High Courts04 Nov 1982
Sankatha and Others Vs Duiji and Others
Allahabad High Court · (1982) 11 AHC CK 0008
Registration Act, 1908 — Section 58, 59, 60, 61, 62Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 171(a)
COURT ARCHIVE
Allahabad High Court judgments
1,00,478 judgments · page 3,511 of 5,024
High Courts04 Nov 1982
V.P. Puri and Others Vs The District Judge and Others
Allahabad High Court · (1982) 11 AHC CK 0001
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 1(3), 2, 21(1), 21(1A), 3
High Courts03 Nov 1982Allowed
Raghuvansh Mani Shukla Vs Joint Director of Consolidation and others
Allahabad High Court · (1982) 11 AHC CK 0025
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 19, 48
High Courts23 Oct 1982Allowed
Abdul Aziz and Others Vs State of U.P.
Allahabad High Court · (1982) AWC 722
Civil Procedure Code Amendment Act, 1973 — Section 107, 111, 112, 113, 114
High Courts22 Oct 1982Allowed
Jaiprakash Vs Rudra Prasad
Allahabad High Court · (1983) 7 ACR 62
Penal Code, 1860 (IPC) — Section 109, 420, 427
High Courts22 Oct 1982Disposed Of
Central India Machinery Manufacturing Co. Ltd., popularly known as ''CIMMCO'' and Others Vs Dharam Vir Bedi and Another
Allahabad High Court · (1983) 7 ACR 53
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 482, 561APenal Code, 1860 (IPC) — Section 120B, 420, 463, 464, 468
High Courts22 Oct 1982Allowed
Smt. Gulab Bai Vs Dr. Moti Lal
Allahabad High Court · (1982) 10 AHC CK 0047
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3Uttar Pradesh Regulation of Money Lending Act, 1976 — Section 26(4)
High Courts22 Oct 1982
Punjab Singh and Others Vs State of Uttar Pradesh
Allahabad High Court · (1983) 7 ACR 35
Criminal Procedure Code, 1973 (CrPC) — Section 10, 193(2), 194, 322, 325Penal Code, 1860 (IPC) — Section 161, 32, 33, 34, 35Prevention of Corruption Act, 1988 — Section 5(2)
High Courts21 Oct 1982
Commissioner of Income Tax Vs Asharfi Lal Gupta
Allahabad High Court · (1983) 36 CTR 88 : (1983) 142 ITR 765 : (1983) 13 TAXMAN 467
Income Tax Act, 1961 — Section 269C(2), 269E, 269E(3)
High Courts21 Oct 1982
Smt. Neelam Vs Darshan Kumar
Allahabad High Court · (1982) AWC 903
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3), Order 7 Rule 11, Order 7 Rule 13, 22, 24Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 19, 24, 24(1), 9
High Courts21 Oct 1982
Zarif Ahmad and Another Vs Satish Kumar and Another
Allahabad High Court · (1982) AWC 907
Provincial Small Cause Courts Act, 1887 — Section 25Registration Act, 1908 — Section 17(1), 49Transfer of Property Act, 1882 — Section 105, 106, 107, 4
High Courts21 Oct 1982
State of U.P. Vs Deg Raj Singh and Others
Allahabad High Court · (1983) 7 ACR 65
Constitution of India, 1950 — Article 20Contempt of Courts Act, 1971 — Section 10, 17, 2, 3, 5Criminal Procedure Code, 1973 (CrPC) — Section 167A, 430, 5(2)
High Courts21 Oct 1982
Virendra Kumar Seth Vs Smt. Roopa Seth and Another
Allahabad High Court · (1982) AWC 823
Criminal Procedure Code, 1973 (CrPC) — Section 125, 182, 482, 488Hindu Marriage (Amendment) Act, 1956 — Section 12, 13, 24, 4
High Courts21 Oct 1982
Ramji Vs State of U.P.
Allahabad High Court · (1982) AWC 890 : (1983) CriLJ 190
Prevention of Food Adulteration Act, 1954 — Section 13, 16, 3, 7
High Courts21 Oct 1982
Rafiq Khan and Others Vs Mohammad Umar Khan and Others
Allahabad High Court · (1983) AWC 315
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Court Fees Act, 1870 — Article 17, 18, 19, 7, 7ASpecific Relief Act, 1963 — Section 34
High Courts21 Oct 1982
Jai Shanker Lal Vs Kripa Shanker Lal and Another
Allahabad High Court · (1983) 7 ACR 32
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(3), 462Uttar Pradesh Municipalities Act, 1916 — Section 271
High Courts20 Oct 1982Dismissed
Mangal Chand Nagalia Vs District Judge and Others
Allahabad High Court · (1982) 10 AHC CK 0071
Provincial Small Cause Courts Act, 1887 — Article 4, 23, 25
High Courts20 Oct 1982Disposed Of
Sagar and Others Vs State of Uttar Pradesh
Allahabad High Court · (1983) 7 ACR 61
Criminal Procedure Code, 1973 (CrPC) — Section 386, 389, 390, 391, 397
High Courts19 Oct 1982
Ravi Shanker Vs Siyaram and Others
Allahabad High Court · (1983) 9 AWC 84 : (1983) CriLJ 478
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 138
High Courts19 Oct 1982Allowed
Rajpati Singh and Others Vs The Distt. Administrative Committee and Another
Allahabad High Court · (1982) AWC 846