High Courts09 Feb 1978Allowed
Iqbal Singh Vs State
Allahabad High Court · (1978) ACR 459
Penal Code, 1860 (IPC) — Section 324
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,678 of 5,024
High Courts09 Feb 1978Allowed
Mathura Prasad and Another Vs Vikram Jeet Singh
Allahabad High Court · (1978) AWC 523
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, Order 15 Rule 5(1), Order 15 Rule 5(2), 115Provincial Small Cause Courts Act, 1887 — Section 22, 25
High Courts09 Feb 1978Dismissed
Shanti Prasad Vs State
Allahabad High Court · (1978) ACR 452
Prevention of Food Adulteration Act, 1954 — Section 10(2), 16, 7
High Courts09 Feb 1978Disposed Off
COMMISSIONER OF INCOME TAX Vs BHARAT COLD STORAGE.
Allahabad High Court · (1978) 7 CTR 189
High Courts09 Feb 1978
COMMISSIONER OF WEALTH TAX Vs SHYAM SUNDER
Allahabad High Court · (1978) 7 CTR 161
High Courts09 Feb 1978Dismissed
Lalji and Others Vs Ramji Seth
Allahabad High Court · AIR 1978 All 212
Specific Relief Act, 1963 — Section 20, 20(4)
High Courts09 Feb 1978
Commissioner of Sales Tax Vs Jagat Singh Lajja Ram
Allahabad High Court · (1979) 44 STC 469
Uttar Pradesh Sales Tax Act, 1948 — Section 3Uttar Pradesh Sales Tax Act, 1948 — Section 3Uttar Pradesh Sales Tax Act, 1948 — Section 3
High Courts09 Feb 1978
COMMISSIONER OF SALES TAX Vs JAGAT SINGH JAJJA RAM.
Allahabad High Court · (1978) 7 CTR 232
Uttar Pradesh Sales Tax Act, 1948 — Section 3
High Courts09 Feb 1978Allowed
Gajendra Singh Vs State of U.P. and Others
Allahabad High Court · (1978) AWC 385
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 4A
High Courts09 Feb 1978
Phulia and Others Vs Kashi Nath and Others
Allahabad High Court · (1978) ACR 210
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(6), 482
High Courts09 Feb 1978
Ram Baboo and Others Vs Sher Singh and Another
Allahabad High Court · (1978) ACR 215
Criminal Procedure Code, 1973 (CrPC) — Section 133
High Courts09 Feb 1978
A. Manik Raj Vs State of U.P.
Allahabad High Court · (1978) ACR 130
Criminal Procedure Code, 1973 (CrPC) — Section 403(2), 482Penal Code, 1860 (IPC) — Section 408, 468, 477, 477A
High Courts09 Feb 1978
Badal and Another Vs Maiku and Another
Allahabad High Court · (1979) ACR 171
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482(2)General Clauses Act, 1897 — Section 6
High Courts08 Feb 1978Allowed
Syed Zakir Husain Vs Smt. Sunder Devi
Allahabad High Court · (1979) ACR 50
Criminal Procedure Code, 1973 (CrPC) — Section 202, 208, 244, 252, 252(1)Penal Code, 1860 (IPC) — Section 323, 426, 452
High Courts08 Feb 1978Allowed
Mohammad Haidar Vs Tabir Fatma
Allahabad High Court · (1978) ACR 134
Criminal Procedure Code, 1973 (CrPC) — Section 162(2), 488(6)
High Courts08 Feb 1978Allowed
COMMISSIONER OF SALES TAX Vs PATEL RAM BHAI AMBA LAL.
Allahabad High Court · (1978) 7 CTR 229
High Courts08 Feb 1978Disposed Of
Syed Zakir Husain Vs State of U.P. and Another
Allahabad High Court · (1978) AWC 813 : (1978) CriLJ 1002
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts08 Feb 1978Dismissed
J.P.Srivastava Vs Union of India and others
Allahabad High Court · (1978) 02 AHC CK 0042
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14(16)Constitution of India, 1950 — Article 226
High Courts08 Feb 1978
Smt. Neelam Devi and Others Vs Kailash Nath Tripathi and Others
Allahabad High Court · (1978) ACR 207
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 494
High Courts07 Feb 1978Dismissed
Guru Prasad Vs State
Allahabad High Court · (1978) ACR 440
Criminal Procedure Code, 1973 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 302, 304