High Courts07 Nov 1989Allowed

Pushpendra Kumar Vs Babulal

Allahabad High Court · (1990) 1 AWC 192

Constitution of India, 1950 — Article 19(1)Presidency Small Cause Courts Act, 1882 — Section 25
High Courts03 Nov 1989Dismissed

Babu Khan Vs Smt. Chahti Devi

Allahabad High Court · AIR 1990 All 112

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Provincial Small Cause Courts Act, 1887 — Section 23, 25
High Courts03 Nov 1989Allowed

Union of India Vs Sri Simon

Allahabad High Court · AIR 1990 All 74 : (1990) 1 AWC 213 : (1990) 60 FLR 147 : (1990) 3 UPLBEC 1866

Limitation Act, 1963 — Section 5