Limitation Act, 1963 — Section 5Uttar Pradesh Land Revenue Act, 1901 — Section 4(8), 4(9)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 154, 331, 341

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High Courts27 Jul 1984Allowed

Chandra Prakash Singhal Vs Commissioner of Sales Tax

Allahabad High Court · (1985) 58 STC 86

Central Sales Tax Act, 1956 — Section 11, 14, 15

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High Courts27 Jul 1984Allowed

Ram Naresh Vs D.D.C.& Others

Allahabad High Court · (1984) 07 AHC CK 0017

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48

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High Courts26 Jul 1984Dismissed

Bishambhar Singh and Others Vs State Transport Appellate Tribunal and Others

Allahabad High Court · AIR 1984 All 355 : (1984) AWC 595 Supp

Motor Vehicles Act, 1939 — Section 43A, 48

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High Courts26 Jul 1984Dismissed

Banshi Dhar and Others Vs Ram Surat and Others

Allahabad High Court · AIR 1985 All 10

Allahabad High Court Rules, 1952 — Rule 36Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts26 Jul 1984Dismissed

U.P. Government Central Dairy Farm Vs Commissioner of Sales Tax

Allahabad High Court · (1985) 59 STC 45

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High Courts26 Jul 1984Allowed

Mahavir Prasad Verma Vs Union of India (UOI) and Others

Allahabad High Court · (1984) AWC 449 Supp

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High Courts25 Jul 1984Partly Allowed

State of U.P. Vs Mangal Sen and Another

Allahabad High Court · (1984) AWC 439 Supp

Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 3, 33, 4, 4(9)

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High Courts25 Jul 1984Allowed

Bhusaili Vs Deputy Director of Consolidation & Others

Allahabad High Court · (1984) 07 AHC CK 0019

Civil Procedure Code, 1908 (CPC) — Section 11Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48

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High Courts25 Jul 1984Allowed

Rama Devi and Another Vs Ram Prakash and Others

Allahabad High Court · AIR 1985 All 17

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 114(1)

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High Courts25 Jul 1984Allowed

Sri Ram Mahadeo Flour and Oil Mills Vs The Cantonment Board and Another

Allahabad High Court · AIR 1984 All 384

Cantonments Act, 1924 — Section 84, 85, 86, 87, 88

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High Courts24 Jul 1984Dismissed

Hari Om Prakash Agarwal Vs Union of India (UOI) and Others

Allahabad High Court · (1984) AWC 454 Supp

Constitution of India, 1950 — Article 226

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High Courts23 Jul 1984Partly Allowed

Sheo Prasad Vs State of U.P.

Allahabad High Court · (1984) 07 AHC CK 0042

Penal Code, 1860 (IPC) — Section 300, 302, 304

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High Courts23 Jul 1984Dismissed

S.K. Agarwal and Company and Others Vs Sailesh Chand Agarwal and Others

Allahabad High Court · AIR 1984 All 293

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 17, 115

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High Courts23 Jul 1984

Committee of Management, Rani Laxmi Bai Girls Inter College Vs Director of Education and Others

Allahabad High Court · (1984) AWC 716 Supp

Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16GG

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High Courts20 Jul 1984

Srikant Srivastava Vs State of Uttar Pradesh and Another

Allahabad High Court · (1985) ACR 244

Criminal Procedure Code, 1973 (CrPC) — Section 173, 239, 240, 249, 362Penal Code, 1860 (IPC) — Section 409

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