High Courts31 Jan 2018Dismissed
Mahipal Vs State Of U.P. And 3 Ors
Allahabad High Court · (2018) 01 AHC CK 0050
Uttar Pradesh Police Officers of Subordinate Rank (Punishment and Appeal) Rules, 1991, - Rule 14 (1)
COURT ARCHIVE
Allahabad High Court judgments, 2018
246 judgments · page 10 of 13
High Courts31 Jan 2018Allowed
Barsati Yadav Vs State Of U.P.
Allahabad High Court · (2018) 01 AHC CK 0049
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedNarcotic Drugs and Psychotropic Substances Act, 1985, Section 21, Section 57
High Courts31 Jan 2018Dismissed
Mani Kant Mishra Vs State Of U.P. & Another
Allahabad High Court · (2018) 01 AHC CK 0048
Code of Criminal Procedure, 1973, Section 482, Section 161, Section 169, Section 190, Section 164, Section 190(1
High Courts31 Jan 2018Dismissed
A.H. Sons Com. & Others Vs Asstt. Director & Others
Allahabad High Court · (2018) 01 AHC CK 0040
Code of Criminal Procedure, 1973, Section 244, Section 245(2) - Evidence for prosecution - When accused shall be dischargedForeign Exchange Regulation Act, 1973,
High Courts30 Jan 2018Allowed
Prakhar Shukla Vs Union Bank Of India And 2 Ors.
Allahabad High Court · (2018) 01 AHC CK 0022
High Courts29 Jan 2018Dismissed
The N.I.A.C.L. And Another Vs Siddharth Associate And Another
Allahabad High Court · (2018) 01 AHC CK 0038
Arbitration Act, 1940, Section 29 -Legal Services Authority Act, 1987, Section 19, Section 22-C
High Courts25 Jan 2018Dismissed
Ajai Raj Pandey and another Vs Union of India and others
Allahabad High Court · (2018) 01 AHC CK 0039
Constitution of India, Article 309 - Recruitment and conditions of service of persons serving the Union or a StatePolice Act, 1861, Section 2 - Constitution of the force
High Courts25 Jan 2018Dismissed
Uday Bahadur And Others Vs State Of U.P. And Others
Allahabad High Court · (2018) 01 AHC CK 0037
Constitution of India, Article 226 - Power of High Courts to Issue certain writsCode of Criminal Procedure, 1973, Section 156 (3) - Police officers power to Investigat
High Courts25 Jan 2018Allowed
State Farm Corporation India Ltd. and another Vs State of U.P. and others
Allahabad High Court · (2018) 01 AHC CK 0036
Companies Act, 1956, Section 396, Section 391, Section 394 - Power of Central Government to provide for amalgamation of companies in national interest. - Power to compromi
High Courts25 Jan 2018Dismissed
State Bank Of India and others Vs Shailendra Kumar Singh
Allahabad High Court · (2018) 01 AHC CK 0035
High Courts25 Jan 2018Dismissed
Dr. Sabhajeet Singh and others Vs State Of U.P. and others
Allahabad High Court · (2018) 01 AHC CK 0034
Constitution of India, Article 309 -Uttar Pradesh Government Doctors (Allopathic) Restriction on Private Practice Rules, 1978, Rule 4, Rule 3, Rule 2(c), Rules 9(1)
High Courts25 Jan 2018Dismissed
Union Of India and others Vs Kaushalya Nandan Sharan Verma and Another
Allahabad High Court · (2018) 01 AHC CK 0033
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts25 Jan 2018Allowed
Commissioner of Income Tax-II Vs M/S The Upper India Couper Paper Mills Co. Pvt. Limited
Allahabad High Court · (2018) 01 AHC CK 0032
Transfer of Property Act, 1882, Section 3, Section 2 - Interpretation clause - Repeal of ActsIncome Tax Act, 1961, Section 154, Sec
High Courts25 Jan 2018Dismissed
Ashok Kumar Verma Vs State Of U.P. And 2 Others
Allahabad High Court · (2018) 01 AHC CK 0010
High Courts24 Jan 2018Dismissed
Aryan Gautam Vs State Of U.P. And 3 Others
Allahabad High Court · (2018) 01 AHC CK 0031
Uttar Pradesh Procedure for Direct Recruitment for Group C Posts (Outside the Purview of Uttar Pradesh Public Service Commission) Rules, 1998, Rule 5
High Courts24 Jan 2018Dismissed
Arvind Dubey Vs State Of U.P. & Ors.
Allahabad High Court · (2018) 01 AHC CK 0030
Constitution of India, Article 226 - Power of High Courts to Issue certain writsCode of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High Court
High Courts24 Jan 2018Dismissed
Sushil Kumar And Another Vs Harihar Prasad And Others
Allahabad High Court · (2018) 01 AHC CK 0029
Code of Civil Procedure, 1908, Order 22Rule 10, Order 1Rule 10 -Transfer of Property Act, 1882, Section 52 - Transfer of p
High Courts24 Jan 2018Dismissed
Pramila Vs State Of U.P.
Allahabad High Court · (2018) 01 AHC CK 0028
Code of Criminal Procedure, 1973, Section 100, Section 165, Section 50 (A) -Narcotic Drugs and Psychotropic Substance Act 1980, Section 23, Section 20, Section 8,
High Courts24 Jan 2018Allowed
Ram Lakhan Yadav Vs D.I.O.S. And Ors.
Allahabad High Court · (2018) 01 AHC CK 0027
Uttar Pradesh Secondary Education Service Commission (Removal of Difficulties) (Second) Order Act, 1982, Section 18(1)(b), Section 33-A
High Courts24 Jan 2018Dismissed
Gautam Pasi Vs State Of U.P.
Allahabad High Court · (2018) 01 AHC CK 0026
Code of Criminal Procedure, 1973, Section 313, Section 174, Section 173 (2) - Power to examine the accused - Police to enquire and report on suicide, etc - Report of polic