COURT ARCHIVE

Allahabad High Court judgments

1,00,483 judgments · page 3,097 of 5,025

High Courts25 Nov 1994Allowed

Ashok Kumar Singh Vs State of U P.and others

Allahabad High Court · (1994) 11 AHC CK 0073

Uttar Pradesh Public Services (Reservation for Scheduled Castes, Scheduled Tribes and other Backward Classes) Act, 1994 — Section 15(i), 7

High Courts25 Nov 1994Partly Allowed

Dinash Kumar Mor and Ors. Vs Lalita Mor & Anr.

Allahabad High Court · (1994) 11 AHC CK 0071

Criminal Procedure Code, 1973 (CrPC) — Section 181(4), 482Penal Code, 1860 (IPC) — Section 406

High Courts25 Nov 1994Disposed Of

Dev Prakash Agarwal Vs Spl.Judge,(E.C.Act),Aligarh & Ors.

Allahabad High Court · (1994) 11 AHC CK 0041

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 471

High Courts24 Nov 1994Dismissed

Kalka Vs Family Court Jhansi and Others

Allahabad High Court · (1995) 1 DMC 346

Criminal Procedure Code, 1973 (CrPC) — Section 125

High Courts24 Nov 1994Dismissed

Sri Kalka Vs Family Court and Others

Allahabad High Court · (1995) 2 DMC 100

Criminal Procedure Code, 1973 (CrPC) — Section 125

High Courts24 Nov 1994Allowed

Ambika Prasad Chaubey and Others Vs State of U.P.

Allahabad High Court · (1996) CriLJ 356

Criminal Procedure Code, 1973 (CrPC) — Section 107, 117, 157, 313Official Languages Act, 1963 — Section 7Penal Code, 1860 (IPC) — Section 302, 307, 34, 379, 411

High Courts24 Nov 1994Dismissed

Gulab Khatik Vs State of U.P.

Allahabad High Court · (1994) 11 AHC CK 0088

Criminal Procedure Code, 1973 (CrPC) — Section 167, 209(b), 309(2)

High Courts24 Nov 1994Dismissed

Sirajuddin Ansari Vs Bilqees Khatoon

Allahabad High Court · (1994) 11 AHC CK 0079

Family Courts Act, 1984 — Section 19

High Courts24 Nov 1994Dismissed

Laxman Vs Handal

Allahabad High Court · (1994) 11 AHC CK 0054

Criminal Procedure Code, 1973 (CrPC) — Section 145, 146(1)

High Courts24 Nov 1994Allowed

Rajpal Singh Vs State of U.P.

Allahabad High Court · (1994) 11 AHC CK 0052

Criminal Procedure Code, 1973 (CrPC) — Section 209

High Courts24 Nov 1994Partly Allowed

United India Insurance Co. Ltd. Vs Kamlesh Singh and Others

Allahabad High Court · (1995) 1 ACC 190 : (1995) ACJ 657 : (1995) 82 CompCas 683

Motor Vehicles Act, 1988 — Section 173

High Courts24 Nov 1994Dismissed

Mewalal Vs Zila Panchayat,Sonbhadra through its Chairman and Others

Allahabad High Court · (1994) 11 AHC CK 0038

High Courts24 Nov 1994Dismissed

Hari Kishan Maheshwari Vs Rajendra Kumar & Ors.

Allahabad High Court · (1994) 11 AHC CK 0031

Provincial Small Cause Courts Act, 1887 — Section 15Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(2), 7

High Courts24 Nov 1994Dismissed

Deena Nath and Anr. Vs Spl./Addl. D.J.,Mirzapur & Ors.

Allahabad High Court · (1994) 11 AHC CK 0030

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 22Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 25

High Courts23 Nov 1994Dismissed

National Insurance Co. Ltd., Gorakhpur Vs Jangali Prasad Singh and others

Allahabad High Court · (1995) 1 ACC 215 : AIR 1995 All 409

Motor Vehicles Act, 1939 — Section 110B

High Courts23 Nov 1994Dismissed

Kailash Prasad Jaiswal Vs Nagar Palika,Mahrajganj

Allahabad High Court · (1994) 11 AHC CK 0077

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2

High Courts23 Nov 1994Allowed

Matsya Jivi Sahkari Samiti Ltd. Vs State of U.P.through Secretary Panehayati Raj Secretariat,Lucknow and Others

Allahabad High Court · (1994) 11 AHC CK 0060

High Courts23 Nov 1994Allowed

V.K.Tiwari Vs State of U.P.and Others

Allahabad High Court · (1994) 11 AHC CK 0057

High Courts23 Nov 1994Disposed Of

Baboo Ram Gupta and Ors. Vs State of U.P.& Ors.

Allahabad High Court · (1994) 11 AHC CK 0049

Criminal Procedure Code, 1973 (CrPC) — Section 307, 323, 392, 437, 439

High Courts23 Nov 1994Allowed

National Insurance Co. Ltd. Vs Rameshwar and Others

Allahabad High Court · (1995) ACJ 1114

Motor Vehicles Act, 1939 — Section 110D