Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 202(2), 204, 204(1)Penal Code, 1860 (IPC) — Section 2, 395, 4Uttar Pradesh Dacoity Affected Areas Act, 1983 — Section 2, 5, 7, 7(1), 7(2)

Read judgment

High Courts21 Jan 1986Disposed Of

Darul Ulum Islamia and Others Vs The Civil Judge and Others

Allahabad High Court · (1986) 01 AHC CK 0058

Civil Procedure Code, 1908 (CPC) — Section 10, 11, 12, 14, 15Constitution of India, 1950 — Article 226

Read judgment

High Courts20 Jan 1986Dismissed

Ram Kishore and Others Vs State of Uttar Pradesh and Others

Allahabad High Court · (1986) 10 ACR 318 : (1989) RD 75

Criminal Procedure Code, 1973 (CrPC) — Section 195(1), 200, 202, 244, 294(1)Penal Code, 1860 (IPC) — Section 419, 463, 467, 468, 471

Read judgment

High Courts20 Jan 1986Allowed

Gaya Din Vs U.P. State

Allahabad High Court · (1986) 1 ACC 469 : (1987) 61 CompCas 207

Motor Vehicles Act, 1939 — Section 110A

Read judgment

High Courts20 Jan 1986Dismissed

Collector Vs D.D.C., Sitapur

Allahabad High Court · (1986) 01 AHC CK 0039

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 19(1), 48

Read judgment

High Courts20 Jan 1986Dismissed

Jwala Prasad Vs Smt. Meena Devi and Others

Allahabad High Court · AIR 1987 All 130

Civil Procedure Code, 1908 (CPC) — Section 115Hindu Marriage Act, 1955 — Section 24, 9

Read judgment

High Courts20 Jan 1986

Shri Nath Vs Dy. Director of Consolidation and Others

Allahabad High Court · (1986) RD 209

Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 19(1), 20, 48, 48(1)

Read judgment

High Courts17 Jan 1986Dismissed

Mahabeer Vs State of U.P.

Allahabad High Court · (1986) 10 ACR 244

Penal Code, 1860 (IPC) — Section 376

Read judgment

High Courts17 Jan 1986Dismissed

Jafar Ali Saheb Ali Vs Union of India (UOI) and Others

Allahabad High Court · (1986) 9 ECC 30

Constitution of India, 1950 — Article 226

Read judgment

High Courts16 Jan 1986Allowed

Adalat Singh and Others Vs The Board of Revenue and Others

Allahabad High Court · (1986) 01 AHC CK 0064

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9Limitation Act, 1963 — Section 5

Read judgment