High Courts17 Dec 1980Dismissed
Santosh Kumar Capoor Vs State of U.P.
Allahabad High Court · (1980) 12 AHC CK 0028
Penal Code, 1860 (IPC) — Section 406, 420
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,573 of 5,024
High Courts17 Dec 1980
Krishna Kumar Roy Vs State of U.P. and Others
Allahabad High Court · AIR 1981 All 287
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 45
High Courts17 Dec 1980Dismissed
Mahabir Singh and Others Vs Smt. Ilam Kaur
Allahabad High Court · (1981) AWC 120
Civil Procedure Code, 1908 (CPC) — Section 21, 99Specific Relief Act, 1963 — Section 31Suits Valuation Act, 1887 — Section 11
High Courts16 Dec 1980Partly Allowed
Commissioner, Sales Tax Vs Steel Engineering Corporation
Allahabad High Court · (1981) 48 STC 432
Central Sales Tax Act, 1956 — Section 14Income Tax Act, 1961 — Section 147Central Sales Tax Act, 1956 — Section 14
High Courts16 Dec 1980
Rang Nath Vs District Judge, Varanasi and Others
Allahabad High Court · AIR 1981 All 219 : (1981) AWC 103
General Clauses Act, 1897 — Section 18(2), 3(2)Provincial Small Cause Courts Act, 1887 — Article 1, 4
High Courts16 Dec 1980
Anup Singh Vs Om Prakash and Another
Allahabad High Court · (1981) CriLJ 489
Criminal Procedure Code, 1973 (CrPC) — Section 423, 465, 476Penal Code, 1860 (IPC) — Section 193, 199, 200, 465, 467
High Courts16 Dec 1980
Sardar Gurmukh Singh Vs Tax Recovery Officer (D) and Others
Allahabad High Court · (1983) 139 ITR 802 : (1983) 14 TAXMAN 310
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 220(3)
High Courts15 Dec 1980Dismissed
Mohammad Jan Khan Vs Riaz Ahmad Khan and Others
Allahabad High Court · (1981) AWC 263 : (1981) RD 30
Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 175
High Courts12 Dec 1980Partly Allowed
Parashram Vs Nagar Mahapalika
Allahabad High Court · (1981) AWC 151
Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 21, 22, 293, 296Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 23, 23(1)
High Courts12 Dec 1980Allowed
Sabha Chand and Others Vs Narayan Singh and Others
Allahabad High Court · (1981) AWC 161 : (1981) RD 47
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331, 331(1)
High Courts12 Dec 1980Dismissed
Luxco Electronics Vs Commissioner of Sales Tax
Allahabad High Court · (1981) 48 STC 540
Uttar Pradesh Sales Tax Act, 1948 — Section 12(2)Uttar Pradesh Sales Tax Act, 1948 — Section 12(2)Uttar Pradesh Sales Tax Act, 1948 — Section 12(2)
High Courts12 Dec 1980Dismissed
Adarsh Nagar Co-operative Housing Society Vs The State of U.P. and Others
Allahabad High Court · AIR 1981 All 130
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17, 17(1), 4, 9
High Courts12 Dec 1980Allowed
Shiv Narain Sharma Vs Shri Lal Ram and Another
Allahabad High Court · AIR 1981 All 365
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 38 Rule 8
High Courts12 Dec 1980
Vidhya Dhar Vs State and Another
Allahabad High Court · (1981) ACR 97
Penal Code, 1860 (IPC) — Section 420
High Courts11 Dec 1980Disposed Of
Babu Lal and Another Vs State of U. P.
Allahabad High Court · (1982) CriLJ 1020
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 197Essential Commodities Act, 1955 — Section 11, 3, 7Penal Code, 1860 (IPC) — Section 21, 409
High Courts11 Dec 1980Allowed
Smt. Sulochana Devi and Others Vs Ramkumar Chauhan and Another
Allahabad High Court · (1981) AWC 685 : (1981) CriLJ 493
Criminal Procedure Code, 1973 (CrPC) — Section 125, 461
High Courts11 Dec 1980
Smt. Sulochana Devi and Others Vs Ram Kumar Chauhan and Another
Allahabad High Court · (1981) ACR 351
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 461, 488
High Courts10 Dec 1980Allowed
Sri Krishna Dharamshala Trust, Varanasi Vs Nagar Mahapalika, Varanasi
Allahabad High Court · (1980) 12 AHC CK 0034
Transfer of Property Act, 1882 — Section 106, 116
High Courts10 Dec 1980Dismissed
Ram Chandra Saxena Vs State of U.P.
Allahabad High Court · (1980) 12 AHC CK 0023
Constitution of India, 1950 — Article 311(2)
High Courts09 Dec 1980Dismissed
Vijai Singh Vs Ram Lakhan and Others
Allahabad High Court · (1981) ACR 77
Criminal Procedure Code, 1973 (CrPC) — Section 256, 342Penal Code, 1860 (IPC) — Section 379, 411