High Courts08 Dec 1994Disposed Of
Harbans Vs Joint Director of Consolidation Meerut and Others
Allahabad High Court · (1994) 12 AHC CK 0028
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
COURT ARCHIVE
Allahabad High Court judgments
1,00,483 judgments · page 3,095 of 5,025
High Courts07 Dec 1994Dismissed
Sri Jai Ram and Others Vs State of U.P.
Allahabad High Court · (1995) CriLJ 3880
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 325, 452
High Courts07 Dec 1994Dismissed
Ranjeet Singh Vs State of U.P. and Others
Allahabad High Court · (1995) CriLJ 3505
Criminal Procedure Code, 1973 (CrPC) — Section 267, 267(1), 269, 309Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts07 Dec 1994
Ranjit Kumar Singh alias Laddo Singh Vs State of U.P.
Allahabad High Court · (1995) 19 ACR 508
Criminal Procedure Code, 1973 (CrPC) — Section 167(1), 167(2), 267, 437, 437(1)Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts07 Dec 1994
Ranjit Singh alias Laddu Singh Vs State of U.P. and Others
Allahabad High Court · (1995) 19 ACR 523
Criminal Procedure Code, 1973 (CrPC) — Section 267, 267(1), 269, 309Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts06 Dec 1994Allowed
Ghurai Vs State
Allahabad High Court · (1995) 19 ACR 4
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts06 Dec 1994Disposed Of
Ram Nath Vs State of U.P.
Allahabad High Court · (1995) 19 ACR 49
Criminal Procedure Code, 1973 (CrPC) — Section 446
High Courts06 Dec 1994Allowed
Dr, Azeemur Rehman Siddiqui Vs Union of India, Ministry of Post and Telegraphs, and others
Allahabad High Court · AIR 1995 All 317
Civil Procedure Code, 1908 (CPC) — Section 35Constitution of India, 1950 — Article 14Telegraph Act, 1885 — Section 7
High Courts06 Dec 1994Allowed
Vidya Devi Vs Board of Revenue,Alld.and Others
Allahabad High Court · (1994) 12 AHC CK 0052
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts05 Dec 1994Dismissed
Mahesh Chandra Vs State of U.P.& Ors.
Allahabad High Court · (1994) 12 AHC CK 0076
Stamp Act, 1899 — Article 23, 35(b), 5(c), Schedule 1B, 2(16)
High Courts05 Dec 1994Dismissed
Ram Kumar and Ors. Vs Ram Kesar
Allahabad High Court · (1994) 12 AHC CK 0074
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 24, 100, 96
High Courts05 Dec 1994Dismissed
Jagdeo and others Vs Mithoo and others
Allahabad High Court · (1994) 12 AHC CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
High Courts05 Dec 1994Dismissed
G.N.Mittal Vs State of U.P.& Ors.
Allahabad High Court · (1994) 12 AHC CK 0066
Constitution of India, 1950 — Article 19(1)(d)Uttar Pradesh Police Regulations, 1948 — Regulation 236(6)
High Courts05 Dec 1994Dismissed
Sri Krishna Educational Society,Deoria and Another Vs State of Uttar Pradesh and Others
Allahabad High Court · (1994) 12 AHC CK 0059
Societies Registration Act, 1860 — Section 12D, 25
High Courts05 Dec 1994Dismissed
Rama Shankar Singh and Others Vs State of U.P.and Others
Allahabad High Court · (1994) 12 AHC CK 0058
Uttar Pradesh Town Areas Act, 1914 — Section 3
High Courts05 Dec 1994Dismissed
Shri Krishna Educational Society and another Vs The State of Uttar Pradesh and others
Allahabad High Court · (1994) 12 AHC CK 0050
Societies Registration Act, 1860 — Section 12D, 25
High Courts05 Dec 1994Dismissed
Ravindra Nath Mehrotra Vs 2nd Addl.Distt.Judge, Rae Bareli and others
Allahabad High Court · (1994) 12 AHC CK 0040
Constitution of India, 1950 — Article 226
High Courts05 Dec 1994Allowed
Anuj Kumar Vs Cantonment Board and Others
Allahabad High Court · (1995) 70 FLR 733 : (1996) 1 LLJ 20
Cantonments Act, 1924 — Section 280Cantonments Board Service Rules, 1937 — Rule 5B(2)
High Courts02 Dec 1994Allowed
Mohan and Ors. Vs Addl. D.J.,Varanasi & Ors.
Allahabad High Court · (1994) 12 AHC CK 0072
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
High Courts02 Dec 1994Dismissed
Satya Prakash Vs U.P.State Electricity Board and Others
Allahabad High Court · (1994) 12 AHC CK 0056