High Courts22 Apr 1992
Ved Ram and Another Vs State
Allahabad High Court · (1992) 34 ACR 237
Penal Code, 1860 (IPC) — Section 302, 307, 324, 34
COURT ARCHIVE
Allahabad High Court judgments
1,00,483 judgments · page 3,202 of 5,025
High Courts22 Apr 1992
Azad Hussain and Others Vs State of U.P. and Another
Allahabad High Court · (1992) 34 ACR 599
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 180, 182, 204, 465Dowry Prohibition Act, 1961 — Section 4, 5
High Courts21 Apr 1992Dismissed
Ashok Kumar Sharma and Others Vs State of U.P. and Another
Allahabad High Court · (1992) 3 AWC 1351
Constitution of India, 1950 — Article 14
High Courts21 Apr 1992Allowed
Ram Khilawan Vs State of U.P. and Others
Allahabad High Court · (1992) 3 AWC 1384 : (1992) 2 UPLBEC 892
Constitution of India, 1950 — Article 14, 16, 311, 311(2)
High Courts21 Apr 1992Allowed
Rajendra Kumar Pandey Vs State of U.P.& Anr.
Allahabad High Court · (1992) 04 AHC CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126
High Courts21 Apr 1992Allowed
Chandra Dutt Pasbola Vs State of U.P.& Others
Allahabad High Court · (1992) 04 AHC CK 0062
Constitution of India, 1950 — Article 226
High Courts21 Apr 1992Dismissed
I.C.I.India Ltd.(Fertilizer Division) Panki, Kanpur Vs Presiding Officer, Labour Court (IV), Kanpur and another
Allahabad High Court · (1992) 04 AHC CK 0060
Constitution of India, 1950 — Article 14, 19(1)(g), 226Industrial Disputes Act, 1947 — Section 36(4)Uttar Pradesh Industrial Disputes Act, 1947 — Section 61(2)
High Courts21 Apr 1992
Ram Singh Vs Director of Education and Others
Allahabad High Court · (1992) 2 AWC 976
High Courts21 Apr 1992
Ashwani Kumar Misra Vs State of U.P. and Others
Allahabad High Court · (1992) 2 AWC 1080
High Courts21 Apr 1992
Hansraj Chaudhary and Others Vs Smt. Sarita
Allahabad High Court · (1992) 34 ACR 265
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 180, 181Penal Code, 1860 (IPC) — Section 34, 406, 420
High Courts20 Apr 1992
Hari Narain Nigam Vs Sheetal Prasad and Others
Allahabad High Court · (1992) 34 ACR 259
Criminal Procedure Code, 1973 (CrPC) — Section 251Penal Code, 1860 (IPC) — Section 500
High Courts20 Apr 1992
Seraj Aslam and Others Vs State of Uttar Pradesh and Others
Allahabad High Court · (1992) 34 ACR 249
Criminal Procedure Code, 1973 (CrPC) — Section 145, 154, 156(3)Penal Code, 1860 (IPC) — Section 147, 148, 149, 301, 302
High Courts20 Apr 1992Dismissed
Prem Narain Vs Sanjay Purwar and Others
Allahabad High Court · (1992) 2 AWC 1202
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Apr 1992Dismissed
Ram Dhari Ram Vs The Registrar, Chandra Shekhar Azad University of Agriculture and Technology, Kanpur-2 and another
Allahabad High Court · AIR 1992 All 363
Constitution of India, 1950 — Article 226
High Courts20 Apr 1992Disposed Of
Harpal Singh Vs State of U.P.
Allahabad High Court · (1992) 04 AHC CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts20 Apr 1992Dismissed
Prem Narain Vs Sanjay Purwar and others
Allahabad High Court · AIR 1993 All 7
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Apr 1992Dismissed
Gorakh Nath Yadav Vs Parshuram Singh and others
Allahabad High Court · AIR 1993 All 27 : (1992) 2 AWC 1191
Constitution of India, 1950 — Article 226Panchayat Raj Rules, 1947 — Rule 25(3), 25(B)Uttar Pradesh Panchayat Raj Act, 1947 — Section 110
High Courts20 Apr 1992Dismissed
Mohd. Khalil Siddiqui Vs Smt. Shayista Begum
Allahabad High Court · (1992) 2 AWC 1220
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts20 Apr 1992Allowed
Chitharu Vs Sita Ram and Others
Allahabad High Court · (1992) 3 AWC 1417
Advocates Act, 1961 — Section 49(1)Bar Council of India Rules, 1975 — Rule 39Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3
High Courts17 Apr 1992Dismissed
U.P. State Road Transport Corporation Vs Shobha Devi Andey and Others
Allahabad High Court · (1993) 1 ACC 301
Motor Vehicles Act, 1939 — Section 110D