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Allahabad High Court judgments

1,00,483 judgments · page 3,422 of 5,025

High Courts15 Jan 1986Allowed

Ram Kripal Singh Vs State of U.P. and Others

Allahabad High Court · (1986) CriLJ 1437

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 10Constitution of India, 1950 — Article 14, 19, 21, 22, 226National Security Act, 1980 — Section 10, 11, 3, 5A, 8
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High Courts15 Jan 1986

Ram Krishna Singh Vs State of U.P. and Others

Allahabad High Court · (1986) 10 ACR 341

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 10Constitution of India, 1950 — Article 14, 19, 21, 22, 226National Security Act, 1980 — Section 10, 11, 3(2), 5A, 8
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High Courts14 Jan 1986

Bisram and Another Vs State

Allahabad High Court · (1986) 10 ACR 227

Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 294, 294(1), 294(3)Penal Code, 1860 (IPC) — Section 302, 34
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High Courts10 Jan 1986Allowed

Gopal Krishna Awasthi Vs The District Judge and Others

Allahabad High Court · (1986) 01 AHC CK 0059

Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12(4), 15(1), 16, 16(1), 16(5)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 8, 8(2), 9(3)
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