High Courts07 Feb 2018Dismissed
Krishna Pal & Another Vs State Of U.P.
Allahabad High Court · (2018) 02 AHC CK 0043
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 302, Section 201, Sec
COURT ARCHIVE
Allahabad High Court judgments, 2018
246 judgments · page 9 of 13
High Courts06 Feb 2018Dismissed
C/M Kanya Pathsala Association Vs State Of U.P. & Ors.
Allahabad High Court · (2018) 02 AHC CK 0042
Societies Registration Act, 1860, Section 25, Section 25(1), Section 25(3) -Uttar Pradesh Intermediate Education Act, 1921, Section 7, Section 16(a), Section 16-A(7
High Courts06 Feb 2018Allowed
Ratan Lal And Another Vs State Of U.P.
Allahabad High Court · (2018) 02 AHC CK 0041
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 120B, Section 376 - Punishment of cr
High Courts06 Feb 2018Allowed
Hari Dayal And Anr. Vs State Of U.P.
Allahabad High Court · (2018) 02 AHC CK 0040
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 302, Section 34, Sect
High Courts05 Feb 2018
Kailash Nath Saxena & Others Vs State Of U.P. & Others
Allahabad High Court · (2018) 02 AHC CK 0039
Constitution of India, Article 14, Article 16, Article 39(d) - Appointment of Commission to inquire into and report on the administration of autonomous districts and autonomo
High Courts05 Feb 2018Dismissed
Virendra Kumar Pandey @ Guddoo Vs State Of U.P.
Allahabad High Court · (2018) 02 AHC CK 0038
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 302 - Punishment for murderEvidence A
High Courts02 Feb 2018Allowed
Md. Naeem And Another Vs Tarachand And Others
Allahabad High Court · (2018) 02 AHC CK 0023
Fatal Accidents Act, 1855, Section 2, Section 1-A - Not more than one suit to be brought.
High Courts02 Feb 2018Allowed
Smt. Bhagwani Devi & Another Vs State Of U.P. & Another
Allahabad High Court · (2018) 02 AHC CK 0022
Code of Criminal Procedure, 1973, Section 319 - Power to proceed against other persons appearing to be guilty of offenceIndian Penal Code, 1860, Section 323,
High Courts02 Feb 2018Dismissed
Bijendra Singh Vs State Of U.P.
Allahabad High Court · (2018) 02 AHC CK 0021
Code of Criminal Procedure, 1973, Section 362 - Court not to alter judgmentIndian Penal Code, 1860, Section 302, Section 307 - Punishment for murd
High Courts02 Feb 2018Dismissed
Om Prakash Singh Yadav And Others Vs State Of U.P. And Others
Allahabad High Court · (2018) 02 AHC CK 0020
Uttar Pradesh Secondary Education Services Selection Board Rules, 1998, Rule 12(6), Rule 12(4), Rule 13(5) -Scheduled Tribes and Other Backward Classes) Act, 1994, Section 3(6)
High Courts02 Feb 2018Dismissed
Regional Manager, State Bank Of India, And Another Vs Central Government Industrial Tribunal And Another
Allahabad High Court · (2018) 02 AHC CK 0016
Industrial Disputes Act, 1947, Section 25, Section 10 - Prohibition of financial aid to illegal strikes and lock-outs - Reference of disputes to Boards, Courts or TribunalsU
High Courts02 Feb 2018Allowed
Virendra Bahadur Katheria Vs State Of U.P. And Others
Allahabad High Court · (2018) 02 AHC CK 0015
Constitution of India, Article 141, Article 136 - Law declared by Supreme Court to be binding on all courts - Special leave to appeal by the Supreme Court
High Courts02 Feb 2018Dismissed
Taukir And Another Vs State Of U.P.
Allahabad High Court · (2018) 02 AHC CK 0014
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 376, Section 323, Se
High Courts02 Feb 2018Dismissed
Dr. Chandra Mohan Verma Vs State Of U.P.
Allahabad High Court · (2018) 02 AHC CK 0013
Uttar Pradesh Fundamental Rules, 1987, Rule 56, Rule 56(a)
High Courts01 Feb 2018Dismissed
Rasheed Khan & Another Vs State Of U.P. & Another
Allahabad High Court · (2018) 02 AHC CK 0006
Code of Criminal Procedure, 1973, Section 482, Section 91, Section 397, Section 401, Section 156(3) - Saving of inherent powers of
High Courts01 Feb 2018Allowed
M/S Aims International And Another Vs State Of U.P. And 2 Others
Allahabad High Court · (2018) 02 AHC CK 0005
High Courts01 Feb 2018Allowed
Kamlesh Singh Vs State Of U.P. Thru Secy. Food & Civil Supply & Others
Allahabad High Court · (2018) 02 AHC CK 0004
High Courts01 Feb 2018Allowed
Ram Babu Tiwari Vs State Of U.P. And Others
Allahabad High Court · (2018) 02 AHC CK 0001
High Courts31 Jan 2018Dismissed
Star Rubber Industries And Another Vs Deputy Labour Commissioner And Others
Allahabad High Court · (2018) 01 AHC CK 0052
Industrial Dispute Act, 1947, Section 33-C(1), Section 6-H (1)
High Courts31 Jan 2018Allowed
Vijendra Singh And 3 Others Vs State Of U.P.
Allahabad High Court · (2018) 01 AHC CK 0051
Code of Criminal Procedure, 1973, Section 437-A -Indian Penal Code, 1860, Section 302, Section 307, Section 148,