High Courts14 Nov 1973
Commissioner of Sales Tax Vs Om Iron Foundry
Allahabad High Court · (1974) 33 STC 82
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,783 of 5,024
High Courts14 Nov 1973
Commissioner of Sales Tax Vs Indian National Industries
Allahabad High Court · (1974) 33 STC 81
High Courts14 Nov 1973
Mohar Ali and others Vs State of U.P.
Allahabad High Court · (1973) 11 AHC CK 0001
Criminal Procedure Code, 1898 (CrPC) — Section 435, 439
High Courts13 Nov 1973Dismissed
Abdul Majeed and Another Vs The Regional Transport Authority, Jhansi and Another
Allahabad High Court · AIR 1974 All 469
Motor Vehicles Act, 1939 — Section 63(1)
High Courts13 Nov 1973Allowed
The Union of India (UOI) and Another Vs Parmeshwar Dayal and Co. and Others
Allahabad High Court · AIR 1974 All 285
Post Office Act, 1898 — Section 33Post Office Rules, 1933 — Rule 81
High Courts12 Nov 1973Allowed
Omrao Industrial Corporation (Pvt.) Ltd. Vs Sales Tax Officer and Another
Allahabad High Court · (1974) 33 STC 343
High Courts08 Nov 1973Dismissed
Gopal Krishna Gupta Vs The Union of India (UOI) and Another
Allahabad High Court · AIR 1974 All 288
Constitution of India, 1950 — Article 15, 15(1), 15(4)
High Courts08 Nov 1973Disposed Of
Smt. Ram Rati and Others Vs Gram Samaj, Jehwa and Others
Allahabad High Court · AIR 1974 All 106 : (1974) RD 163
Constitution of India, 1950 — Article 348Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5(1)
High Courts08 Nov 1973
Debi Prasad Vs State
Allahabad High Court · (1973) 43 AWR 672
Northern India Canal and Drainage Act, 1873 — Section 32Penal Code, 1860 (IPC) — Section 332
High Courts07 Nov 1973Allowed
Lal Bahadur and Others Vs The State of U.P. and Others
Allahabad High Court · AIR 1975 All 9
Land Acquisition Act, 1894 — Section 49
High Courts05 Nov 1973Allowed
Kalloo Mal Visheshwar Prasad and Another Vs Secretary to Government of U.P. and Others
Allahabad High Court · (1974) CriLJ 529
Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226
High Courts05 Nov 1973Disposed Of
Commissioner of Income Tax Vs Meerut Bidi Factory
Allahabad High Court · (1977) 107 ITR 543
Income Tax Act, 1961 — Section 256(1)
High Courts02 Nov 1973Allowed
Smt. Luxmi Devi Vs Union of India and another
Allahabad High Court · (1973) 43 AWR 578
Income Tax Act, 1961 — Section 64(iii)
High Courts02 Nov 1973Disposed Of
State of U.P. Vs Ram Bharosey
Allahabad High Court · (1973) 11 AHC CK 0013
Drugs and Cosmetics Act, 1940 — Section 23Drugs and Cosmetics Rules, 1945 — Rule 55, 56
High Courts01 Nov 1973Dismissed
Sheo Nath and Others Vs The State
Allahabad High Court · (1975) CriLJ 463
Penal Code, 1860 (IPC) — Section 197, 200, 202, 260, 316
High Courts01 Nov 1973
Commissioner of Income Tax Vs Poonam Chand Trilok Chand
Allahabad High Court · (1976) 105 ITR 618
Uttar Pradesh Sales Tax Act, 1948 — Section 41
High Courts31 Oct 1973Partly Allowed
State of U.P. Vs Sumeshar and another
Allahabad High Court · (1973) 10 AHC CK 0025
General Clauses Act, 1897 — Section 3(18)Press and Registration of Books Act, 1867 — Section 3
High Courts31 Oct 1973Disposed Of
Ram Narain and Others Vs Sattar Khan and Others
Allahabad High Court · (1974) CriLJ 1236
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts31 Oct 1973Dismissed
Municipal Board, Ghaziabad Vs Seth Jai Prakash and Others
Allahabad High Court · AIR 1974 All 61
Uttar Pradesh Land Revenue Act, 1901 — Section 32Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 1(3), 2(1), 3(8)
High Courts31 Oct 1973
State Vs Prem Shanker Sharma
Allahabad High Court · (1973) 43 AWR 580
Contempt of Courts Act, 1971 — Section 15(1)