High Courts05 Aug 2014
Bhagwan Laxminarain Virajman, Laxmi Narain Mandir Vs Surendra Kumar Dikshit and Others
Allahabad High Court · (2015) 109 ALR 523 : (2015) 127 RD 480
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, 92, 92(1)
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 66 of 166
High Courts05 Aug 2014
Committee of Management Vs State of U.P.
Allahabad High Court · (2014) 106 ALR 465 : (2014) 125 RD 590 : (2014) 125 RD 567
Waqf Act, 1995 — Section 110, 27, 32, 32(2)(g), 32(g)
High Courts05 Aug 2014
Commissioner of Income Tax Vs Prisma Electronics
Allahabad High Court · (2015) 377 ITR 207
Income Tax Act, 1961 — Section 10A, 142(1), 143(2), 260A, 80IB
High Courts05 Aug 2014Allowed
State of U.P. Vs Virendra Singh Yadav
Allahabad High Court · (2014) 08 AHC CK 0038
Constitution of India, 1950 — Article 226, 227
High Courts05 Aug 2014
Hazi Aqeel Ahmad Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ALJ 243
Waqf Act, 1995 — Section 110, 27, 32, 32(2)(g), 32(g)
High Courts04 Aug 2014
Rakesh Kumar Nayak Vs State of U.P.
Allahabad High Court · (2014) 6 ALJ 283 : (2014) 5 AWC 4564 : (2014) 4 ESC 1878 : (2014) 4 UPLBEC 3075
Constitution of India, 1950 — Article 136, 226, 342(2)
High Courts04 Aug 2014Allowed
Sunita Sharma Vs State of U.P.
Allahabad High Court · (2014) 7 ADJ 606 : (2014) 6 AWC 5481 : (2014) 124 RD 795 : (2014) 4 UPLBEC 2770
High Courts04 Aug 2014
Simpkins School Vs Director General of Income Tax
Allahabad High Court · (2014) 8 ADJ 109 : (2014) 367 ITR 335
Income Tax Act, 1961 — Section 10, 10(22), 10(23C), 10(23C)(vi), 12AA
High Courts04 Aug 2014
Gamman Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 2739 : (2015) 90 ALLCC 785
Penal Code, 1860 (IPC) — Section 395, 397
High Courts04 Aug 2014
Ghulam Waris Vs Additional Commissioner
Allahabad High Court · (2014) 125 RD 139
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 11, 11(2), 14, 14(1), 20
High Courts04 Aug 2014
Ravindra Kumar Yadav Vs Mukhya Abhiyanta
Allahabad High Court · (2014) 10 ADJ 97 : (2015) 2 AWC 1634 : (2014) 3 UPLBEC 2582
Constitution of India, 1950 — Article 14, 16
High Courts04 Aug 2014
Om Prakash Dhamija Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 3233 : (2014) 87 ALLCC 85
Penal Code, 1860 (IPC) — Section 420, 468
High Courts04 Aug 2014
State of U.P. Vs Prabhat
Allahabad High Court · (2014) 3 ACR 3225 : (2014) 87 ALLCC 144
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts04 Aug 2014
Commissioner of Customs and Central Excise Vs Aban Exim Pvt. Ltd.
Allahabad High Court · (2014) 308 ELT 641 : (2015) 30 GSTR 563
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 111(d), 115, 125, 125(1), 2(33)
High Courts04 Aug 2014
Moon Star Cable Network Vs Union of India
Allahabad High Court · (2014) 5 AWC 5336
Telecom Regulatory Authority of India Act, 1997 — Section 11, 36
High Courts04 Aug 2014
Hindustan Petroleum Coporation Ltd. Vs State of U.P.
Allahabad High Court · (2014) 7 ADJ 683 : (2015) 126 RD 282
Civil Procedure Code, 1908 (CPC) - Section 34Uttar Pradesh Municipalities Act, 1916 - Section 128 128(viii) 135(2) 136 173A
High Courts04 Aug 2014
Kamla Devi Vs State of U.P.
Allahabad High Court · (2014) 8 ADJ 525 : (2014) 6 ALJ 1 : (2014) 5 AWC 4362 : (2014) 4 ESC 1950 : (2014) 124 RD 764 : (2014) 3 UPLBEC 2495
Constitution of India, 1950 — Article 188Representation of the People Act, 1951 — Section 152, 73
High Courts04 Aug 2014
Neeraj Kumar Singh Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 2549
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 227Penal Code, 1860 (IPC) — Section 304, 307, 323, 427, 452
High Courts04 Aug 2014
Catalysts Vs State of U.P.
Allahabad High Court · (2014) 8 ADJ 73 : (2014) 76 VST 304
Central Sales Tax Act, 1956 — Section 6(2)Income Tax Act, 1961 — Section 147Uttar Pradesh Trade Tax Act, 1948 — Section 21, 21(1), 21(2)
High Courts04 Aug 2014
Commissioner of Income Tax Vs Samraj Krishan Chaudhary
Allahabad High Court · (2014) 368 ITR 638
Income Tax Act, 1961 — Section 147, 147(a), 148, 260A