COURT ARCHIVE

Allahabad High Court judgments

1,00,469 judgments · page 3,569 of 5,024

High Courts23 Jan 1981Dismissed

Nanhey Khan Vs Lala Bhagwan Dass and Another

Allahabad High Court · AIR 1982 All 75 : (1981) AWC 208

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 47, Order 21 Rule 54, Order 21 Rule 66, Order 21 Rule 90, Order 21 Rule 92

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High Courts23 Jan 1981

Radha Charan Sharma Vs U.P. Cooperative Federation and Others

Allahabad High Court · (1982) AWC 64

Constitution of India, 1950 — Article 12, 14, 16, 226, 309Constitution of India, 1950 — Article 12, 14, 16, 226, 309Constitution of India, 1950 — Article 12, 14, 16, 226, 309

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High Courts23 Jan 1981

Alok Prasad Jain and Another Vs IV Addl. Munsif Magistrate and Another

Allahabad High Court · (1981) ACR 96

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 407, 409, 419, 420

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High Courts23 Jan 1981

Kesar Singh Vs State

Allahabad High Court · (1981) CriLJ 488

Prevention of Food Adulteration Act, 1954 — Section 10, 16, 20, 7

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High Courts23 Jan 1981Dismissed

Shri Dhar and Another Vs The Deputy Director of Consolidation and Others

Allahabad High Court · (1981) AWC 314

Constitution of India, 1950 — Article 226

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High Courts22 Jan 1981Allowed

Shyam Singh Bagi Vs IInd Addl. Distt. and Sessions Judge and Others

Allahabad High Court · (1981) AWC 155

Constitution of India, 1950 — Article 226Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)

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High Courts22 Jan 1981Allowed

Virendra Singh and Others Vs State of U.P. and Others

Allahabad High Court · (1981) AWC 176

Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 5, 9Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 171

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High Courts22 Jan 1981Partly Allowed

Harish Chandra Tewari and Others Vs The Board of High School and Intermediate Education, Uttar Pradesh, Allahabad

Allahabad High Court · AIR 1981 All 144

Constitution of India, 1950 — Article 226

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High Courts22 Jan 1981Allowed

Bideshi and Another Vs Board of Revenue and Another

Allahabad High Court · (1981) AWC 356

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 28(2), 4, 52Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209, 229B

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High Courts21 Jan 1981Dismissed

Shanker Dass Durga Prasad Vs IVth Additional District Judge and Others

Allahabad High Court · (1981) AWC 159

Uttar Pradesh Cantonments (Control of Rent and Eviction) Act, 1952 — Section 14Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16, 16(1)(d)

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High Courts21 Jan 1981Dismissed

Balram Lal Srivastava Vs State

Allahabad High Court · (1981) AWC 250 : (1981) CriLJ 944

Criminal Procedure Code, 1973 (CrPC) — Section 439Essential Commodities Act, 1955 — Section 3, 6A, 6C, 7Criminal Procedure Code, 1973 (CrPC) — Section 439

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High Courts21 Jan 1981Allowed

Ujagar Singh Vs State of U.P.

Allahabad High Court · (1981) ACR 101

Essential Commodities Act, 1955 — Section 3, 6

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High Courts21 Jan 1981Dismissed

Usman Vs Munneer Hazzam and others

Allahabad High Court · (1981) 01 AHC CK 0059

Evidence Act, 1872 — Section 35, 77

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High Courts20 Jan 1981Dismissed

State of U.P. Vs Civil Judge and Others

Allahabad High Court · (1981) AWC 304

Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 5(3), 5(6)

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High Courts20 Jan 1981

Kalyan Rai Saxena Vs II Additional District Judge and Others

Allahabad High Court · (1982) AWC 100

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 19, 2, 20, 21, 21(1)

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High Courts20 Jan 1981Allowed

Amar Singh Vs State

Allahabad High Court · (1981) AWC 234

Prevention of Food Adulteration Act, 1954 — Section 16, 7

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High Courts18 Jan 1981Dismissed

Satya Narayan Parasher Vs IIIrd Addl.District Judge, Etah and others

Allahabad High Court · (1981) 01 AHC CK 0049

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts16 Jan 1981Dismissed

Phuggi Lal and Another Vs U.P. State Road Transport Corporation

Allahabad High Court · (1981) ACJ 296

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High Courts16 Jan 1981Allowed

Darshan Singh Vs State

Allahabad High Court · (1981) AWC 165

Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7

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High Courts16 Jan 1981Dismissed

Jagjeet Sagar Vs Ist Additional District Judge and Others

Allahabad High Court · (1981) AWC 425

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 13, 15, 15(1), 16, 17Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 10(5)(d)

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