COURT ARCHIVE

Allahabad High Court judgments

1,00,469 judgments · page 3,737 of 5,024

High Courts20 Feb 1976Allowed

Vijay Kumar Misra and others Vs District Judge, Moradabad and others

Allahabad High Court · (1976) 02 AHC CK 0031

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 3(k)(1)(a), 9

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High Courts19 Feb 1976Allowed

Mohd. Sadiq alias Mohd. Siddiq Vs State

Allahabad High Court · (1976) AWC 361

Criminal Procedure Code, 1973 (CrPC) — Section 360, 361, 484, 484(2), 562Penal Code, 1860 (IPC) — Section 304, 304AUttar Pradesh First Offenders Probation Act, 1938 — Section 15, 4, 4(2)

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High Courts19 Feb 1976Partly Allowed

Mohd. Sadik (In Jail) Vs State

Allahabad High Court · (1976) CriLJ 1398

Criminal Procedure Code, 1973 (CrPC) — Section 360, 361, 484Penal Code, 1860 (IPC) — Section 304, 304A

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High Courts19 Feb 1976Dismissed

Smt. Prempiari and Others Vs Dukhi and Another

Allahabad High Court · AIR 1976 All 444

Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Section 5

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High Courts18 Feb 1976Allowed

State of U.P. Vs Ram Dass

Allahabad High Court · (1976) CriLJ 1401

Railway Property (Unlawful Possession) Act, 1966 — Section 2, 3

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High Courts17 Feb 1976Dismissed

COMMISSIONER OF Income Tax Vs M/S. CHANDRA and CO.

Allahabad High Court · (1976) 5 CTR 135

Income Tax Act, 1961 — Section 185

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High Courts17 Feb 1976Dismissed

Commissioner of Income Tax Vs Sayeed Ahmad Sharif Ahmad

Allahabad High Court · (1977) 109 ITR 413

Income Tax Act, 1961 — Section 256, 271(1)

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High Courts17 Feb 1976Dismissed

Onkar Singh and Others Vs State

Allahabad High Court · (1976) AWC 286

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 209, 309, 465Penal Code, 1860 (IPC) — Section 302

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High Courts16 Feb 1976Allowed

Phool Chand Vs State of U.P.and others

Allahabad High Court · (1976) 02 AHC CK 0028

Constitution of India, 1950 — Article 311Criminal Procedure Code, 1973 (CrPC) — Section 161Uttar Pradesh Police Regulations, 1948 — Para 490(3)(a)

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High Courts16 Feb 1976Dismissed

Ram Kishan Agarwal Vs State of U.P.

Allahabad High Court · (1976) CriLJ 1984

Criminal Procedure Code, 1973 (CrPC) — Section 484(2)Uttar Pradesh Shops and Commercial Establishments Act, 1947 — Section 36

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High Courts13 Feb 1976Disposed Of

Sukhdeo Yadav Vs Hari Shankarlal and Others

Allahabad High Court · (1976) AWC 115 : (1976) CriLJ 1204

Civil Procedure Code, 1908 (CPC) — Section 145Criminal Procedure Code, 1973 (CrPC) — Section 145, 397, 462Penal Code, 1860 (IPC) — Section 161

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High Courts13 Feb 1976Dismissed

Ram Bilas Rastogi Vs Ram Mohan Srivastava

Allahabad High Court · AIR 1976 All 407

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 39, 40

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High Courts13 Feb 1976Allowed

Ch Anant Ram Katiyar Vs Prescribed Authority, Agra and another

Allahabad High Court · (1976) 02 AHC CK 0026

Civil Procedure Code, 1908 (CPC) — Order 19 Rule 2Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 28, 34(1)(b), 38

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High Courts13 Feb 1976

Ganesh and Another Vs State

Allahabad High Court · (1976) CriLJ 1403

Penal Code, 1860 (IPC) — Section 34, 420

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High Courts13 Feb 1976

J.K. Oil Mills Co. Ltd. Vs Commissioner of Income Tax

Allahabad High Court · (1976) 105 ITR 53

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High Courts12 Feb 1976Allowed

Raghunath and Others Vs Kedar Nath

Allahabad High Court · (1976) AWC 404

Transfer of Property Act, 1882 — Section 111

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High Courts12 Feb 1976Dismissed

SMT. SUDAMA DEVI and Others Vs SHRI K. K. ROY and Others

Allahabad High Court · (1976) 5 CTR 191

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High Courts12 Feb 1976Dismissed

SMT. RAMA GUPTA and Another Vs SHRI K. K. ROY and Others

Allahabad High Court · (1976) 5 CTR 188

Income Tax Act, 1961 — Section 132

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High Courts12 Feb 1976

SHRI JAMUNA PRASAD JAISWAL, SOLE PROPRIETOR, M/S. JAMUNA PRASAD MUNNI LAL, STATION ROAD, DEORIA Vs SHRI K. K. ROY and Others

Allahabad High Court · (1976) 5 CTR 189

Income Tax Act, 1961 — Section 132

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High Courts12 Feb 1976Dismissed

Ram Kumar Vs Gopali and Others

Allahabad High Court · (1976) AWC 246

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Limitation Act, 1963 — Section 12, 4, 5Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10, 11, 11(1), 11(2), 11(3)

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