High Courts07 Nov 1979

Om Prakash and Others Vs Salig Ram

Allahabad High Court · (1980) AWC 61

Arbitration Act, 1940 — Section 39Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35, Order 21 Rule 35(2), Order 21 Rule 36, Order 21 Rule 60, Order 21 Rule 61Court Fees Act, 1870 — Section 2, 4, 6, 7
High Courts05 Nov 1979Disposed Of

Shyamta Vs Dangra

Allahabad High Court · (1979) 11 AHC CK 0057

Criminal Procedure Code, 1898 (CrPC) — Section 488