uttar Pradesh Tenancy Act, 1939 — Section 165, 171, 180, 202, 204Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 129, 130, 131, 132, 133
High Courts10 Oct 1973
Sumer Chand Jain Vs Zila Parishad and others
Allahabad High Court · (1973) 43 AWR 624
High Courts09 Oct 1973Disposed Of
Dhannoo Vs Patram and others
Allahabad High Court · (1973) 43 AWR 655
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts09 Oct 1973Dismissed
Dr. Jokhan Prasad Shukla and others Vs Smt. Lakshmi Devi
Allahabad High Court · (1973) 43 AWR 569
Hindu Marriage Act, 1955 — Section 11, 19