High Courts27 Oct 1989
Anwar Ahmad Vs State of Uttar Pradesh and Another
Allahabad High Court · (1991) CriLJ 717 : (1991) 1 DMC 285 : (1991) 2 RCR(Criminal) 481
Penal Code, 1860 (IPC) — Section 494, 498Special Marriage Act, 1954 — Section 43
COURT ARCHIVE
Allahabad High Court judgments
1,00,483 judgments · page 3,306 of 5,025
High Courts26 Oct 1989Dismissed
Vyapar Mandal and Others Vs The Municipal Board and Others
Allahabad High Court · (1990) 1 AWC 17
Constitution of India, 1950 — Article 211, 254(1), 254(2), 277, 45Uttar Pradesh Basic Education Act, 1972 — Section 10, 10A, 18, 18A, 3Uttar Pradesh Municipalities Act, 1916 — Section 128(1), 128(14), 15, 68(1), 7(1)
High Courts26 Oct 1989Allowed
Indra Khare Vs Regional Inspectress of Girls Schools, 6th Division and Others
Allahabad High Court · (1990) 1 AWC 582
Uttar Pradesh Intermediate Education Act, 1921 — Section 16, 18, 18(1)
High Courts25 Oct 1989Dismissed
Mohd. Nadeem Siddlqui Vs State of U.P.& Ors.
Allahabad High Court · (1989) 10 AHC CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts25 Oct 1989Partly Allowed
Onkar Vs State of U.P.
Allahabad High Court · (1989) 10 AHC CK 0034
Prevention of Food Adulteration Act, 1954 — Section 16, 20AA, 7Uttar Pradesh First Offenders Probation Act, 1938 — Section 4
High Courts25 Oct 1989Dismissed
Said Khan and Others Vs State of U.P.
Allahabad High Court · (1990) 1 AWC 90
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts24 Oct 1989Dismissed
Rama Krishna alias Munna Vs State of U.P.& Anr.
Allahabad High Court · (1989) 10 AHC CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 483
High Courts24 Oct 1989Dismissed
Pahal Singh Vs State of U.P.
Allahabad High Court · (1989) 10 AHC CK 0031
High Courts24 Oct 1989Dismissed
Sri Siya Ram and others Vs Smt. Lilawati
Allahabad High Court · AIR 1990 All 75 : (1990) 1 AWC 130
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 100, 34Evidence Act, 1872 — Section 101Interest Act, 1978 — Section 3
High Courts24 Oct 1989Allowed
Virendra Kumar Singh Vs The District Inspector of Schools and Another
Allahabad High Court · (1989) 10 AHC CK 0009
High Courts23 Oct 1989Dismissed
Atma Ram Misra Vs Bank of India
Allahabad High Court · (1990) 1 AWC 117
Uttar Pradesh Agricultural Credit Act, 1973 — Section 2, 6
High Courts23 Oct 1989Allowed
Bishambhar Nath Agarwal Vs Kishan Chand and others
Allahabad High Court · AIR 1990 All 65
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 34, Order 23 Rule 3, 47Contract Act, 1872 — Section 50Specific Relief Act, 1963 — Section 14
High Courts23 Oct 1989Partly Allowed
Munuwa alias Ganga Sahai Vs State
Allahabad High Court · (1989) 10 AHC CK 0029
Penal Code, 1860 (IPC) — Section 302, 304, 304 Part 1, 308, 323
High Courts23 Oct 1989Dismissed
Ram Gopal and others Vs The State of Uttar Pradesh and others
Allahabad High Court · AIR 1990 All 44 : (1990) 1 UPLBEC 258
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 5
High Courts23 Oct 1989Dismissed
U.P. State Road Trans. Corpn. Vs Kripa Shanker Tripathi
Allahabad High Court · (1990) ACJ 382
High Courts23 Oct 1989Dismissed
Smt. B.V. David Vs District Judge and Others
Allahabad High Court · (1990) 1 AWC 3
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Constitution of India, 1950 — Article 226Presidency Small Cause Courts Act, 1882 — Section 25
High Courts21 Oct 1989
Commissioner of Income Tax Vs S.P. Textiles Co.
Allahabad High Court · (1990) 185 ITR 272
Income Tax Act, 1961 — Section 256, 37Income Tax Rules, 1962 — Rule 6B
High Courts21 Oct 1989Dismissed
Smt. Sarju Devi Vs Naresh Chandra Nigam and Another
Allahabad High Court · (1990) 1 AWC 32
Insurance Act, 1938 — Section 39Provident Funds Act, 1925 — Section 5
High Courts20 Oct 1989Dismissed
Chandra Pal Singh Vs Sub-Divisional Magistrate/Prescribed Authority Kairana and Others
Allahabad High Court · (1989) 2 AWC 1426
Uttar Pradesh Panchayat Raj Act, 1947 — Section 11B, 11C, 12, 12C, 12HUttar Pradesh Panchayat Raj Rules, 1947 — Rule 25
High Courts20 Oct 1989Disposed Of
Commissioner of Income Tax Vs Doon Jewellers
Allahabad High Court · (1990) 182 ITR 13 : (1990) 48 TAXMAN 277
Income Tax Act, 1961 — Section 187, 187(2), 188Partnership Act, 1932 — Section 31, 32