COURT ARCHIVE

Allahabad High Court judgments

1,00,483 judgments · page 3,190 of 5,025

High Courts07 Aug 1992Dismissed

Ashok Gupta Vs Anand Prasad Garg

Allahabad High Court · (1992) 3 AWC 1347

Provincial Small Cause Courts Act, 1887 — Section 20(4), 22, 25Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(2)

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High Courts06 Aug 1992Allowed

Smt. Hamida Vs Smt. Humer and others

Allahabad High Court · AIR 1992 All 346 : (1992) 3 AWC 1360

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 73Registration Act, 1908 — Section 17, 17(1), 49

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High Courts06 Aug 1992Allowed

Kashi Ram Vs District Judge, Dehradun and another

Allahabad High Court · AIR 1993 All 83 : (1992) 3 AWC 1849

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, 141Transfer of Property Act, 1882 — Section 52Urban Land (Ceiling and Regulation) Act, 1976 — Section 26, 27, 5, 6, 8(4)

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High Courts06 Aug 1992

Vishwanath Lal Srivastava Vs Sahayak Shiksha Nideshak (Basic) Vth Region and Another

Allahabad High Court · (1992) 3 AWC 1475 : (1992) 2 UPLBEC 1273

Constitution of India, 1950 — Article 14

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High Courts05 Aug 1992Dismissed

Radhey Shyam Saxena Vs Committee of Management, Saraswati Vidyalaya, Inter College and Others

Allahabad High Court · (1993) 1 AWC 309 : (1993) 1 UPLBEC 478

Uttar Pradesh Intermediate Education Act, 1921 — Section 16G(1), 16G(2), 16G(3)Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 26Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 21

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High Courts05 Aug 1992Dismissed

K.K. Kohawal Vs Addl. Collector of Central Excise

Allahabad High Court · (1993) 64 ELT 182

Central Excise Rules, 1944 — Rule 209A, 52A(5)Central Excises and Salt Act, 1944 — Section 12Constitution of India, 1950 — Article 226

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High Courts05 Aug 1992Disposed Of

Rakesh Kumar Ojha Vs Chairman, Faizabad Development Authority and others

Allahabad High Court · (1992) 08 AHC CK 0059

Uttar Pradesh Urban Planning and Development Act, 1973 — Section 27, 27(3)

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High Courts05 Aug 1992Dismissed

Fahim Sabir and Another Vs Regional Transport Authority Bareilly Region and Another

Allahabad High Court · (1992) 3 AWC 1821

Motor Vehicles Act, 1939 — Section 68D

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High Courts05 Aug 1992Allowed

S.K. Jain and Co. Vs Managing Director, U.P. Cooperative Federation Ltd. and Others

Allahabad High Court · (1992) 4 AWC 525 Supp

Uttar Pradesh Cooperative Societies (Amendment) Act, 1985 — Section 2, 31A

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High Courts05 Aug 1992Allowed

Banwasi Ram Verma Vs Smt. Radha Devi

Allahabad High Court · (1992) 08 AHC CK 0023

Hindu Minority and Guardianship Act, 1956 — Section 6, 6(A)

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High Courts05 Aug 1992Dismissed

Committee of Management, Hitkari Kisan Inter College and Another Vs Deputy Director of Education and Another

Allahabad High Court · (1992) 4 AWC 126 Supp

Uttar Pradesh Intermediate Education Act, 1921 — Section 16A(7)

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High Courts04 Aug 1992Dismissed

U.P. State Electricity Board and Others Vs Presiding Officer Labour Court and Another

Allahabad High Court · (1993) 1 AWC 134 : (1992) 2 UPLBEC 1236

Constitution of India, 1950 — Article 226

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High Courts04 Aug 1992Dismissed

Trilok Singh and Another Vs Bhawani Prasad Girdharilal

Allahabad High Court · (1993) 1 AWC 9

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9

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High Courts04 Aug 1992Dismissed

Ravi Kant Keshri and another Vs Krishna Kumar Gupta and others

Allahabad High Court · AIR 1993 All 230 : (1992) 3 AWC 1740

Constitution of India, 1950 — Article 226Hindu Minority and Guardianship Act, 1956 — Section 6

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High Courts04 Aug 1992Disposed Of

Commissioner of Wealth-tax Vs Smt. Brij Rani

Allahabad High Court · (1992) 108 CTR 46 : (1993) 201 ITR 307

Income Tax Act, 1961 — Section 27(1)Wealth Tax Act, 1957 — Section 18, 18(1)

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High Courts04 Aug 1992Allowed

Sri Ram Vs State of Uttar Pradesh

Allahabad High Court · (1992) CriLJ 2570

Penal Code, 1860 (IPC) — Section 395

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High Courts04 Aug 1992Allowed

Vishwa Nath Shiv Kumar Vs Sales Tax Officer and Others

Allahabad High Court · (1993) 88 STC 57

Uttar Pradesh Sales Tax Act, 1948 — Section 13(3), 13(3A)

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High Courts04 Aug 1992

Vidya Ply and Board (P) Ltd. Vs Union of India (UOI) and Others

Allahabad High Court · (1993) 46 ECR 105

Central Excises and Salt Act, 1944 — Section 11A, 3, 35

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High Courts04 Aug 1992Dismissed

Ram Swaroop and Others Vs Latoori and Another

Allahabad High Court · (1992) 4 AWC 358 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 161, 319

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High Courts03 Aug 1992Dismissed

Budhi Sagar Dubey Vs Dt. Inspector of Schools and Others

Allahabad High Court · (1992) 65 FLR 844 : (1993) 1 LLJ 798 : (1993) 1 UPLBEC 197

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