High Courts18 Jul 2014
Shyam Bidi Works Vs Commissioner of Income Tax
Allahabad High Court · (2014) 3 ITR 511
Income Tax Act, 1961 — Section 143(3), 145(2), 260A
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 74 of 166
High Courts18 Jul 2014Disposed Off
Ram Baksh Singh Vs State of U.P.
Allahabad High Court · (2014) 7 ADJ 421 : (2014) 106 ALR 353 : (2014) 6 AWC 5875 : (2014) 4 ESC 2086 : (2014) 3 UPLBEC 2230
Uttar Pradesh Intermediate Education Act, 1921 — Section 2(b), 2(d), 7A, 7AA
High Courts18 Jul 2014
Amrit Bottlers Pvt. Ltd. Vs Commissioner of C. EX.
Allahabad High Court · (2014) 306 ELT 207 : (2014) 48 GST 15 : (2014) 28 GSTR 565
Central Excises and Salt Act, 1944 — Section 11A(1), 11AC, 3, 35G
High Courts18 Jul 2014
Mahesh Chand Vs Union of India
Allahabad High Court · (2014) 7 ADJ 689 : (2014) 6 ALJ 435 : (2016) 114 ALR 748 : (2014) 3 ESC 1614 : (2014) 3 UPLBEC 2389
Administrative Tribunals Act, 1985 — Section 28Air Force Act, 1950 — Section 18, 4, 5(1), 6(1), 6(2)Armed Forces Tribunals Act, 2007 — Section 14, 14(1), 15, 19, 3(o)
High Courts18 Jul 2014
Krishna Vs State of U.P.
Allahabad High Court · (2014) 07 AHC CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 366, 376, 498
High Courts18 Jul 2014
Shana Vs State of U.P.
Allahabad High Court · (2014) 07 AHC CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 173(2), 482, 82Penal Code, 1860 (IPC) — Section 120B, 363, 366, 376, 506
High Courts18 Jul 2014
Vijay Prakash Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 3314 : (2014) 5 ALJ 449 : (2014) 87 ALLCC 443
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 167(2), 173(2), 200Penal Code, 1860 (IPC) — Section 363, 366
High Courts18 Jul 2014
State of U.P. Vs Kasri Intzar
Allahabad High Court · (2014) 3 ACR 2551 : (2014) 87 ALLCC 20
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 200, 313Penal Code, 1860 (IPC) — Section 120B, 363, 366, 368, 376
High Courts18 Jul 2014
Indra Prakash Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 3206 : (2014) 8 ADJ 353
Uttar Pradesh Urban Planning and Development Act, 1973 — Section 14, 16, 2(3), 26(1), 26(2)
High Courts18 Jul 2014
Tudor India Limited Vs State of U.P.
Allahabad High Court · (2014) 07 AHC CK 0013
Constitution of India, 1950 — Article 226Uttar Pradesh Trade Tax Act, 1948 — Section 21, 21(2), 22, 3-A
High Courts17 Jul 2014Allowed
Sarojlata Srivastava Vs State of U.P.
Allahabad High Court · (2014) 7 ADJ 766 : (2014) 106 ALR 206 : (2014) 6 AWC 5848 : (2014) 125 RD 429 : (2014) 3 UPLBEC 2310
High Courts17 Jul 2014
Girish Narain Srivastava Vs Prescribed Authority/UP-Zila Adhikari Sadar
Allahabad High Court · (2014) 106 ALR 301 : (2014) 6 AWC 5487
Constitution of India, 1950 — Article 226
High Courts17 Jul 2014Disposed Off
Manoj Vs Mohan Kumar
Allahabad High Court · (2014) 7 ADJ 289 : (2014) 106 ALR 329 : (2014) 6 AWC 5482 : (2014) 125 RD 553
Specific Relief Act, 1963 — Section 22, 22(1)(a)Transfer of Property Act, 1882 — Section 55(1)
High Courts17 Jul 2014
Pardeshi Vs Jubaida Khatoon
Allahabad High Court · (2014) 106 ALR 337 : (2014) 125 RD 561
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 100
High Courts17 Jul 2014
Mohammadunisha Vs State of U.P.
Allahabad High Court · (2014) 7 ADJ 515 : (2014) 106 ALR 327 : (2014) 6 AWC 5668 : (2014) 125 RD 551
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(1), 10(3), 10(5), 10(6)
High Courts17 Jul 2014
State of U.P. Vs Om Veer
Allahabad High Court · (2014) 9 ADJ 108
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 302, 34
High Courts17 Jul 2014Disposed Off
Adarsh Samuhik Sahkari Krishi Samiti Ltd. Vs State of U.P.
Allahabad High Court · (2014) 124 RD 572
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 27(3), 4, 52
High Courts17 Jul 2014Dismissed
Sanjay Jain Vs Anil Kumar Sharma
Allahabad High Court · (2014) 7 ADJ 255 : (2014) 106 ALR 440 : (2014) 5 AWC 4786 : (2014) 125 RD 583
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 38 Rule 5, Order 7 Rule 11, Order 7 Rule 11(d), Order 7 Rule 7
High Courts17 Jul 2014
Chandrika Vs State of U.P.
Allahabad High Court · (2014) 87 ALLCC 184
Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 361General Clauses Act, 1897 — Section 8(1)Penal Code, 1860 (IPC) — Section 379, 380, 381, 404, 411
High Courts17 Jul 2014Disposed Off
Pawan Kumar Vs State of U.P.
Allahabad High Court · (2014) 07 AHC CK 0130