High Courts09 Apr 1992
Rajuwa Vs State
Allahabad High Court · (1992) 34 ACR 252
Constitution of India, 1950 — Article 14, 21Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20B, 35, 37, 42, 50
COURT ARCHIVE
Allahabad High Court judgments
1,00,483 judgments · page 3,204 of 5,025
High Courts08 Apr 1992Dismissed
State of U.P. Vs Phundan and Others
Allahabad High Court · (1992) 34 ACR 386
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts08 Apr 1992Dismissed
Rajan alias Raju Vs Commissioner Allahabad Division and Others
Allahabad High Court · (1992) 2 AWC 675
High Courts08 Apr 1992Disposed Of
Champa Srivastava Vs State of U.P. and Others
Allahabad High Court · (1992) 2 AWC 1017 : (1992) 65 FLR 569 : (1999) 3 LLJ 1588
High Courts08 Apr 1992
Shashi Kant Agrawal Vs State of U.P. and Others
Allahabad High Court · (1992) 2 AWC 708
Constitution of India, 1950 — Article 226, 311Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 31BUttar Pradesh State Universities Act, 1973 — Section 13(1), 13(6), 28, 28(4), 28(7)
High Courts07 Apr 1992Allowed
Brijesh Kumar Srivastava Vs Director, Rajya Krishi Utpadan Mandi Parishad and Others
Allahabad High Court · (1992) 2 AWC 1028
Constitution of India, 1950 — Article 14, 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 2, 200, 6N
High Courts07 Apr 1992Dismissed
Pooran and Ors. Vs State of U.P.
Allahabad High Court · (1992) 04 AHC CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 323, 34, 504
High Courts07 Apr 1992Dismissed
Surendra Kumar Vs Babu Ram
Allahabad High Court · AIR 1993 All 103 : (1992) 2 AWC 993
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(2)
High Courts07 Apr 1992Dismissed
Virendra Singh Vs State of U.P. and Another
Allahabad High Court · (1992) CriLJ 2825
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts06 Apr 1992Allowed
Sushil Kumar Gupta Vs IVth Additional District Judge and Another
Allahabad High Court · (1992) 2 AWC 692
Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 14, 16, 18Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 2
High Courts04 Apr 1992Allowed
Rang Nath Shukla Vs State of U.P.& Others
Allahabad High Court · (1992) 04 AHC CK 0061
Constitution of India, 1950 — Article 226
High Courts03 Apr 1992Disposed Of
Kalloo Vs Jagdamba Prasad and Others
Allahabad High Court · (1992) 04 AHC CK 0052
High Courts02 Apr 1992Disposed Of
Collector, Varanasi Vs Ekram Shah
Allahabad High Court · (1992) 3 AWC 1364
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 41 Rule 27, 96Land Acquisition Act, 1894 — Section 1, 10, 12, 14, 17
High Courts02 Apr 1992Dismissed
Krishi Utpadan Mandi Samiti, Amroha Vs Ganga Ram and others
Allahabad High Court · AIR 1992 All 275 : (1992) 2 AWC 740
Constitution of India, 1950 — Article 12Land Acquisition Act, 1894 — Section 18, 20Limitation Act, 1963 — Section 5
High Courts02 Apr 1992Disposed Of
Agra Leatheries Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1993) 200 ITR 792
Income Tax Act, 1961 — Section 256, 28, 37
High Courts02 Apr 1992
Badruddin and Party and Others Vs State of Uttar Pradesh and Others
Allahabad High Court · (1992) 2 AWC 801
Constitution of India, 1950 — Article 226, 227
High Courts02 Apr 1992
Sobha Ram alias Jugunu Vs State of U.P.
Allahabad High Court · (1992) 34 ACR 241
Constitution of India, 1950 — Article 21
High Courts01 Apr 1992Allowed
Onkar and Others Vs State of U.P.
Allahabad High Court · (1992) 3 AWC 1680 : (1992) CriLJ 3179
Criminal Procedure Code, 1973 (CrPC) — Section 82, 83Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 363
High Courts01 Apr 1992Dismissed
Chandrawati (in Jail) Vs State of U.P.
Allahabad High Court · (1992) CriLJ 3634
Criminal Procedure Code, 1973 (CrPC) — Section 437(1), 439, 439(1)Penal Code, 1860 (IPC) — Section 201, 302, 307
High Courts01 Apr 1992Allowed
Khusi Ram Arya Vs Director of Education, U.P.Allahabad and Another
Allahabad High Court · (1992) 04 AHC CK 0068