High Courts11 Feb 1993Dismissed
Puspa Devi Vs Commissioner of Income Tax
Allahabad High Court · (1993) 112 CTR 285 : (1993) 203 ITR 42
Income Tax Act, 1961 — Section 2(45), 64(1)
COURT ARCHIVE
Allahabad High Court judgments
1,00,483 judgments · page 3,164 of 5,025
High Courts11 Feb 1993Partly Allowed
Vinod Vs State
Allahabad High Court · (1993) 02 AHC CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 3, 6, 8Penal Code, 1860 (IPC) — Section 302, 376
High Courts11 Feb 1993Dismissed
Vakil Ahmad Vs Aqila Khatoon & Anr.
Allahabad High Court · (1993) 02 AHC CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 397, 97
High Courts10 Feb 1993Dismissed
Ragghu and Others Vs State
Allahabad High Court · (1993) 17 ACR 147
Criminal Procedure Code, 1973 (CrPC) — Section 162, 164Penal Code, 1860 (IPC) — Section 143, 147, 149, 302, 307
High Courts10 Feb 1993Dismissed
Shambhu Kumar Tripathi Vs The Assistant Registrar, Firms, Societies and Chits and another
Allahabad High Court · AIR 1994 All 209 : (1993) AWC 933
Societies Registration Act, 1860 — Section 12, 12D(C), 25, 25(1), 3(2)Uttar Pradesh General Clauses Act, 1904 — Section 19A
High Courts10 Feb 1993Allowed
Dadan Singh Vs State of U.P.
Allahabad High Court · (1993) CriLJ 1785
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 12, 15, 18, 20, 21
High Courts10 Feb 1993
Akhlesh Kumar alias Naresh Vs State of U.P.
Allahabad High Court · (1993) 02 AHC CK 0009
High Courts09 Feb 1993Dismissed
Brahma Deo Pandey Vs District Magistrate
Allahabad High Court · (1993) 1 AWC 665 : (1993) 2 UPLBEC 1261
Uttar Pradesh Recruitment to Services (Determination of Date of Birth) Rules, 1974 — Rule 2
High Courts09 Feb 1993Partly Allowed
Durga Devi alias Vindhyachai Devi Vs District Judge and Others
Allahabad High Court · (1993) 2 AWC 819
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151
High Courts09 Feb 1993Disposed Of
Sheo Nath Varma and Others Vs State of U.P. and Another
Allahabad High Court · (1993) 17 ACR 199
Criminal Procedure Code, 1973 (CrPC) — Section 161Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B
High Courts09 Feb 1993Disposed Of
VINAYAK PRASAD and Others Vs ASSISTANT COMMISSIONER OF INCOME TAX and Others
Allahabad High Court · (1993) 111 CTR 278 : (1993) 70 TAXMAN 145
Income Tax Act, 1961 — Section 220, 271, 271B
High Courts09 Feb 1993Dismissed
Smt. Swaran Devi and Others Vs Smt. Meenakshi Gautam alias Chandrawati Devi and Others
Allahabad High Court · (1993) 2 AWC 860
Transfer of Property Act, 1882 — Section 108Uttar Pradesh Cantonments (Control of Rent and Eviction) Act, 1952 — Section 14Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2), 28
High Courts09 Feb 1993Dismissed
Amrish Kumar alias Pappu Vs State of U.P.
Allahabad High Court · (1993) 02 AHC CK 0055
High Courts08 Feb 1993Disposed Of
Kumari Poonam Choudhary Vs U.P. State of Public Service Commission
Allahabad High Court · (1993) 2 AWC 902 : (1993) 1 UPLBEC 724
Constitution of India, 1950 — Article 16(1)Uttar Pradesh Public Service Commission (Procedure of Conduct and Business) Rules, 1976 — Rule 54
High Courts08 Feb 1993Allowed
Bhagauti Singh Vs State of U.P.
Allahabad High Court · (1993) 02 AHC CK 0045
High Courts08 Feb 1993Disposed Of
Commissioner of Income Tax Vs M.S.J. (Engg. and Co.)
Allahabad High Court · (1993) 115 CTR 29 : (1993) 203 ITR 1 : (1993) 70 TAXMAN 258
Income Tax Act, 1961 — Section 143(3), 154, 212, 212(3A), 217Income Tax Rules, 1962 — Rule 40
High Courts05 Feb 1993Allowed
Awadesh Rai Vs Regional Manager, U.P.S.R.T.C. and Another
Allahabad High Court · (1993) 2 AWC 1077 : (1993) 2 UPLBEC 865
Constitution of India, 1950 — Article 226Uttar Pradesh State Road Transport Corporation Employees (Other than Officers) Service Regulations, 1981 — Regulation 64(3), 64(4), 64(5), 69
High Courts05 Feb 1993Dismissed
Chameli Singh and Others Vs State of U.P. and Another
Allahabad High Court · (1993) 2 AWC 1066
Land Acquisition Act, 1894 — Section 17, 17(1), 17(1A), 17(2), 17(4)
High Courts05 Feb 1993Allowed
Awadesh Rai Vs Regional Manager, U.P.S.R.T. Corporation and Another
Allahabad High Court · (1993) 2 LLJ 460
Uttar Pradesh State Road Transport Corporation Employees (Other than Officers) Service Regulations, 1981 — Regulation 64(3), 64(4), 64(5)
High Courts05 Feb 1993Allowed
Shambhu Saran Pandey Vs Chancellor, Gorakhpur University and Others
Allahabad High Court · (1993) 2 AWC 1085 : (1993) 2 UPLBEC 986
Uttar Pradesh State Universities Act, 1973 — Section 68