High Courts06 Feb 1978Allowed
Ram Narain Rathore Vs State
Allahabad High Court · (1978) ACR 119
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(2), 6(2)
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,679 of 5,024
High Courts06 Feb 1978Dismissed
Shiv Kumar Mishra Vs State of U.P.
Allahabad High Court · (1978) 02 AHC CK 0044
Penal Code, 1860 (IPC) — Section 153A
High Courts06 Feb 1978
Commissioner of Wealth-tax Vs Waqf K.B. Syed Ahmad Hussain Rizvi
Allahabad High Court · (1979) 116 ITR 344
High Courts06 Feb 1978
MAKKI MIAN Vs CONTROLLER OF ESTATE DUTY.
Allahabad High Court · (1978) 7 CTR 213
High Courts06 Feb 1978
Jadunath Singh Vs State
Allahabad High Court · (1978) ACR 137
Penal Code, 1860 (IPC) — Section 161, 218, 466Prevention of Corruption Act, 1988 — Section 5(2), 5A
High Courts06 Feb 1978
COMMISSIONER OF INCOME TAX Vs SIDH GOPAL GAJANAND.
Allahabad High Court · (1978) 7 CTR 108
Income Tax Act, 1961 — Section 148, 22, 256
High Courts03 Feb 1978Disposed Off
COMMISSIONER OF SALES TAX Vs BANSILAL BHASIN.
Allahabad High Court · (1978) 7 CTR 228
High Courts03 Feb 1978Allowed
Bar Swaroop Misra Vs State of Uttar Pradesh and others
Allahabad High Court · (1978) 02 AHC CK 0047
Constitution of India, 1950 — Article 226Uttar Pradesh Education Laws Amendment Ordinance, 1977 — Section 36Uttar Pradesh Intermediate Education Act, 1921 — Section 16(gg), 16E, 16F
High Courts03 Feb 1978Dismissed
Ram Chandra Vs Munir Ahmad and Another
Allahabad High Court · (1978) AWC 209
Civil Procedure Code Amendment Act, 1956 — Section 13Civil Procedure Code, 1908 (CPC) — Section 144, 144(1), 144(2), 2(14)
High Courts03 Feb 1978Allowed
Vishnu Kumar Dwivedi Vs Board of High School and Intermediate Education
Allahabad High Court · (1978) AWC 455
High Courts03 Feb 1978
GAJANAND SUTWALA Vs COMMISSIONER OF WEALTH TAX.
Allahabad High Court · (1978) 7 CTR 205
High Courts02 Feb 1978Allowed
R.S. Nigam Vs State
Allahabad High Court · (1978) ACR 219
Uttar Pradesh Dookan Aur Vanijya Adhishthan Adhiniyam, 1962 — Section 3, 35
High Courts02 Feb 1978Allowed
Smt. Shanti Devi Vs State of U.P. and Others
Allahabad High Court · (1978) AWC 189 : (1979) RD 203
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54Constitution (Forty-Second Amendment) Act, 1976 — Section 38, 58(1), 58(2)Constitution of India, 1950 — Article 19(1), 226, 226(3), 31
High Courts02 Feb 1978Dismissed
Radhey Shyam Shri Krishna Vs Commissioner of Income Tax
Allahabad High Court · (1982) 137 ITR 602
Hindu Succession Act, 1956 — Section 19
High Courts02 Feb 1978Allowed
Sardar Finance Corporation Vs State of U.P.
Allahabad High Court · (1978) AWC 316
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 6A, 6C, 7Penal Code, 1860 (IPC) — Section 406, 411
High Courts02 Feb 1978Dismissed
Sri Ram Autar Vs Kr. Satyabir
Allahabad High Court · AIR 1978 All 201
Representation of the People (Conduct of Election) Rules, 1961 — Rule 10, 10(5)Representation of the People Act, 1951 — Section 100(1)
High Courts02 Feb 1978Partly Allowed
Lilawati and others Vs Lala Roshanlal and another
Allahabad High Court · (1978) 02 AHC CK 0050
Civil Procedure Code, 1908 (CPC) — Section 100Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts02 Feb 1978
K.L. Tripathi Vs State Bank of India and Others
Allahabad High Court · (1978) 2 LLJ 457
Constitution of India, 1950 — Article 226, 311State Bank of India Act, 1955 — Section 17, 3, 43, 50, 7Constitution of India, 1950 — Article 226, 311
High Courts01 Feb 1978Partly Allowed
Smt. Rani Rajendra Kumari Ba Vs Wealth-tax Officer
Allahabad High Court · (1979) 118 ITR 320
Income Tax Act, 1922 — Section 34(3)Income Tax Act, 1961 — Section 150Wealth Tax Act, 1957 — Section 17, 17(1), 17(2)
High Courts01 Feb 1978
Sardar Finance Corporation Vs State of U.P.
Allahabad High Court · (1978) CriLJ 1469
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 6A, 7Penal Code, 1860 (IPC) — Section 406, 411, 6C