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Allahabad High Court judgments

1,00,469 judgments · page 3,610 of 5,024

High Courts30 Oct 1979Dismissed

Sripat Vs Haridwar and Others

Allahabad High Court · (1980) AWC 146 : (1980) RD 107

Uttar Pradesh Consolidation of Holdings (Amendment) Act, 1970 — Section 52(1), 52(2)Uttar Pradesh Consolidation of Holdings Rules, 1954 — Rule 24A
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High Courts29 Oct 1979Disposed Of

Laxmi Kishore and Another Vs Har Prasad Shukla

Allahabad High Court · (1979) 10 AHC CK 0044

Civil Procedure Code, 1882 — Order 2 Rule 3, Order 2 Rule 3, 100(1), 103, 112Provincial Insolvency Act, 1920 — Section 75(1)Provincial Small Cause Courts Act, 1887 — Section 25, 9
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High Courts25 Oct 1979Dismissed

Shyam Lal Vs State of Uttar Pradesh

Allahabad High Court · (1979) 10 AHC CK 0036

Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7Prevention of Food Adulteration Rules, 1955 — Rule 44(e), 5
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High Courts25 Oct 1979Dismissed

Raghubir Vs State

Allahabad High Court · (1980) AWC 79

Prevention of Food Adulteration Act, 1954 — Section 10(1), 16, 7
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