High Courts26 Nov 2019Disposed Of
Rajwa And Ors. Vs State Of Uttar Pradesh
Allahabad High Court · (2019) 11 AHC CK 0093
Indian Penal Code, 1860 — Section 146, 147, 148, 149, 304, 323, 324Code Of Criminal Procedure, 1973 — Section 313
COURT ARCHIVE
Allahabad High Court judgments, 2019
1,081 judgments · page 7 of 55
High Courts26 Nov 2019Dismissed
Narayani Yadav Vs Nagar Palika Parishad Sikhohabad And Ors
Allahabad High Court · (2019) 11 AHC CK 0085
Uttar Pradesh Basic Education, Act, 1972 — Section 3, 9, 9A, 13A, 18(3)(b)Uttar Pradesh Municipalities Act, 1916 — Section 73Allahabad High Court Rules, 1952 — Rule 5
High Courts25 Nov 2019Allowed
Gulabpati Vs Pushpa Rani Pandey And others
Allahabad High Court · (2019) 11 AHC CK 0087
Family Court Act, 1984 — Section 19Code Of Criminal Procedure, 1973 — Section 125, 128Hindu Marriage Act, 1955 — Section 5
High Courts25 Nov 2019Dismissed
Dileep And Ors Vs State Of Uttar Pradesh And Ors
Allahabad High Court · (2019) 11 AHC CK 0086
Code Of Criminal Procedure, 1973 — Section 164, 320, 482Indian Penal Code, 1860 — Section 363, 366, 375, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 8
High Courts22 Nov 2019Allowed
Jai Prakash Tiwari Vs State Of Uttar Pradesh Thru Prin.Secy. Basic Edu. Lucknow And Ors.
Allahabad High Court · (2019) 11 AHC CK 0096
High Courts22 Nov 2019Dismissed
Dilip And Others Vs State Of Uttar Pradesh
Allahabad High Court · (2019) 11 AHC CK 0095
Evidence Act, 1872 — Section 27, 32, 119, 145, 157Code Of Criminal Procedure, 1973 — Section 161, 162(1), 162, 162(2)
High Courts22 Nov 2019Allowed
Kumud Dhall Vs State Of Uttar Pradesh And Another
Allahabad High Court · (2019) 11 AHC CK 0088
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Payment Of Settlement System Act, 2007 — Section 23
High Courts22 Nov 2019Allowed
Kuldeep Minor Vs State Of Uttar Pradesh And Another
Allahabad High Court · (2019) 11 AHC CK 0079
Indian Penal Code, 1860 — Section 34, 120B, 302, 394, 411Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12
High Courts21 Nov 2019Disposed Of
M/S Ingersoll-Rand Technologies And Services Private Limited Vs Union Of India And Others
Allahabad High Court · (2019) 11 AHC CK 0097
High Courts21 Nov 2019Allowed
Bedo Vs State Of Uttar Pradesh And Others
Allahabad High Court · (2019) 11 AHC CK 0089
Cantonments Act, 1924 — Section 3Urban Land (Ceiling And Regulation) Repeal Act, 1999 — Section 3, 4Urban Land (Ceiling And Regulation) Act, 1976 — Section 10(1)
High Courts21 Nov 2019Allowed
Dalveer And Others Vs State
Allahabad High Court · (2019) 11 AHC CK 0080
Indian Penal Code, 1860 — Section 148, 149, 302Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 6, 32(1), 157
High Courts21 Nov 2019Dismissed/Partly Allowed
Guddu Pandey And Ors Vs State Of Uttar Pradesh And Ors
Allahabad High Court · (2019) 11 AHC CK 0077
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 504Evidence Act, 1872 — Section 32, 146, 157Code Of Criminal Procedure, 1973 — Section 161, 162, 164
High Courts20 Nov 2019Dismissed
Aftab Alam Vs State Of Uttar Pradesh And Another
Allahabad High Court · (2019) 11 AHC CK 0108
Code Of Criminal Procedure, 1973 — Section 397, 401, 482Protection of Woman from Domestic Violence Act, 2005 — Section 23Constitution Of India, 1950 — Article 227
High Courts20 Nov 2019Dismissed
Anand Prakash And Another Vs State Of Uttar Pradesh And Others
Allahabad High Court · (2019) 11 AHC CK 0098
Land Acquisition Act, 1894 — Section 6, 17(1)Constitution Of India, 1950 — Article 14, 136, 226
High Courts20 Nov 2019Dismissed
Som Prakash Rawat @ Sanni And Others Vs State Of Uttar Pradesh And Another
Allahabad High Court · (2019) 11 AHC CK 0090
Code Of Criminal Procedure, 1973 — Section 125, 482Protection Of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 21, 22
High Courts20 Nov 2019Disposed Of
Sanjay Verma Vs State Of Uttar Pradesh And Another
Allahabad High Court · (2019) 11 AHC CK 0081
Code Of Criminal Procedure, 1973 — Section 156(3), 161, 482Indian Penal Code, 1860 — Section 302, 354
High Courts20 Nov 2019Allowed
Vinod Kumar Vs State Of Uttar Pradesh And Ors
Allahabad High Court · (2019) 11 AHC CK 0078
Constitution Of India, 1950 — Article 311(2)
High Courts20 Nov 2019Partly Allowed
Banwari Lal Kanchal Vs Dr. Bhartendu Agarwal And Ors.
Allahabad High Court · (2019) 11 AHC CK 0074
Societies Registration Act, 1860 — Section 4B, 15, 25, 25(1), 25(2), 25(3)Allahabad High Court Rules, 1952 — Rule 5Constitution Of India, 1950 — Article 19(1)(c), 226, 243O, 243ZG, 329(b)
High Courts20 Nov 2019Dismissed
Anand Babu Vs State Of Uttar Pradesh
Allahabad High Court · (2019) 11 AHC CK 0073
Code Of Criminal Procedure, 1973 — Section 207, 209, 374(2)Dowry Prohibition Act, 1961 — Section 2, 4Indian Penal Code, 1860 — Section 30, 304B, 304B(2)
High Courts19 Nov 2019Dismissed
State Of Uttar Pradesh And Another Vs Controlling Authority And Others
Allahabad High Court · (2019) 11 AHC CK 0092
Payment Of Gratuity Act, 1972 — Section 4, 7(7)Limitation Act, 1963 — Section 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 14(2), 15, 16, 17, 18, 19, 20, 21, 22, 23, 24, 29, 29(2)Central Excise Act, 1944 — Section 35, 35B, 35C, 35EE, 35G, 35H, 35H(1)