High Courts23 Aug 1984Allowed
Zahir Hasan Vs Sub-Divisional Magistrate and Others
Allahabad High Court · (1984) 08 AHC CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146(1B), 147, 147(3)
COURT ARCHIVE
Allahabad High Court judgments
1,00,478 judgments · page 3,468 of 5,024
High Courts23 Aug 1984Allowed
Smt. Jai Bala Naithani Vs State of U.P. and Others
Allahabad High Court · (1984) AWC 294 Supp
Constitution of India, 1950 — Article 226Uttar Pradesh Subordinate Educational (Trained Graduates Grade) Service Rules, 1983 — Rule 4, 4(4)
High Courts23 Aug 1984
Abdul Wahab and Another Vs Chandra Prakash
Allahabad High Court · (1985) 1 ACC 1 : (1986) ACJ 1087
Motor Vehicles Act, 1939 — Section 110DMotor Vehicles Act, 1939 — Section 110DMotor Vehicles Act, 1939 — Section 110D
High Courts23 Aug 1984
Tara Chand Vs State
Allahabad High Court · (1984) 08 AHC CK 0002
Prevention of Food Adulteration Act, 1954 — Section 10(7), 16, 7Prevention of Food Adulteration Rules, 1955 — Rule 44
High Courts22 Aug 1984Dismissed
Smt. Haseen Bano Vs Mohammad Husain and Others
Allahabad High Court · (1984) AWC 316 Supp
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts21 Aug 1984
Raju alias Rajesh Vs State of U.P.
Allahabad High Court · (1984) 08 AHC CK 0081
Penal Code, 1860 (IPC) — Section 302
High Courts21 Aug 1984Dismissed
Khilari Singh Vs District Judge and Others
Allahabad High Court · (1984) AWC 433 Supp
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5Constitution of India, 1950 — Article 226
High Courts21 Aug 1984Dismissed
Commissioner of Sales Tax Vs Harkut Udyog
Allahabad High Court · (1985) 58 STC 334
High Courts21 Aug 1984Dismissed
Damodar Das (deceased by L. R''s) Vs Gurcharan Kapoor and Others
Allahabad High Court · AIR 1984 All 398
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 16, Order 21 Rule 16, Order 21 Rule 54, Order 38 Rule 11
High Courts21 Aug 1984
Chaturbhuj Vs M.A. Khan
Allahabad High Court · (1984) 08 AHC CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 379
High Courts17 Aug 1984Allowed
Ram Ajore Jaiswal Vs State Transport Appellate Tribunal and Others
Allahabad High Court · AIR 1984 All 366
Motor Vehicles Act, 1939 — Section 61(2), 62(2), 63, 68F, 68G(1)
High Courts17 Aug 1984Allowed
Ram Swarup Gaur and Another Vs Ratiram
Allahabad High Court · AIR 1984 All 369
Contract Act, 1872 — Section 56Transfer of Property Act, 1882 — Section 54
High Courts16 Aug 1984Allowed
Akhtarul Hasan Ansari Vs The Registrar Cooperative Societies and Others
Allahabad High Court · (1984) AWC 629 Supp
Uttar Pradesh Co-operative Societies Act, 1965 — Section 131(3), 131(4), 14, 14(1), 14(2)Uttar Pradesh Co-operative Societies Rules, 1968 — Rule 24, 26
High Courts16 Aug 1984
Pran Nath Duggal Vs State of U.P. and Others
Allahabad High Court · (1984) AWC 225 Supp
Urban Land (Ceiling and Regulation) Act, 1976 — Section 1(2), 10, 19(1), 2, 3Urban Land (Ceiling and Regulation) Rules, 1976 — Rule 3
High Courts16 Aug 1984Allowed
Smt. Sukhia alias Saraswati and Another Vs Ishwar Satdal Shive Thakur
Allahabad High Court · (1984) AWC 467 Supp
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 43 Rule 1, Order 47 Rule 7, Order 47 Rule 7(1), Order 9 Rule 9
High Courts16 Aug 1984Allowed
Anant Ram Vs State
Allahabad High Court · (1984) AWC 267 Supp
Penal Code, 1860 (IPC) — Section 201, 302, 364
High Courts14 Aug 1984
Farhat Ullah Vs Collector and Others
Allahabad High Court · (1984) AWC 436 Supp
Uttar Pradesh Bhoomi Evam Jal Sanrakshan Adhiniyam, 1963 — Section 14, 16, 16(1), 16(6), 16(8)
High Courts13 Aug 1984Allowed
Jagannath Singh Vs D.D.C.& Others
Allahabad High Court · (1984) 08 AHC CK 0050
Forest Act, 1927 — Section 20, 4Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117
High Courts13 Aug 1984
Commissioner of Income Tax Vs Ahmad Hussain
Allahabad High Court · (1985) 44 CTR 303 : (1984) 150 ITR 373 : (1985) 22 TAXMAN 559
Income Tax Act, 1961 — Section 49A(3)Income Tax Rules, 1962 — Rule 6DD
High Courts10 Aug 1984Allowed
Mahfuzul Rahman Vs State of U.P.& Others
Allahabad High Court · (1984) 08 AHC CK 0051
Uttar Pradesh Imposition of Ceiling on Land Holdings (Amendment) Act, 1981 — Section 11(2)