COURT ARCHIVE

Allahabad High Court judgments, 2022

695 judgments · page 8 of 35

High Courts21 Oct 2022Dismissed

Lal Bihari Yadav Vs Chairman/Sabhapati U.P. Legislative Council Vidhan Bhawan Lko & Another

Allahabad High Court · (2022) 10 AHC CK 0038

Constitution Of India, 1950 — Article 12, 20, 21, 118, 143, 168, 208, 208(1), 212, 212(1), 226Uttar Pradesh Legislative Council�s Procedure and conduct of Business Rules, 1956 — Rule 234, 389U.P. Rajya Vidhan Mandal (Neta Virodhi Ki Suvidhayan) Niyamvali, 1981 — Rule 3, 3(2)

High Courts21 Oct 2022Allowed

Anandi Water Park Resorts And Club Pvt. Ltd. Thru. Dir. Amit Vs State Of Up Thru Addl Chief Secy Commercial And Entertainment

Allahabad High Court · (2022) 10 AHC CK 0037

Constitution Of India, 1950 — Article 265Uttar Pradesh Entertainment and Betting Tax Act, 1979 — Section 2(l), 2(l)(iii), 12

High Courts21 Oct 2022Allowed

Deepak Kumar And Another Vs Board Of Revenue And Others

Allahabad High Court · (2022) 10 AHC CK 0036

Constitution Of India, 1950 — Article 19(1)(f), 300ALimiataion Act, 1963 — Article 137U.P. Zamindari Abolition and Land Reforms Rules, 1952 — Rule — Rule 338

High Courts21 Oct 2022

Dinesh Chandra Mishra Vs State Of U P And 3 Others

Allahabad High Court · (2022) 10 AHC CK 0035

High Courts21 Oct 2022Dismissed

Virendra Kumar Srivastava Vs State Of U.P.Thru.Prin.Secy.Home Lko.And Ors.

Allahabad High Court · (2022) 10 AHC CK 0034

Constitution Of India, 1950 — Article 226Bihar Pension Rules, 1950 — Rule 43(b)Indian Penal Code, 1860 — Section 218, 409, 417, 467, 468, 471

High Courts21 Oct 2022Dismissed

State Of U.P. Vs Nanhe Lal And Another

Allahabad High Court · (2022) 10 AHC CK 0033

Indian Penal Code, 1860 — Section 34, 302, 376, 394, 411Code Of Criminal Procedure, 1973 — Section 161, 190(1), 313Evidence Act, 1872 — Section 27

High Courts21 Oct 2022Dismissed

X(Minor) Vs State Of U.P.And Another

Allahabad High Court · (2022) 10 AHC CK 0024

Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 3, 12, 12(1), 102Indian Penal Code, 1860 — Section 376ABProtection of Children from Sexual Offences Act, 2012 — Section 5M, 6

High Courts21 Oct 2022Partly Allowed

Sultan @ Munna And Another Vs State Of U.P.

Allahabad High Court · (2022) 10 AHC CK 0023

Indian Penal Code, 1860 — Section 34, 299, 300(4), 302, 304, 304I, 304II, 326, 498AEvidence Act, 1872 — Section 32, 60

High Courts21 Oct 2022Allowed

Regional Manager U.P. State Road Transport Corporation Vs M/S Krishna Brothers Through Its Proprietor Shri Krishna Jaiswal

Allahabad High Court · (2022) 10 AHC CK 0022

Arbitration and Conciliation Act, 1996 — Section 9, 9(2), 36

High Courts20 Oct 2022Partly Allowed

Mohd. Akku Vs State Of U.P.

Allahabad High Court · (2022) 10 AHC CK 0040

Indian Penal Code, 1860 — Section 71, 376, 376(2)(f)(i), 511Code Of Criminal Procedure, 1973 — Section 31, 164, 313, 374(2), 428Protection of Children from Sexual Offence Act, 2012 — Section 3, 4, 6, 8, 42, 42A

High Courts20 Oct 2022Partly Allowed

Deepak And Anr. Vs State Of U.P.

Allahabad High Court · (2022) 10 AHC CK 0039

Indian Penal Code, 1860 — Section 34, 299, 300, 302, 304, 304I, 304II, 326, 354, 452Code Of Criminal Procedure, 1973 — Section 161, 313Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)

High Courts20 Oct 2022

Suresh Vs State Of U.P.

Allahabad High Court · (2022) 10 AHC CK 0031

Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313, 374, 437A

High Courts20 Oct 2022Allowed

Roshan Lal Vs State Of U.P. And Anr.

Allahabad High Court · (2022) 10 AHC CK 0028

Indian Penal Code, 1860 — Section 323, 419, 420, 467, 468, 471, 504, 506Code Of Criminal Procedure, 1973 — Section 156(3), 200, 202, 204Limitation Act 1963, — Section 5

High Courts20 Oct 2022Partly Allowed

Munna @ Parvez Vs State Of U.P.

Allahabad High Court · (2022) 10 AHC CK 0027

Indian Penal Code, 1860 — Section 34, 299, 300, 302, 304I, 307, 354ka, 354ghaCode Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 32, 60

High Courts20 Oct 2022Dismissed

Ahamad Ali And Another Vs State Of U.P. And Another

Allahabad High Court · (2022) 10 AHC CK 0026

Indian Penal Code, 1860 — Section 302, 506Code Of Criminal Procedure, 1973 — Section 4, 4(2), 173, 190(1)(b), 223(a), 319Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 23, 23(2), 103

High Courts20 Oct 2022Dismissed

Suman Singh Vs District Magistrate And 7 Others

Allahabad High Court · (2022) 10 AHC CK 0025

Constitution Of India, 1950 — Article 14, 226, 227Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 1 Rule 3, Order 1 Rule 10, Order 1 Rule 10(2), Order 6 Rule 17Code Of Criminal Procedure, 1973 — Section 141, 145

High Courts19 Oct 2022Allowed

Dr. Ram Suresh Rai And 28 Ors. Vs U.O.I. Thru Secy. Health And Family Welfare Nirman N.Delhiandors

Allahabad High Court · (2022) 10 AHC CK 0032

Constitution Of India, 1950 — Article 14

High Courts19 Oct 2022

Rajanrai Vs Union Of India Through Narcotics Control Bureau (N.C.B.) Lucknow

Allahabad High Court · (2022) 10 AHC CK 0030

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 20, 29, 37, 37(1)(b), 52A, 52A(2), 52A(2)(c), 52A(3), 53, 68Code Of Criminal Procedure, 1973 — Section 439Evidence Act, 1872 — Section 25

High Courts19 Oct 2022Dismissed

Vijay Kumar Banka Vs State Of U.P. Thru. Prin. Secu. Home, Civil Sectt. Lko. And 2 Others

Allahabad High Court · (2022) 10 AHC CK 0029

Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 156(3), 190(1)(a), 190, 200, 202, 202(1), 203, 204, 482Criminal Procedure Code (Amendment) Act, 2005 — Section 19

High Courts18 Oct 2022Allowed

Public Service Commission, Uttar Pradesh Through Its Secretary Vs Jwo Satish Chandra Shukla And Others

Allahabad High Court · (2022) 10 AHC CK 0012

Allahabad High Court Rules, 1952 — Rule 5Uttar Pradesh Public Services (Reservation for Physically Handicapped, Dependents of Freedom Fighters and Ex-Servicemen) Act, 1993 — Section 3, 3(1), 3(1)(ia), 3(2), 5, 5(1), 5(1A)