COURT ARCHIVE

Allahabad High Court judgments

1,00,469 judgments · page 3,572 of 5,024

High Courts06 Jan 1981Allowed

Madan Gopal Bagla Vs First Additional District Judge and Others

Allahabad High Court · (1981) AWC 124

Limitation Act, 1963 — Section 5Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 16(1), 18

High Courts06 Jan 1981Dismissed

Commissioner, Sales Tax Vs Thakur Ram Kishori Lal

Allahabad High Court · (1981) 48 STC 294

High Courts06 Jan 1981Allowed

Surya Bhan and another Vs Fourth Addl.District And Sessions Judge, Saharanpur and others

Allahabad High Court · (1981) 01 AHC CK 0057

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226Provincial Small Cause Courts Act, 1887 — Section 25

High Courts05 Jan 1981Allowed

Nagta Singh Vs Shiv Singh and Others

Allahabad High Court · AIR 1981 All 75

Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Article 64, 65

High Courts02 Jan 1981Dismissed

Gambhir Singh Vs District Magistrate and Others

Allahabad High Court · (1981) AWC 134

Constitution of India, 1950 — Article 226Uttar Pradesh General Clauses Act, 1904 — Section 16Uttar Pradesh Panchayat Raj Act, 1947 — Section 12C, 43

High Courts01 Jan 1981Dismissed

Rameshwar Prasad Vs State and Others

Allahabad High Court · (1981) AWC 156

Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 3(3)

High Courts01 Jan 1981

Nanhumal and Another Vs State of U.P.

Allahabad High Court · (1981) ACR 188

Prevention of Food Adulteration Act, 1954 — Section 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 50

High Courts01 Jan 1981

Santokh Singh Vs State of U.P.

Allahabad High Court · (1981) ACR 107

High Courts24 Dec 1980Dismissed

Ram Kripal Singh Vs Deputy Director of Consolidation and others

Allahabad High Court · (1980) 12 AHC CK 0032

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 20, 48

High Courts24 Dec 1980Dismissed

Chandra Shekhar Dwivedi Vs Khaddi and others

Allahabad High Court · (1980) 12 AHC CK 0024

Specific Relief Act, 1963 — Section 10, 9Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 30

High Courts24 Dec 1980Allowed

Commissioner of Sales Tax Vs Ganeshi Lal and Sons

Allahabad High Court · (1982) 49 STC 253

Central Sales Tax Act, 1956 — Section 5Constitution of India, 1950 — Article 286Central Sales Tax Act, 1956 — Section 5

High Courts24 Dec 1980

Padam Chandra Vs State

Allahabad High Court · (1981) ACR 80

Prevention of Food Adulteration Act, 1954 — Section 10(7), 13(2), 16, 7

High Courts23 Dec 1980Allowed

Smt. Anjula alias Sunita alias Munni Vs Milan Kumar

Allahabad High Court · (1981) AWC 107

Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1 , Order 19 Rule 1, Order 41 Rule 26A, Order 8 Rule 10, 10Hindu Marriage Act, 1955 — Section 14, 20(2), 21, 23, 24

High Courts23 Dec 1980Allowed

Smt. Anjula Vs Milan Kumar

Allahabad High Court · AIR 1981 All 178

Allahabad High Court Hindu Marriage and Divorce Rules, 1956 — Rule 15Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1Hindu Marriage Act, 1955 — Section 21, 23, 24

High Courts23 Dec 1980

Mahendra Singh Vs State of U.P.

Allahabad High Court · (1981) ACR 100

Prevention of Food Adulteration Act, 1954 — Section 10(7), 16, 7

High Courts22 Dec 1980

Harak Chand Flour Mills Vs Commissioner of Income Tax

Allahabad High Court · (1981) 21 CTR 82 : (1983) 139 ITR 823 : (1981) 6 TAXMAN 232

Income Tax Act, 1961 — Section 37(1)

High Courts19 Dec 1980Disposed Of

Kripa Ram Vs State of U.P.

Allahabad High Court · (1981) ACR 64

Criminal Law (Amendment) Act, 1952 — Section 3Criminal Procedure Code, 1973 (CrPC) — Section 2, 219, 3, 4, 468(2)Penal Code, 1860 (IPC) — Section 120B, 161, 165A

High Courts18 Dec 1980Dismissed

Rameshwar Dayal Vs The District Judge, Allahabad and Another

Allahabad High Court · AIR 1981 All 147

Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5

High Courts18 Dec 1980Dismissed

Ram Ratan Vs Ashvani Kumar Singh and Others

Allahabad High Court · (1981) AWC 472

High Courts18 Dec 1980

Mindhai and Others Vs State

Allahabad High Court · (1981) ACR 265

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 304, 325, 34