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Allahabad High Court judgments

1,00,477 judgments · page 3,541 of 5,024

High Courts01 Feb 1982Dismissed

State of U.P. Vs Jai Prakash and Others

Allahabad High Court · (1982) AWC 277

Criminal Procedure Code, 1973 (CrPC) — Section 173(5)Essential Commodities Act, 1955 — Section 2, 3, 7, 7(1), 8Uttar Pradesh Wheat and Wheat Products (Regulation of Trade and Control of Movement) Order, 1974 — Section 6, 6(1)
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High Courts29 Jan 1982Dismissed

Bindhyachal Vs Ram Kishun Rai and Others

Allahabad High Court · (1982) AWC 269 : (1982) RD 113

Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 10, 11, 12, 7, 8Uttar Pradesh Consolidation of Holdings Rules, 1954 — Rule 25A
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High Courts29 Jan 1982Dismissed

Rajjan Lal Gupta Vs III Additional District Judge

Allahabad High Court · (1982) AWC 200

Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 16(4), 16(5), 18, 35
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High Courts27 Jan 1982

Genda Lal and Others Vs State

Allahabad High Court · (1982) 6 ACR 216

Criminal Procedure Code, 1973 (CrPC) — Section 107, 117, 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 323
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