High Courts05 Feb 1988
Mewaram Vs State of U.P
Allahabad High Court · (1988) CriLJ 1215
Penal Code, 1860 (IPC) — Section 392, 397, 411Penal Code, 1860 (IPC) — Section 392, 397, 411Penal Code, 1860 (IPC) — Section 392, 397, 411
COURT ARCHIVE
Allahabad High Court judgments
1,00,483 judgments · page 3,360 of 5,025
High Courts04 Feb 1988Dismissed
Rama Shanker Singh Vs State of U.P.
Allahabad High Court · (1988) 1 AWC 582
Criminal Procedure Code, 1973 (CrPC) — Section 399, 401, 439, 482
High Courts04 Feb 1988Dismissed
Shri Khursheed Ahmad Vs Commissioner of Sales Tax
Allahabad High Court · (1990) 76 STC 256
Uttar Pradesh Sales Tax Act, 1948 — Section 21, 7(3)
High Courts04 Feb 1988
Commissioner of Wealth-tax Vs Dinesh Prakash
Allahabad High Court · (1988) 69 CTR 211 : (1988) 173 ITR 520 : (1988) 37 TAXMAN 132
Wealth Tax Act, 1957 — Section 5(1)
High Courts04 Feb 1988
Gaura Devi Vs Sardar Kundan Singh and Others
Allahabad High Court · (1988) 1 ACC 429 : (1988) ACJ 970
Penal Code, 1860 (IPC) — Section 304A
High Courts04 Feb 1988Dismissed
Prabhat Sharma and Another Vs Hari Shankar Srivastava and Others
Allahabad High Court · (1988) 2 AWC 753
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, Order 32 Rule 14, Order 32 Rule 15, 115, 18Evidence Act, 1872 — Section 45Provincial Small Cause Courts Act, 1887 — Section 25
High Courts04 Feb 1988Dismissed
Shyam Swarup Dubey and Another Vs District Assistant Registrar, Co-operative Societies and Another
Allahabad High Court · (1988) 1 AWC 546
Uttar Pradesh Co-operative Societies Act, 1965 — Section 24(4), 29, 29(4), 3(2)Uttar Pradesh Co-operative Societies Rules, 1968 — Rule 453
High Courts03 Feb 1988Allowed
Manoj Kumar Vs State of U.P., Through Secretary, Medical & Health Department, Civil Secretariat, Lucknow and others
Allahabad High Court · (1988) 02 AHC CK 0055
High Courts02 Feb 1988Allowed
Jai Pal Singh and Another Vs State of Uttar Pradesh
Allahabad High Court · (1988) 1 AWC 501
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319Penal Code, 1860 (IPC) — Section 307
High Courts02 Feb 1988Allowed
Onkar Singh Vs District Assistant Registrar & Others
Allahabad High Court · (1988) 02 AHC CK 0054
High Courts02 Feb 1988Dismissed
Puttu Lal and Anr. Vs State
Allahabad High Court · (1988) 02 AHC CK 0049
Penal Code, 1860 (IPC) — Section 302, 34
High Courts01 Feb 1988Allowed
Smt. Nirmal Kaur Vs Sardar Harbhajan Singh
Allahabad High Court · (1988) 02 AHC CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 482Hindu Marriage Act, 1955 — Section 24
High Courts01 Feb 1988Dismissed
Nand Kishore Agarwal and Others Vs Union of India (UOI) and Others
Allahabad High Court · (1988) 171 ITR 566 : (1988) 40 TAXMAN 227
Estate Duty Act, 1953 — Section 5
High Courts01 Feb 1988Dismissed
Sukhraj and Others Vs Deputy Director of Consolidation and Others
Allahabad High Court · (1988) 1 AWC 618
Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48(3)
High Courts01 Feb 1988Allowed
Smt. Rajo Devi and Another Vs The Munsif East, Ballia and Another
Allahabad High Court · (1988) 1 AWC 473 : (1989) RD 63
Constitution of India, 1950 — Article 226Uttar Pradesh Panchayat Raj Act, 1947 — Section 79, 83
High Courts30 Jan 1988Dismissed
Raeesa Begum Vs Shabbir Ahmad
Allahabad High Court · (1990) 2 DMC 241
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397
High Courts29 Jan 1988Dismissed
Padma Devi etc. Vs The U.P. State Road Transport Corporation etc.
Allahabad High Court · (1988) 2 ACC 184 : (1988) ACJ 667 : (1988) 1 AWC 489
Motor Vehicles Act, 1988 — Section 110D
High Courts29 Jan 1988Dismissed
Mohammad Jamal Vs State
Allahabad High Court · (1988) 01 AHC CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts28 Jan 1988Dismissed
Sarla Devi and Others Vs Jhangi Ram and Others
Allahabad High Court · (1988) 2 ACC 154 : (1989) ACJ 94
Motor Vehicles Act, 1988 — Section 110D
High Courts28 Jan 1988Allowed
Vidya Bhan Prakash Vs The Second Additional District Judge, Mathura and Others
Allahabad High Court · AIR 1988 All 204 : (1988) 1 AWC 465
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 90(1)