High Courts23 Jul 1992
State of U.P. Vs Hari Shanker alias Hari
Allahabad High Court · (1992) 34 ACR 454
Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 423Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Allahabad High Court judgments
1,00,483 judgments · page 3,192 of 5,025
High Courts23 Jul 1992Allowed
Jain Motor Driving Training College Vs Deputy Transport Commissioner, Meerut Zone and Others
Allahabad High Court · (1992) 3 AWC 1640
Motor Vehicles Act, 1988 — Section 12, 9, 9(1)
High Courts23 Jul 1992Partly Allowed
Bhagwan Dass and Others Vs District Judge and Others
Allahabad High Court · (1992) 4 AWC 434 Supp
Uttar Pradesh Subordinate Civil Courts Inferior Establishments Rules, 1955 — Rule 12, 12(2), 8
High Courts23 Jul 1992Allowed
Jain Motors Driving Training College Vs The Deputy Transport Commissioner, Meerut Zone, and others
Allahabad High Court · AIR 1993 All 65
Motor Vehicles Act, 1988 — Section 12, 9, 9(1)
High Courts23 Jul 1992
Ajib Singh and others Vs State of Uttar Pradesh and another
Allahabad High Court · AIR 1993 All 10
Constitution of India, 1950 — Article 226Land Acquisition (Uttar Pradesh Amendment and Validation) Act, 1974 — Section 4(1)Land Acquisition Act, 1894 — Section 17(4), 4, 4(1), 5, 5A
High Courts23 Jul 1992Dismissed
Committee of Management Vasu Dev Mishra Higher Secondary School and Another Vs Deputy Director of Education and Others
Allahabad High Court · (1992) 4 AWC 404 Supp : (1992) 2 UPLBEC 1325
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482Penal Code, 1860 (IPC) — Section 147, 395, 425, 504, 506Uttar Pradesh Intermediate Education Act, 1921 — Section 16D, 16G(7)
High Courts23 Jul 1992Dismissed
Ajaib Singh and Others Vs State of Uttar Pradesh and Another
Allahabad High Court · (1993) 1 AWC 11
Constitution of India, 1950 — Article 226Land Acquisition (Uttar Pradesh Amendment and Validation) Act, 1974 — Section 4(1)Land Acquisition Act, 1894 — Section 17(4), 4, 4(1), 5A, 6
High Courts22 Jul 1992Dismissed
Pyare Lal Tandon Vs State of Uttar Pradesh
Allahabad High Court · AIR 1993 All 118
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 96Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 11, 12, 13, 14
High Courts22 Jul 1992Disposed Of
Parashu Ram Verma Vs Union of India
Allahabad High Court · (1992) 07 AHC CK 0040
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 32A
High Courts21 Jul 1992Dismissed
Sheo Kumar Patel Vs State of U.P. and Others
Allahabad High Court · (1992) 3 AWC 1701 : (1992) 2 UPLBEC 1197
High Courts21 Jul 1992Dismissed
Commissioner of Income Tax Vs Cupro Industrial Corporation
Allahabad High Court · (1992) 108 CTR 43 : (1993) 202 ITR 728 : (1992) 65 TAXMAN 405
Income Tax Act, 1961 — Section 256(2)
High Courts21 Jul 1992Dismissed
Miss M.S. Annaporani Vs State of Uttar Pradesh
Allahabad High Court · (1993) CriLJ 487
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 294, 342, 354, 498, 504
High Courts21 Jul 1992Allowed
Suraj Chandra Gupta and Another Vs District Registrar/Addl. District Magistrate (Revenue and Finance) and Others
Allahabad High Court · (1992) 3 AWC 1557 : (1992) RD 427
Constitution of India, 1950 — Article 226Registration Act, 1908 — Section 69(1), 72, 73Uttar Pradesh Document Writers Licensing Rules, 1977 — Rule 2, 6, 6(1), 6(2), 7
High Courts21 Jul 1992Dismissed
Miss. M.S. Annaporani Vs State of Uttar Pradesh
Allahabad High Court · (1993) 1 AWC 37
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 294, 354, 498, 500, 504
High Courts21 Jul 1992Dismissed
Prem Singh Vs Sahayak Abhiyanta, Sa Ni Va Upkhand Adhikari and Others
Allahabad High Court · (1992) 4 AWC 149 Supp
Constitution of India, 1950 — Article 226Uttar Pradesh Road Side Land Control Act, 1945 — Section 13, 13(2), 3, 5
High Courts20 Jul 1992Dismissed
Jamal Ahmad and another Vs 2nd ADDL.District Judge, Sitapur and others
Allahabad High Court · (1992) 07 AHC CK 0041
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts17 Jul 1992Disposed Of
Agarwal Khandsari Udyog Vs Appellate Authority/Assistant Sugar Cane Commissioner, Muzaffarnagar and Another
Allahabad High Court · (1992) 3 AWC 1582
High Courts17 Jul 1992Dismissed
Lallan ram Vs Gobri Ram And Another
Allahabad High Court · (1992) 07 AHC CK 0038
High Courts17 Jul 1992Allowed
Shadahtullah Khan Vs Head of Department of Zoology, Aligarh Muslim University and Another
Allahabad High Court · (1992) 4 AWC 109 Supp