High Courts02 Feb 2020Dismissed
Rahmatulla Vs State Of Uttar Pradesh And 3 Others
Allahabad High Court · (2020) 02 AHC CK 0077
U.P. Police Officers Of the Subordinate Rank (Punishment and Appeal) Rules, 1991 — Rule 14(1)
COURT ARCHIVE
Allahabad High Court judgments, 2020
216 judgments · page 7 of 11
High Courts02 Feb 2020Dismissed
Kishan Singh Vs State Of Uttar Pradesh And 7 Others
Allahabad High Court · (2020) 02 AHC CK 0076
Code Of Criminal Procedure, 1973 — Section 125, 200, 202, 203Indian Penal Code, 1860 — Section 498AConstitution Of India, 1950 — Article 226, 227
High Courts02 Feb 2020
Biswajit Pandav Vs C.B.I
Allahabad High Court · (2020) 02 AHC CK 0075
Indian Penal Code, 1860 — Section 120B, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts02 Feb 2020Allowed
Keshav Paswan Vs State Of Uttar Pradesh
Allahabad High Court · (2020) 02 AHC CK 0074
Code Of Criminal Procedure, 1973 — Section 82, 313, 439Indian Penal Code, 1860 — Section 174A, 147, 148, 229A, 302, 323, 504, 506
High Courts31 Jan 2020Allowed
Ali Jan Vs State Of Uttar Pradesh And Another
Allahabad High Court · (2020) 01 AHC CK 0092
Negotiable Instrument Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 200, 482General Clauses Act, 1897 — Section 27
High Courts31 Jan 2020Dismissed
Jata Shankar Trivedi And Another Vs State Of Uttar Pradesh And Another
Allahabad High Court · (2020) 01 AHC CK 0091
Code Of Criminal Procedure, 1973 — Section 156(3), 161, 164, 227, 482Indian Penal Code, 1860 — Section 326D, 498A
High Courts31 Jan 2020Dismissed
Anand Prakash Singh Vs State Of Uttar Pradesh And Another
Allahabad High Court · (2020) 01 AHC CK 0090
Code Of Criminal Procedure, 1973 — Section 311, 482
High Courts29 Jan 2020Dismissed
Ram Lakhan @ Kalloo Pal Vs State
Allahabad High Court · (2020) 01 AHC CK 0088
Indian Penal Code, 1860 — Section 302, 304Code Of Criminal Procedure, 1973 — Section 313
High Courts29 Jan 2020Dismissed
Idrish And Others Vs State Of Uttar PradeshAnd Another
Allahabad High Court · (2020) 01 AHC CK 0085
Code Of Criminal Procedure, 1973 — Section 245(2), 482Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts28 Jan 2020Dismissed
Susheel Kumar Shukla Vs Manju Shukla
Allahabad High Court · (2020) 01 AHC CK 0089
Hindu Marriage Act, 1955 — Section 13, 13(1)(ia), 19(1), 25, 27, 28Indian Penal Code, 1860 — Section 323, 498A, 506Dowry Prohibition Act, 1961 — Section 3, 4
High Courts28 Jan 2020Allowed
Rangnath Mishra Vs Ramesh Chand
Allahabad High Court · (2020) 01 AHC CK 0087
Representation Of People Act, 1951 — Section 33, 33(1), 33A, 36, 36(2), 36(2)(b), 36(5), 38, 81, 82, 83, 83(1), 83(1)(a), 87, 100, 100(1)(c), 100(1)(d)(i)Government Of Union Territories Act, 1963 — Section 4, 14Representation Of the People Act, 1950 — Section 16
High Courts28 Jan 2020Dismissed
Sanjeev Gupta Vs State Of Uttar Pradesh And Others
Allahabad High Court · (2020) 01 AHC CK 0086
Code Of Criminal Procedure, 1973 — Section 161, 190, 194, 195, 195(1)(b), 195(1)(b)(ii), 195(b)(i)(ii), 340, 340(1), 343, 378, 463, 471, 475, 476, 482Indian Penal Code, 1860 — Section 323, 377, 498A, 504, 506, 511Dowry Prohibition Act, 1961 — Section 3, 4
High Courts24 Jan 2020Partly Allowed
Manokamini Devi Vs Ashok Kumar
Allahabad High Court · (2020) 01 AHC CK 0067
Code Of Civil Procedure 1908 — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25
High Courts23 Jan 2020Partly Allowed
Dropadi Devi And Ors. Vs Shiv Chandra Dixit
Allahabad High Court · (2020) 01 AHC CK 0058
Code Of Criminal Procedure, 1973 — Section 145, 146, 482Code Of Civil Procedure 1908 — Section 100, Order 22 Rule 1, Order 22 Rule 2, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 9Indian Limitation Act, 1877 — Section 5Constitution Of India, 1950 — Article 226
High Courts23 Jan 2020Dismissed
Rakesh Dhar Tripathi Vs State Of Uttar Pradesh
Allahabad High Court · (2020) 01 AHC CK 0057
Prevention Of Corruption Act, 1988 — Section 13(1)(e), 13(2)Code Of Criminal Procedure, 1973 — Section 173, 173(2), 173(8), 227
High Courts23 Jan 2020Partly Allowed
Chandresh Yadav @ Chanda Vs State Of Uttar Pradesh
Allahabad High Court · (2020) 01 AHC CK 0056
Indian Penal Code, 1860 — Section 300, 302, 304, 323, 325, 504Code Of Criminal Procedure, 1973 — Section 313, 323
High Courts23 Jan 2020Dismissed
Shah Mohammad And Ors Vs State Of Uttar Pradesh
Allahabad High Court · (2020) 01 AHC CK 0055
Indian Penal Code, 1860 — Section 304B, 306, 326, 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 313, 319
High Courts23 Jan 2020Allowed
Parvindra Vs State Of Uttar Pradesh And Others
Allahabad High Court · (2020) 01 AHC CK 0038
Uttar Pradesh Control Of Goondas' Act, 1970 — Section 3, 3(3), 6Indian Penal Code, 1860 — Section 153, 153(b), 294, 384Code Of Criminal Procedure, 1973 — Section 110
High Courts22 Jan 2020Disposed Of
Shyam Babu And Others Vs State Of Uttar Pradesh And Another
Allahabad High Court · (2020) 01 AHC CK 0068
Code Of Criminal Procedure, 1973 — Section 156(3), 161, 190, 190(1)(a), 190(1)(b), 200, 202, 482Indian Penal Code, 1860 — Section 419, 420, 467, 468, 471
High Courts22 Jan 2020Partly Allowed
Anant Singh @ Pappu Vs State
Allahabad High Court · (2020) 01 AHC CK 0059
Indian Penal Code, 1860 — Section 34, 307, 324Code Of Criminal Procedure, 1973 — Section 313