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Allahabad High Court judgments

1,00,478 judgments · page 3,512 of 5,024

High Courts19 Oct 1982

Smt. Bhagwanti Vs District Judge and Others

Allahabad High Court · (1982) 10 AHC CK 0001

Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 2Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 3
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High Courts18 Oct 1982Allowed

Chunni Lal Vs Santoo Lal

Allahabad High Court · (1982) 10 AHC CK 0049

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 90Limitation Act, 1963 — Article 127
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High Courts18 Oct 1982Dismissed

The Reserve Bank of India Vs S.B. Srivastava

Allahabad High Court · (1982) AWC 884

Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 15Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12(3A), 2(1), 21(8), 3
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High Courts13 Oct 1982Dismissed

Lekhraj Singh Vs Ram Das Singh and Others

Allahabad High Court · (1983) RD 228

Criminal Procedure Code, 1973 (CrPC) — Section 107, 117, 145Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 143, 209, 3(14), 331
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High Courts11 Oct 1982Disposed Of

Saran Engineering Co. Ltd. Vs Commissioner of Income Tax

Allahabad High Court · (1983) 33 CTR 230 : (1983) 143 ITR 765 : (1983) 12 TAXMAN 310

Income Tax Act, 1961 — Section 147, 154, 154(7), 251, 264Income Tax Act, 1961 — Section 147, 154, 154(7), 251, 264Income Tax Act, 1961 — Section 147, 154, 154(7), 251, 264
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