High Courts02 Mar 1976Disposed Off
COMMISSIONER OF SALES TAX Vs M/S. SHAH KAMRAJ SUMER MAL.
Allahabad High Court · (1976) 5 CTR 156
Income Tax Act, 1961 — Section 21
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,736 of 5,024
High Courts02 Mar 1976Disposed Off
Commissioner of Sales Tax Vs Shah Kamraj Sumer Mal
Allahabad High Court · (1976) 38 STC 459
High Courts02 Mar 1976Dismissed
Abdul Hameed Vs VII Addl. District and Sessions Judge and Others
Allahabad High Court · (1976) AWC 177
Constitution of India, 1950 — Article 226Uttar Pradesh Panchayat Raj Act, 1947 — Section 95(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 22
High Courts01 Mar 1976Dismissed
Balbir Singh and Another Vs Smt. Kalawati
Allahabad High Court · AIR 1976 All 434
Provincial Small Cause Courts Act, 1887 — Section 15Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 39
High Courts01 Mar 1976Dismissed
THE COMMISSIONER OF SALES-TAX, U.P. LUCKNOW Vs LAKHI MAL.
Allahabad High Court · (1976) 5 CTR 138(1)
Uttar Pradesh Sales Tax Act, 1948 — Section 11(3)
High Courts27 Feb 1976Dismissed
Maiku Lal and another Vs Dwarika Prasad and another
Allahabad High Court · (1976) 02 AHC CK 0035
Specific Relief Act, 1963 — Section 12Transfer of Property Act, 1882 — Section 41Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 30
High Courts27 Feb 1976Dismissed
Ram Ujagir Chaudhary Vs State of Uttar Pradesh and others
Allahabad High Court · (1976) 02 AHC CK 0027
Constitution of India, 1950 — Article 226, 309, 311
High Courts27 Feb 1976Allowed
Prakash Narain Awasthi Vs State of Uttar Pradesh
Allahabad High Court · AIR 1976 All 414
Constitution of India, 1950 — Article 21, 226, 359, 39, 41Uttar Pradesh Security Prisoners Rules, 1972 — Rule 51, 51(1)
High Courts27 Feb 1976Allowed
Vidya Sagar and Another Vs Ram Das and Another
Allahabad High Court · AIR 1976 All 415
Easements Act, 1882 — Section 15
High Courts26 Feb 1976Dismissed
Mahavir Prasad Amrit Lal Vs Commissioner of Sales Tax
Allahabad High Court · (1977) 39 STC 531
Contract Act, 1872 — Section 182, 186, 187
High Courts26 Feb 1976Dismissed
M.P.Chaudhary Vs State of Uttar Pradesh and others
Allahabad High Court · (1976) 02 AHC CK 0029
Civil Service Regulations, 1920 — Article 465Constitution of India, 1950 — Article 226
High Courts26 Feb 1976
M/S. MAHABIR PRASAD AMRIT LAL, GOPIGANJ, VARANASI Vs THE COMMISSIONER OF SALES TAX, U.P.
Allahabad High Court · (1976) 5 CTR 181
Contract Act, 1872 — Section 182, 186, 187
High Courts25 Feb 1976Allowed
Vidhyadhar Misra Vs State of Uttar Pradesh and another
Allahabad High Court · (1976) 02 AHC CK 0034
Constitution of India, 1950 — Article 226, 311Fundamental Rules, 1963 — Rule 56
High Courts25 Feb 1976Allowed
Ganesh Shankar Dwivedi Vs Vice-Chancellor, Kanpur University and others
Allahabad High Court · (1976) 02 AHC CK 0032
Constitution of India, 1950 — Article 226Kanpur and Meerut Universities Act, 1965 — Section 26(4)
High Courts25 Feb 1976Dismissed
Debi Prasad and Others Vs The Addl. District Judge and Others
Allahabad High Court · (1976) AWC 271
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Article 113, 67Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 3(3)
High Courts23 Feb 1976Dismissed
Dwarika Prasad Vs Smt. Savitri Devi and Another
Allahabad High Court · (1980) AWC 478
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19, Order 9 Rule 4, 151
High Courts23 Feb 1976Dismissed
M/S. PARAMOUNT TRADING CORPORATION, MORADABAD Vs COMMISSIONER OF SALES TAX, U.P.
Allahabad High Court · (1976) 5 CTR 103
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts23 Feb 1976Partly Allowed
Paramount Trading Corporation Vs Commissioner of Sales Tax
Allahabad High Court · (1976) 38 STC 389
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)
High Courts23 Feb 1976Dismissed
Banwari Das Ganpat Lal Vs Commissioner of Sales Tax
Allahabad High Court · (1976) 38 STC 345
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)Uttar Pradesh Trade Tax Act, 1948 — Section 13
High Courts23 Feb 1976
M/S. BANARSI DAS, GANPAT LAL Vs THE COMMISSIONER OF SALES-TAX.
Allahabad High Court · (1976) 5 CTR 124
Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)