High Courts18 Jan 2020Allowed
Reena Gupta Vs State Of Uttar Pradesh And Others
Allahabad High Court · (2020) 01 AHC CK 0054
Indian Stamp Act, 1899 — Section 47A
COURT ARCHIVE
Allahabad High Court judgments, 2020
216 judgments · page 9 of 11
High Courts18 Jan 2020Allowed
Triveni Engg. Industries Limited Naini Allahabad Vs Commissiner Trade Uttar Pradesh Lucknow
Allahabad High Court · (2020) 01 AHC CK 0053
Uttar Pradesh Sales Tax Act, 1948 — Section 3F, 8A, 9(3), 22Uttar Pradesh Trade Tax Act, 1948 — Section 8ACentral Sales Tax Act, 1956 — Section 7(1), 7(2)
High Courts18 Jan 2020Dismissed
S/S Fakir Chand Hazari Lal Vs Commissioner Trade Tax Uttar Pradesh Lucknow
Allahabad High Court · (2020) 01 AHC CK 0052
Uttar Pradesh Trade Tax Act, 1948 — Section 8ACentral Sales Tax Act, 1956 — Section 7, 10A, 10(b)
High Courts18 Jan 2020Dismissed
Dharmendra Yadav Vs Girish Kumar Sahni
Allahabad High Court · (2020) 01 AHC CK 0037
Specific Relief Act 1963 — Section 41Indian Easements Act, 1882 — Section 52, 60, 60(b)Transfer Of Property Act 1882 — Section 5, 9, 49, 53A, 54
High Courts17 Jan 2020Disposed Of
Deepak Gupta Vs Assistant Commissioner Income Tax And Others
Allahabad High Court · (2020) 01 AHC CK 0076
Income tax Act, 1961 — Section 131, 142(1), 147, 148, 151
High Courts17 Jan 2020Dismissed
M/S Dabur India Ltd. Vs Commissioner Of Cgst, Ghaziabad And Others
Allahabad High Court · (2020) 01 AHC CK 0075
Central Goods And Services Tax Act, 2017 — Section 101Drugs And Cosmetics Act, 1940 — Section 3(a)Uttar Pradesh Sales Tax, 1948 — Section 3
High Courts17 Jan 2020Dismissed
Abhishek Kumar Bajpayee Vs State Of Uttar Pradesh And Others
Allahabad High Court · (2020) 01 AHC CK 0074
Constitution Of India, 1950 — Article 226
High Courts17 Jan 2020Allowed
Seema Alias Aarju Vs Ravindra Singh
Allahabad High Court · (2020) 01 AHC CK 0073
Family Courts Act 1984 — Section 19Hindu Marriage Act, 1955 — Section 10, 13(1)(ia)Indian Penal Code, 1860 — Section 323, 325, 376, 452, 498A, 504
High Courts17 Jan 2020Allowed
Shalini Singh Vs Alok Kumar Singh
Allahabad High Court · (2020) 01 AHC CK 0072
Family Courts Act 1984 — Section 19Hindu Marriage Act, 1955 — Section 10(1)(a), 13, 13(1)(1b)Hindu Adoptions And Maintenance Act, 1956 — Section 18
High Courts17 Jan 2020Dismissed
Jawahar Alias Babu Ram Vs State Of Uttar Pradesh
Allahabad High Court · (2020) 01 AHC CK 0071
Indian Penal Code, 1860 — Section 148, 302Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 161, 162(1), 164, 174, 313
High Courts17 Jan 2020Allowed
Peeru And Ors. Vs State Of Uttar Pradesh
Allahabad High Court · (2020) 01 AHC CK 0066
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 326Code Of Criminal Procedure, 1973 — Section 16, 107, 313
High Courts17 Jan 2020Allowed
Sonpal Singh And Another Vs State Of Uttar Pradesh
Allahabad High Court · (2020) 01 AHC CK 0065
Indian Penal Code, 1860 — Section 109, 376, 511
High Courts17 Jan 2020Dismissed
Mayur Farm Pvt. Ltd. Vs Alok Tandon,Chairman N.O.I.D.A. And Others
Allahabad High Court · (2020) 01 AHC CK 0064
Land Acquisition Act, 2013 — Section 34Limitation Act, 1963 — Section 5Contempt Of Courts Act, 1971 — Section 2, 2(b)
High Courts17 Jan 2020Dismissed
Kailash Singh Vs State Of Uttar Pradesh Another
Allahabad High Court · (2020) 01 AHC CK 0063
Code Of Criminal Procedure, 1973 — Section 319, 319(1), 319(3), 482Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(5), 3(2)(V)Indian Penal Code, 1860 — Section 34, 302, 307, 504, 506
High Courts16 Jan 2020Partly Allowed
National Insurance Co. Ltd. And Ors Vs Manju Shukla And Others
Allahabad High Court · (2020) 01 AHC CK 0077
Motor Vehicles Act, 1988 — Section 28, 38, 65, 95, 96, 107, 111, 138, 140, 142, 143, 161, 163, 163A, 166, 173, 176, 213Code Of Civil Procedure 1908 — Section 2(11)General Clauses Act, 1897 — Section 21
High Courts16 Jan 2020Dismissed
Ranjit And Ors Vs State Of Uttar Pradesh
Allahabad High Court · (2020) 01 AHC CK 0027
Indian Penal Code, 1860 — Section 34, 302, 307Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V), 3(2), 5Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts14 Jan 2020Dismissed
M/S Garg Oil Industries And Another Vs State Of Uttar Pradesh And Others
Allahabad High Court · (2020) 01 AHC CK 0083
State Financial Corporation Act, 1951 — Section 29
High Courts14 Jan 2020Allowed
Saroj Devi And Others Vs State Of Uttar Pradesh And Another
Allahabad High Court · (2020) 01 AHC CK 0082
Code Of Criminal Procedure, 1973 — Section 319Indian Penal Code, 1860 — Section 147, 148, 149, 307, 325, 452, 504, 506
High Courts14 Jan 2020Allowed
Sita Ram @ Guni And another Vs State Of Uttar Pradesh
Allahabad High Court · (2020) 01 AHC CK 0081
Indian Penal Code, 1860 — Section 302, 366, 376Code Of Criminal Procedure, 1973 — Section 161, 162, 163, 164, 313Evidence Act, 1872 — Section 114A
High Courts14 Jan 2020Dismissed
Vaibhav Nigam Vs State Of Uttar Pradesh And Anr
Allahabad High Court · (2020) 01 AHC CK 0080
Code Of Criminal Procedure, 1973 — Section 161, 239, 482Indian Penal Code, 1860 — Section 304A, 279, 337, 338, 427Motor Vehicles Act, 1988 — Section 184