High Courts14 Jan 1982
Sri Niwas Agrawal and Another Vs State and Others
Allahabad High Court · (1983) 7 ACR 369
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments
1,00,477 judgments · page 3,543 of 5,024
High Courts13 Jan 1982
Gopinath Seth Vs Commissioner of Income Tax
Allahabad High Court · (1982) 135 ITR 365
High Courts13 Jan 1982
Arjun Lal Vs Additional Sub Divisional Officer and Others
Allahabad High Court · (1982) 01 AHC CK 0009
Constitution of India, 1950 — Article 226Lekhpals Service Rules, 1958 — Rule 3, 7Uttar Pradesh Land Revenue Act, 1901 — Section 18
High Courts12 Jan 1982Dismissed
Shanker Lal Vs State of U.P. and Others
Allahabad High Court · (1982) 49 STC 320
Uttar Pradesh Sales Tax Rules, 1948 — Rule 77
High Courts12 Jan 1982Allowed
Satish Chandra Vs The District Judge and Another
Allahabad High Court · (1982) AWC 187
Civil Procedure Code, 1908 (CPC) — Section 115, 47Contract Act, 1872 — Section 23, 35, 5Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 134, 154
High Courts12 Jan 1982Allowed
Shri Paul Chandra Vs Durga Dutt
Allahabad High Court · AIR 1982 All 213
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, 47Limitation Act, 1963 — Article 137
High Courts12 Jan 1982
Sheodan Singh and Another Vs Smt. Ladho alias Ladhwati
Allahabad High Court · (1982) 6 ACR 111
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts11 Jan 1982Dismissed
Sobran Singh Vs State of U.P.
Allahabad High Court · (1982) 6 ACR 290
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 7
High Courts11 Jan 1982Allowed
Ivan Earsmus Vs Mrs. Zena Erasmus
Allahabad High Court · (1982) AWC 163
Allahabad High Court Rules, 1952 — Rule 6Divorce Act, 1869 — Section 36, 41, 55Hindu Marriage Act, 1955 — Section 24, 28
High Courts11 Jan 1982Disposed Of
Ivan Erasmus Vs Mrs. Zena Erasmus
Allahabad High Court · AIR 1982 All 194
Allahabad High Court Rules, 1952 — Rule 6Divorce Act, 1869 — Section 36, 41Hindu Marriage Act, 1955 — Section 24, 26
High Courts07 Jan 1982Allowed
Babban and Others Vs State of U.P.
Allahabad High Court · (1982) 6 ACR 162
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 307, 323, 326, 34
High Courts07 Jan 1982Allowed
Virendra Kumar Vs Daya Nand
Allahabad High Court · (1982) AWC 176
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Limitation Act, 1963 — Article 54Specific Relief Act, 1963 — Section 16
High Courts07 Jan 1982Allowed
Jagdish Prasad and Others Vs Mauleshwar and Others
Allahabad High Court · AIR 1982 All 162
Hindu Succession Act, 1956 — Section 14(1)Succession Act, 1925 — Section 124, 85Transfer of Property Act, 1882 — Section 21
High Courts07 Jan 1982Dismissed
Sudarshan Prasad and Others Vs Radha Kishun Ram (deceased by LRs.)
Allahabad High Court · AIR 1982 All 218
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 7Criminal Procedure Code, 1973 (CrPC) — Section 145Limitation Act, 1963 — Article 109, 59, 65, 6
High Courts07 Jan 1982Allowed
Ram Bbarosey Vs State of U.P.
Allahabad High Court · (1982) AWC 272
Uttar Pradesh Excise Act, 1910 — Section 60
High Courts07 Jan 1982
Atar Singh Vs State of U.P.
Allahabad High Court · (1982) 6 ACR 200
Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 395
High Courts06 Jan 1982
Ram Das Ashok Kumar Vs Commissioner of Income Tax
Allahabad High Court · (1982) 27 CTR 325 : (1982) 135 ITR 15 : (1982) 10 TAXMAN 96
Income Tax Act, 1961 — Section 184(7)
High Courts06 Jan 1982Allowed
Smt. Bibbe Vs Smt. Ram Kali and Others
Allahabad High Court · AIR 1982 All 248 : (1982) AWC 665
Hindu Marriage Act, 1955 — Section 7
High Courts06 Jan 1982
Ladili Prasad and Another Vs State of U.P.
Allahabad High Court · (1982) 6 ACR 291
Penal Code, 1860 (IPC) — Section 332, 352
High Courts05 Jan 1982Allowed
Sampat Ram Verma Vs Additional District Magistrate (E) and Another
Allahabad High Court · (1982) AWC 131
Constitution of India, 1950 — Article 226Uttar Pradesh Municipalities Act, 1916 — Section 160, 164(2)