High Courts17 Feb 1981Partly Allowed
New Swadeshi Sugar Mills Ltd. Vs Union of India (UOI)
Allahabad High Court · AIR 1981 All 268 : (1981) AWC 430
Railways Act, 1890 — Section 73
COURT ARCHIVE
Allahabad High Court judgments
1,00,469 judgments · page 3,567 of 5,024
High Courts17 Feb 1981
Commissioner of Income Tax Vs Rampur Timber and Tannery Co. Ltd.
Allahabad High Court · (1981) 21 CTR 76 : (1981) 129 ITR 58 : (1981) 6 TAXMAN 241
Income Tax Act, 1961 — Section 57
High Courts16 Feb 1981Dismissed
Smt. Mukundi and Others Vs Ram Narain and Others
Allahabad High Court · AIR 1984 All 225
Partition Act, 1893 — Section 4
High Courts16 Feb 1981Dismissed
Commissioner, Sales Tax Vs Agra University Press Paliwal Park
Allahabad High Court · (1984) 56 STC 319
High Courts13 Feb 1981Allowed
Radhey Shyam Vs District Judge and Others
Allahabad High Court · (1981) AWC 381 : (1981) RD 21
Constitution of India, 1950 — Article 226, 4Provincial Small Cause Courts Act, 1887 — Section 15(1), 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 29A
High Courts13 Feb 1981
Rajendra Gosain Vs Superintendent, District Jail and Another
Allahabad High Court · (1981) CriLJ 802
Constitution of India, 1950 — Article 21, 22, 226Criminal Procedure Code, 1973 (CrPC) — Section 207, 209, 290, 309Constitution of India, 1950 — Article 21, 22, 226
High Courts12 Feb 1981Partly Allowed
Chhotey Lal Sahu Vs State of U.P.
Allahabad High Court · (1981) ACR 139
Essential Commodities Act, 1955 — Section 3, 7
High Courts12 Feb 1981Allowed
Chhotey Lal Sahn Vs State of U.P.
Allahabad High Court · (1981) AWC 248
Essential Commodities Act, 1955 — Section 3, 7Uttar Pradesh Food Grain Dealers Licencing Order, 1964 — Clause 2(a), Clause 3(1), Clause 3(2)
High Courts12 Feb 1981Dismissed
Rajendra Prasad Vs State of U.P. and Another
Allahabad High Court · (1981) CriLJ 946
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 8, 9Constitution of India, 1950 — Article 22, 32Customs Act, 1962 — Section 111, 112
High Courts12 Feb 1981Dismissed
Smt. Vidya Devi and Others Vs Nand Kumar
Allahabad High Court · AIR 1981 All 274
Evidence Act, 1872 — Section 3, 32, 90, 90AHindu Adoptions and Maintenance Act, 1956 — Section 16
High Courts12 Feb 1981Allowed
Jagrani Devi Vs Mohan Lal
Allahabad High Court · (1981) 02 AHC CK 0042
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 5, 9
High Courts12 Feb 1981
Mohammad Mian Vs State of U.P.
Allahabad High Court · (1981) ACR 292
Criminal Procedure Code, 1973 (CrPC) — Section 369
High Courts11 Feb 1981Allowed
Lokman Dass Vs Board of Revenue and Others
Allahabad High Court · (1981) AWC 192
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts11 Feb 1981Dismissed
Nanwa Vs Maulana Abdul Mughni
Allahabad High Court · AIR 1981 All 143 : (1981) AWC 160
Limitation Act, 1963 — Article 135, 136
High Courts11 Feb 1981Allowed
Kailash Nath Khandelwal and others Vs Vishnu Saran and others
Allahabad High Court · (1981) 02 AHC CK 0051
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts11 Feb 1981Allowed
Mohammad Sadiq Vs Amanat Ullah and others
Allahabad High Court · (1981) 02 AHC CK 0045
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, 100Evidence Act, 1872 — Section 90Specific Relief Act, 1963 — Section 42
High Courts11 Feb 1981Dismissed
Mool Chand Vs Ved Prakash and Others
Allahabad High Court · AIR 1981 All 152
Specific Relief Act, 1963 — Section 16, 20Transfer of Property Act, 1882 — Section 55(3)
High Courts11 Feb 1981Dismissed
Jawala Prasad Vs Board of Revenue and Others
Allahabad High Court · (1981) AWC 187
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 176
High Courts11 Feb 1981Dismissed
Harendra Kumar Vs State of U.P. and Others
Allahabad High Court · (1981) AWC 303
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146(1)