High Courts29 May 2014Dismissed
Manish Engineering Enterprises Vs IFFCO
Allahabad High Court · (2014) 7 ADJ 96
Arbitration and Conciliation Act, 1996 — Section 11, 11(5), 15(1)(a), 15(2), 5(2)
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 89 of 166
High Courts29 May 2014Disposed Off
Pradeep Kumar and 4 Ors. Vs State of U.P. and Another
Allahabad High Court · (2014) 05 AHC CK 0187
Constitution of India, 1950 — Article 141, 144Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 323, 452, 504, 506
High Courts29 May 2014Dismissed
Ram Laxman Patel and 3 Ors. Vs State of U.P. and Another
Allahabad High Court · (2014) 05 AHC CK 0186
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439, 482Penal Code, 1860 (IPC) — Section 308, 323, 324, 325, 352
High Courts29 May 2014Allowed
Union of India Vs District Judge
Allahabad High Court · (2014) 5 ADJ 716 : (2014) 6 ALJ 212
Arbitration and Conciliation Act, 1996 — Section 28(3), 34, 34(2)(a), 37, 37(1)(b)
High Courts29 May 2014Disposed Off
Virendra Pal Kapoor Vs Union of India
Allahabad High Court · (2014) 8 ADJ 602
Constitution of India, 1950 — Article 12, 14, 21, 226Insurance Act, 1938 — Section 102(b), 114A, 40(1A), 40A, 40-AInsurance Regulatory and Development Authority Act, 1999 — Section 14, 14(2)(b), 26
High Courts29 May 2014Allowed
Sitaram Singh Vs State of U.P.
Allahabad High Court · (2014) 5 ADJ 730 : (2014) 3 ESC 1609
Constitution of India, 1950 — Article 309Road Transport Corporations Act, 1950 — Section 3, 45, 45(2)(c), 5(2)(c)
High Courts29 May 2014Disposed Off
Jagdish Yadav and 2 Others Vs State of U.P. and Another
Allahabad High Court · (2014) 05 AHC CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Penal Code, 1860 (IPC) — Section 323, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(X)
High Courts29 May 2014
Anita Bhalla Vs Rajesh Batra
Allahabad High Court · (2014) 5 ADJ 513 : (2014) 6 ALJ 509
Motor Vehicles Act, 1988 — Section 166, 168
High Courts29 May 2014
United India Insurance Co. Ltd. Vs Rajendra Pratap Singh
Allahabad High Court · (2014) 4 ACC 265 : (2014) 5 ADJ 607 : (2014) 6 ALJ 139 : (2015) 2 AnWR 174
Arbitration and Conciliation Act, 1996 — Section 31(7)Civil Procedure Code, 1908 (CPC) — Section 34Interest Act, 1978 — Section 3
High Courts29 May 2014Disposed Off
Laloo and 2 Others Vs State of U.P. and Another
Allahabad High Court · (2014) 05 AHC CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Penal Code, 1860 (IPC) — Section 323, 452, 504, 506
High Courts29 May 2014Disposed Off
Ganga Ram Maurya and Another Vs State of U.P. and Another
Allahabad High Court · (2014) 05 AHC CK 0133
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Penal Code, 1860 (IPC) — Section 323, 504, 506
High Courts29 May 2014Disposed Off
Akshata Vs State of U.P.
Allahabad High Court · (2014) 5 ADJ 753
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2AHindu Marriage Act, 1955 — Section 13B, 13-B
High Courts29 May 2014
New India Assurance Co. Ltd. Vs Kailashi
Allahabad High Court · (2014) 4 ACC 323
High Courts29 May 2014
Kalicharan Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 2619
Criminal Procedure Code, 1973 (CrPC) — Section 313, 320(9)Penal Code, 1860 (IPC) — Section 114, 147, 148, 149, 302
High Courts29 May 2014
Anand Prakash Agrawal Vs Commissioner of Income Tax
Allahabad High Court · (2014) 367 ITR 526
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 132(1), 132A, 139, 142
High Courts29 May 2014Allowed
Aaisha Bano Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 2482 : (2014) 6 ADJ 774 : (2014) 86 ALLCC 815
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 125, 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 323, 498-A, 504, 506
High Courts29 May 2014Disposed Off
Mazhar and Another Vs State of U.P. and Another
Allahabad High Court · (2014) 05 AHC CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482Penal Code, 1860 (IPC) — Section 323, 324, 336, 452, 504
High Courts29 May 2014Partly Allowed
Renu Tiwari Vs Pallavi Pandey
Allahabad High Court · (2014) 4 ACC 284 : (2015) ACJ 1888 : (2014) 5 ADJ 626 : (2014) 105 ALR 359
Motor Vehicles Act, 1988 — Section 166, 168, 173Penal Code, 1860 (IPC) — Section 304A, 427
High Courts29 May 2014
Mahima Srivastava Vs State of U.P.
Allahabad High Court · (2014) 10 ADJ 512
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 5
High Courts28 May 2014Allowed
U.P. Jal Nigam Vs Rajendra
Allahabad High Court · (2014) 6 ADJ 621 : (2014) 6 AWC 6003 : (2014) 3 ESC 1754 : (2014) 143 FLR 171 : (2014) 3 UPLBEC 2298