Allahabad High Court Judgments

Uttar Pradesh General Clauses Act, 1904 — Section 10AUttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 2Uttar Pradesh General Clauses Act, 1904 — Section 10A

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High Courts16 Feb 1993Dismissed

Zila Contractors Workers Union Vs G.M., Annapara Tapiya Pariyojna and Others

Allahabad High Court · (1993) AWC 885 : (1993) 2 LLJ 464 : (1993) 2 UPLBEC 829

Constitution of India, 1950 — Article 226

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High Courts16 Feb 1993

Harban Sahai alias Harbans Sahai and Others Vs State of U.P.

Allahabad High Court · (1993) 17 ACR 371 : (1994) 3 RCR(Criminal) 315

Criminal Procedure Code, 1973 (CrPC) — Section 107, 117, 161Penal Code, 1860 (IPC) — Section 302, 34

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High Courts15 Feb 1993Dismissed

State of U.P. Vs Board of Revenue and Others

Allahabad High Court · (1993) 2 AWC 932 : (1993) RD 206

Constitution of India, 1950 — Article 226Uttar Pradesh Land Revenue Act, 1901 — Section 218, 34

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High Courts15 Feb 1993Dismissed

Co-operative Cane Development Union Ltd. Vs Nahar Singh and Others

Allahabad High Court · (1995) 71 FLR 670 : (1999) 3 LLJ 305

Payment of Gratuity Act, 1972 — Section 2, 4, 7

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High Courts15 Feb 1993

U.P.S.R.T.C. Vs Sushila Devi

Allahabad High Court · (1994) 1 ACC 25

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High Courts15 Feb 1993Dismissed

Indra Pal and Another Vs Deputy Director of Consolidations and Others

Allahabad High Court · (1993) 3 AWC 1344

Constitution of India, 1950 — Article 136, 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 19, 19(1)

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High Courts15 Feb 1993Dismissed

Raghubir Singh Vs State of Uttar Pradesh and Others

Allahabad High Court · (1993) 2 AWC 807

Constitution of India, 1950 — Article 226Specific Relief Act, 1963 — Section 37, 38Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 4

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High Courts12 Feb 1993Allowed

Pawan Palace Vs Licensing Authority/District Magistrate and Another

Allahabad High Court · (1993) 2 AWC 927

Uttar Pradesh Cinematograph Rules, 1951 — Rule 3, 4

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High Courts12 Feb 1993Allowed

Satyendra Pratap Singh Vs District Inspector of School and Others

Allahabad High Court · (1993) 2 AWC 844

Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 4Uttar Pradesh High Schools and Intermediate Colleges (Payment of Salaries of Teachers and Other Employees) (Amendment) Ordinance, 1977 — Section 4(4)Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 16, 21B, 21B(1), 21B(2), 21B(3)

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High Courts12 Feb 1993Dismissed

Union of India (UOI) and Others Vs C.L. Verma

Allahabad High Court · (1993) 2 AWC 1168

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High Courts12 Feb 1993Disposed Of

Chanda and Ors. Vs State of U.P.

Allahabad High Court · (1993) 02 AHC CK 0042

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